High Courts16 Dec 2014
Jay Prakash Singh Vs State of U.P.
Allahabad High Court · (2014) 12 AHC CK 0256
COURT ARCHIVE
Allahabad High Court judgments, 2014
3,313 judgments · page 5 of 166
High Courts16 Dec 2014
Garrison Engineer (West) Vs Additional District Judge
Allahabad High Court · (2015) 2 ADJ 513
Arbitration and Conciliation Act, 1996 - Section 20 20(4)Limitation Act, 1963 - Section 3 5
High Courts16 Dec 2014Disposed off
Pawan Kumar and Others Vs Addl. District Judge-IV and Others
Allahabad High Court · (2015) 110 ALR 187
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 - Section 24
High Courts16 Dec 2014Partly Allowed
Ramhit Vs Additional District Judge and Others
Allahabad High Court · (2015) 110 ALR 312 : (2015) 128 RD 252
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27 — Constitution of India, 1950 - Article 226 — Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 - Section 9
High Courts16 Dec 2014Allowed
Beepat and Others Vs Sri Ram
Allahabad High Court · (2015) 109 ALR 514 : (2015) 127 RD 471
Transfer of Property Act, 1882 - Section 52
High Courts16 Dec 2014
Vishweshwar Pathak Vs State of U.P. and Others
Allahabad High Court · (2015) 2 ADJ 735 : (2015) 3 ALJ 742 : (2015) 2 ESC 1092
High Courts16 Dec 2014
Kunwarey Vs State of U.P.
Allahabad High Court · (2015) 1 ACR 863 : (2015) 88 ALLCC 569
Criminal Procedure Code, 1973 (CrPC) — Section 207, 215, 313, 464Penal Code, 1860 (IPC) — Section 302, 34
High Courts16 Dec 2014Allowed
Umawer Dutt Shukla Vs City Magistrate/R.C. Officer and Others
Allahabad High Court · (2015) 109 ALR 666 : (2015) 2 RCR(Rent) 17
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 - Section 16(1)(b), 18
High Courts16 Dec 2014
Agarwal Company Vs Union of India
Allahabad High Court · (2015) 1 ADJ 81 : AIR 2015 All 25 : (2015) 2 ALJ 553 : (2015) 110 ALR 40 : (2015) 3 ARBLR 510
Arbitration and Conciliation Act, 1996 — Section 11, 16
High Courts16 Dec 2014
Noor Jahan Begum and Others Vs State of U.P. and Others
Allahabad High Court · (2015) 1 ADJ 755 : (2015) 3 ALJ 322 : (2015) 1 RCR(Civil) 314
Constitution of India, 1950 — Article 226, 25, 25(1), 26, 44
High Courts16 Dec 2014
Sonal Jain Vs Khan Farogh Azam
Allahabad High Court · (2015) 1 ADJ 45 : (2015) 2 ALJ 125 : (2015) 108 ALR 894 : (2015) 127 RD 99
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1Constitution of India, 1950 — Article 25, 26
High Courts16 Dec 2014
Abdul Majid Ansari Vs District Supply Office and Others
Allahabad High Court · (2015) 1 ADJ 79 : (2015) 109 ALR 19
Provincial Small Cause Courts Act, 1887 — Section 25Uttar Pradesh Municipalities Act, 1916 — Section 149Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21 (8), 5, 7
High Courts15 Dec 2014
Sanjay Maurya Vs State of U.P.
Allahabad High Court · (2014) 12 AHC CK 0263
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 323Probation of Offenders Act, 1958 — Section 4, 5
High Courts15 Dec 2014
Virendra Vs State of U.P.
Allahabad High Court · (2015) 1 ADJ 303 : (2015) 110 ALR 784 : (2015) 5 FLT 421 : (2015) 126 RD 713
Atomic Energy Act, 1962 — Section 5Coal Bearing Areas (Acquisition and Development) Act, 1957 — Section 15, 3(e), 4, 7
High Courts15 Dec 2014
State of U.P. Vs Zila Singh
Allahabad High Court · (2014) 12 AHC CK 0252
Limitation Act, 1963 — Section 5
High Courts15 Dec 2014
Mohammad Aakil Vs State of U.P.
Allahabad High Court · (2015) 1 ADJ 338 : (2015) 3 ALJ 106 : (2015) 126 RD 490
High Courts15 Dec 2014
A. Pavitra Vs Union of India
Allahabad High Court · (2015) 1 ADJ 3 : (2015) 3 ALJ 697 : (2015) 109 ALR 153 : (2015) 1 UPLBEC 455
Constitution of India, 1950 — Article 12, 14, 19, 21, 226Right to Information Act, 2005 — Section 10, 11, 19(8), 2(f), 2(h)
High Courts15 Dec 2014
Shiva Kant Awasthy Vs Jagdish Prasad Awasthy
Allahabad High Court · (2015) 88 ALLCC 735 : (2015) 109 ALR 457 : (2016) 1 Crimes 32
Criminal Procedure Code, 1973 (CrPC) — Section 125, 397, 401
High Courts15 Dec 2014
Raj Kumar Vs State of U.P.
Allahabad High Court · (2014) 12 AHC CK 0230
Penal Code, 1860 (IPC) — Section 308