High Courts15 Dec 2014
Khunnu Vs State of U.P.
Allahabad High Court · (2014) 12 AHC CK 0229
Penal Code, 1860 (IPC) — Section 392, 397
COURT ARCHIVE
Allahabad High Court judgments, 2014
3,313 judgments · page 6 of 166
High Courts15 Dec 2014
Rakesh Yadav and Others Vs State of U.P.
Allahabad High Court · (2015) 88 ALLCC 864
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 154, 161, 164, 173, 207Evidence Act, 1872 — Section 3
High Courts15 Dec 2014
Jitendra Kumar Srivastava and Others Vs State of U.P. and Others
Allahabad High Court · (2015) 88 ALLCC 562
Criminal Procedure Code, 1973 (CrPC) — Section 178(c), 482Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304-B, 306, 323, 498A, 498-A
High Courts15 Dec 2014Dismissed
Ram Deo Tripathi Vs Munnilal Bhargulati and Others
Allahabad High Court · (2015) 109 ALR 657 : (2015) 127 RD 535
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, 21(2), 6 — Transfer of Property Act, 1882 - Section 106 — Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 - Section 20
High Courts15 Dec 2014
Nijamuddin Vs State of U.P.
Allahabad High Court · (2015) 88 ALLCC 589 : (2015) 2 JCC 53
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20, 42, 50, 8
High Courts12 Dec 2014Allowed
Super Coir India Vs U.P. Financial Corpn. Ltd.
Allahabad High Court · (2015) 2 BC 611
State Financial Corporations Act, 1951 - Section 29, 29(4)
High Courts12 Dec 2014
Narendra Mishra and Others Vs State of U.P. and Others
Allahabad High Court · (2015) 6 ADJ 74 : (2015) 2 ALJ 79 : (2015) 90 ALLCC 531
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 204, 397Penal Code, 1860 (IPC) — Section 120A, 120B, 120-B, 419, 420
High Courts12 Dec 2014
Anita Vs State of U.P. and Others
Allahabad High Court · (2015) 109 ALR 22 : (2015) 2 AWC 1988 : (2015) 145 FLR 813 : (2015) 1 UPLBEC 208
High Courts12 Dec 2014
Radheyshyam Nishad Vs State of U.P. and Others
Allahabad High Court · (2015) 1 ADJ 222 : (2015) 108 ALR 898 : (2015) 127 RD 102
High Courts12 Dec 2014
State of U.P. Vs Brahmjeet and Others
Allahabad High Court · (2015) 1 ALJ 794
Criminal Procedure Code, 1973 (CrPC) — Section 378Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 302, 307, 364, 394, 411
High Courts12 Dec 2014
Shishupal Singh and Others Vs State of U.P.
Allahabad High Court · (2015) 89 ALLCC 888
Criminal Procedure Code, 1973 (CrPC) - Section 397, 398, 399, 400, 401 — Penal Code, 1860 (IPC) - Section 307, 323, 324, 325, 326
High Courts12 Dec 2014Dismissed
State of U.P. Vs Bhrahmjeet and Others
Allahabad High Court · (2015) 1 ACR 696
Criminal Procedure Code, 1973 (CrPC) - Section 378 — Evidence Act, 1872 - Section 27 — Penal Code, 1860 (IPC) - Section 302, 307, 364, 394, 411
High Courts12 Dec 2014
Hasrat Ali and Others Vs Aligarh Muslim University and Others
Allahabad High Court · (2015) 2 ADJ 275 : (2015) 144 FLR 1041 : (2015) LLR 504
High Courts12 Dec 2014
Mawana Sugars Limited and Others Vs Nagar Palika Parishad Mawana (Meerut) and Others
Allahabad High Court · (2015) 2 ADJ 122 : (2015) 110 ALR 692
Constitution of India, 1950 — Article 14Uttar Pradesh Municipalities Act, 1916 — Section 143, 160
High Courts12 Dec 2014
Deeksha Dwivedi and Others Vs State of U.P. and Others
Allahabad High Court · (2015) 2 ADJ 111 : (2015) 2 UPLBEC 1102
Constitution of India, 1950 — Article 21
High Courts12 Dec 2014
Manish Kumar Dixit and Others Vs State of U.P. and Others
Allahabad High Court · (2015) 2 ADJ 87 : (2015) 1 AWC 641 : (2015) 1 UPLBEC 142
Constitution of India, 1950 — Article 14, 16, 162, 309Government of India Act, 1935 — Section 241, 275
High Courts12 Dec 2014
Om Prakash Vs State of U.P. and Others
Allahabad High Court · (2015) 126 RD 365
High Courts12 Dec 2014
Parsadi and Others Vs State of U.P. and Others
Allahabad High Court · (2015) 109 ALR 136 : (2015) 126 RD 370
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10 (2), Order 22 Rule 10, 146, 80Criminal Procedure Code, 1973 (CrPC) — Section 145Transfer of Property Act, 1882 — Section 52
High Courts12 Dec 2014
Manish Kumar Dixit and Others Vs The State of U.P. and Others
Allahabad High Court · (2014) 12 AHC CK 0065
Constitution of India, 1950 — Article 14, 16, 162, 309Government of India Act, 1935 — Section 241, 275Police Act, 1861 — Section 2, 46
High Courts12 Dec 2014
Sweta Pandey Vs State of U.P. and Others
Allahabad High Court · (2015) 88 ALLCC 873
Penal Code, 1860 (IPC) — Section 120-B, 409, 419, 420, 467