High Courts10 Dec 2014

Bijay Kumar and Others Vs State of U.P. and Others

Allahabad High Court · (2015) 1 ADJ 372 : (2015) 2 ALJ 71 : (2015) 2 ESC 644 : (2015) 2 UPLBEC 1041

Constitution of India, 1950 — Article 256, 257, 309National Council for Teacher Education Act, 1993 — Section 1(4), 12(d), 12A, 32(2), 32(2)(d)(i)Right of Children to Free and Compulsory Education Act, 2009 — Section 23
High Courts10 Dec 2014

Sunehri Lal Vs Premwati

Allahabad High Court · (2015) 2 ADJ 282 : (2015) 109 ALR 389 : (2015) 127 RD 398

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 4, Order 26 Rule 26, Order 50 Rule 1(a)(iii)Evidence Act, 1872 — Section 120Provincial Small Cause Courts Act, 1887 — Section 25
High Courts10 Dec 2014

State of U.P. Vs Rajbir and Others

Allahabad High Court · (2015) 1 ACR 838 : (2015) 88 ALLCC 189

Criminal Procedure Code, 1973 (CrPC) — Section 107, 116Penal Code, 1860 (IPC) — Section 148, 149, 201, 302, 307
High Courts09 Dec 2014

Raj Kumar Vs State of U.P. and Others

Allahabad High Court · (2015) 1 ACR 679 : (2015) 2 ADJ 23 : (2015) 89 ALLCC 112

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 482Penal Code, 1860 (IPC) — Section 120-B, 363, 366, 376