High Courts12 Dec 2014
Super Coir India Vs U.P. Financial Corporation Ltd.
Allahabad High Court · (2015) 2 ADJ 508 : (2015) 110 ALR 317 : (2015) 127 RD 192
State Financial Corporations Act, 1951 — Section 29, 29(4)
COURT ARCHIVE
Allahabad High Court judgments, 2014
3,313 judgments · page 7 of 166
High Courts12 Dec 2014
Sahabuddin Vs State of U.P.
Allahabad High Court · (2015) 1 ACR 707 : (2015) 88 ALLCC 194
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 302
High Courts11 Dec 2014
Irfan Vs State of U.P.
Allahabad High Court · (2015) 1 ADJ 620 : (2015) 4 ALJ 79 : (2015) 108 ALR 831
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 156(3)
High Courts11 Dec 2014
Ghanshyam Singh Vs State of U.P.
Allahabad High Court · (2015) 3 ADJ 246 : (2015) 1 ADJ 85 : (2015) 1 AWC 832 : (2015) 2 ESC 864 : (2015) 126 RD 302 : (2014) 4 UPLBEC 3288
Uttar Pradesh Municipalities Act, 1916 — Section 87A
High Courts11 Dec 2014
Ramesh Chandra Vs State of U.P.
Allahabad High Court · (2015) 89 ALLCC 1
Criminal Procedure Code, 1973 (CrPC) - Section 397, 401 — Prevention of Food Adulteration Act, 1954 - Section 10, 10(7), 13, 13(2), 14-A
High Courts11 Dec 2014Dismissed
Ali Shad Usmani and Others Vs Ali Isteba and Others
Allahabad High Court · (2015) 109 ALR 513 : (2015) 127 RD 470
Constitution of India, 1950 - Article 226, 227
High Courts11 Dec 2014
District Cane Service Authority and Others Vs Naresh Pal Singh and Others
Allahabad High Court · (2015) 2 ADJ 246 : (2015) 109 ALR 314 : (2015) 2 ESC 721 : (2015) 146 FLR 508 : (2015) 2 UPLBEC 1059 : (2015) 1 UPLBEC 66
Constitution of India, 1950 — Article 309Uttar Pradesh Co-operative Societies Act, 1965 — Section 122
High Courts11 Dec 2014
Suresh Kumar Mittal Vs State of U.P.
Allahabad High Court · (2015) 1 ADJ 1 : (2015) 2 ALJ 159 : (2015) 1 ESC 577
Constitution of India, 1950 — Article 226, 243-ZJ, 243-ZJ(2)
High Courts11 Dec 2014Dismissed
Rajendra Singh Bedi Vs Kishan Chand and Others
Allahabad High Court · (2015) 110 ALR 135
Civil Procedure Code, 1908 (CPC) - Order 5 Rule 20(1) — Constitution of India, 1950 - Article 226 — Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 - Section 21(1)(a), 34(8)
High Courts11 Dec 2014
Vipin Kumar Sharma Vs Mamta Tiwari and Others
Allahabad High Court · (2015) 1 ADJ 236 : (2015) 3 ALJ 63
Penal Code, 1860 (IPC) — Section 149(2), 149(2)(a)(ii), 279, 304A, 427
High Courts11 Dec 2014
Tariq Maqbool and Others Vs State of U.P. and Others
Allahabad High Court · (2015) 1 ADJ 650 : (2015) 108 ALR 864 : (2015) 1 ESC 551 : (2015) 1 UPLBEC 210
Constitution of India, 1950 — Article 20, 30
High Courts11 Dec 2014
Harbhajan Singh and Others Vs D.D.C. and Others
Allahabad High Court · (2015) 126 RD 461
Uttar Pradesh Land Revenue Act, 1901 — Section 34
High Courts11 Dec 2014
Rama Shankar Pandey Vs State of U.P. and Others
Allahabad High Court · (2015) 2 ADJ 438 : (2015) 2 AWC 1993 : (2015) 1 UPLBEC 218
Constitution of India, 1950 — Article 309, 309, 310, 311, 312Government of India Act, 1935 — Section 241
High Courts11 Dec 2014
Kusma Devi Vs State of U.P. and Others
Allahabad High Court · (2015) 1 ADJ 697 : (2015) 109 ALR 322 : (2015) 127 RD 370
High Courts11 Dec 2014
Mishri Lal Vs State of U.P. and Others
Allahabad High Court · (2015) 2 ADJ 430 : (2015) 109 ALR 562 : (2015) 2 AWC 1986 : (2015) 127 RD 490
High Courts11 Dec 2014
Ganpat and Others Vs State of U.P.
Allahabad High Court · (2015) 88 ALLCC 547
Criminal Procedure Code, 1973 (CrPC) — Section 207, 294, 313Evidence Act, 1872 — Section 114(1)Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts11 Dec 2014
Ajay Purwar Vs Suman Yadav
Allahabad High Court · (2015) 1 ADJ 513 : (2015) 2 ALJ 105 : (2015) 109 ALR 16
Transfer of Property Act, 1882 — Section 106, 111(a)
High Courts10 Dec 2014
Fateh Singh Vs State of U.P.
Allahabad High Court · (2015) 1 ACR 713 : (2015) 88 ALLCC 218
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts10 Dec 2014Dismissed
Abhilasha Khare Vs Shakuntala Tripathi and Others
Allahabad High Court · (2015) 109 ALR 821