High Courts19 Dec 2014
State of U.P. Vs Prem Singh
Allahabad High Court · (2014) 12 AHC CK 0223
Limitation Act, 1963 — Section 5
COURT ARCHIVE
Allahabad High Court judgments, 2014
3,313 judgments · page 3 of 166
High Courts19 Dec 2014
Saleem Vs State Transport Appellate Tribunal
Allahabad High Court · (2015) 2 ADJ 65 : (2015) 109 ALR 23
Motor Vehicles Act, 1988 — Section 66, 80, 89, 90
High Courts19 Dec 2014
Soniya Vs State of U.P.
Allahabad High Court · (2015) 2 ADJ 542 : (2015) 5 ALJ 15 : (2015) 109 ALR 165 : (2015) 2 AWC 1990 : (2015) 145 FLR 603 : (2015) LabIC 3487 : (2015) 1 UPLBEC 517
Constitution of India, 1950 — Article 15, 16, 19(1)(g)
High Courts19 Dec 2014
Indian Farmers Fertilizer Cooperative Ltd. Vs Presiding Officer, Labour Court
Allahabad High Court · (2015) 1 ADJ 739 : (2015) 144 FLR 1012 : (2015) 1 LLN 590 : (2015) LLR 505 : (2015) 1 UPLBEC 436
Constitution of India, 1950 — Article 226Contract Labour (Regulation and Abolition) Act, 1970 — Section 10Employees Provident Funds and Miscellaneous Provisions Act, 1952 — Section 12, 2, 2(b), 2(c), 2(f)
High Courts19 Dec 2014
Ram Padarath Vs Chiraunji Devi
Allahabad High Court · (2015) 2 ADJ 619 : (2015) 3 ALJ 504 : (2015) 109 ALR 97 : (2015) 2 AWC 2170 : (2015) 127 RD 251
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 5
High Courts19 Dec 2014
Divya Bhasin Vs Javitri Devi
Allahabad High Court · (2014) 12 AHC CK 0215
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 9 Rule 13Limitation Act, 1963 — Section 5
High Courts19 Dec 2014Allowed
Het Ram and Others Vs State of U.P.
Allahabad High Court · (2015) 2 DMC 25
Criminal Procedure Code, 1973 (CrPC) - Section 207, 313 — Dowry Prohibition Act, 1961 - Section 3, 4 — Evidence Act, 1872 - Section 113B — Penal Code, 1860 (IPC) - Section 201, 302, 304B, 34
High Courts19 Dec 2014Dismissed
Kishan Lal and Others Vs Vishva Deepak
Allahabad High Court · (2015) 3 AWC 2269
Civil Procedure Code, 1908 (CPC) - Section 96 — Evidence Act, 1872 - Section 115 — Limitation Act, 1963 - Section 3 — Specific Relief Act, 1963 - Section 41(g), 41(h) — Trade Marks Act, 1999 - Section 2(m), 2(zb), 27, 28, 29
High Courts19 Dec 2014Dismissed
Pranav Pandey Vs State of U.P. and Others
Allahabad High Court · (2015) 2 ALJ 349
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2, Order 2 Rule II — Constitution of India, 1950 - Article 226
High Courts19 Dec 2014
Jitendra and Others Vs Dy. Director of Consolidation, Varanasi and Others
Allahabad High Court · (2015) 126 RD 675
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 12
High Courts19 Dec 2014
Gayapal Singh and Others Vs D.D.C. and Others
Allahabad High Court · (2015) 126 RD 535
Evidence Act, 1872 — Section 68Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 12
High Courts19 Dec 2014
State of U.P. Vs Damodar Singh and Others
Allahabad High Court · (2015) 1 ACR 830 : (2015) 88 ALLCC 696
Criminal Procedure Code, 1973 (CrPC) — Section 313Limitation Act, 1963 — Section 5Penal Code, 1860 (IPC) — Section 307
High Courts19 Dec 2014Partly Allowed
Ashok Kumar Vs State of U.P.
Allahabad High Court · (2015) 89 ALLCC 71
Criminal Procedure Code, 1973 (CrPC) - Section 307, 313, 374(2), 428 — Penal Code, 1860 (IPC) - Section 307, 393
High Courts19 Dec 2014
Kichcha Sugar Company Vs Commissioner Moradabad Division
Allahabad High Court · (2015) 2 ADJ 475
Constitution of India, 1950 — Article 226Essential Commodities Act, 1955 — Section 2(a), 2(b)Limitation Act, 1963 — Section 3, 5, 7
High Courts19 Dec 2014
Sandeep Bulk Carriers Vs State of U.P.
Allahabad High Court · (2015) 1 ADJ 549
Uttar Pradesh Value Added Tax Act, 2008 — Section 48, 48(7)
High Courts19 Dec 2014
Abhimanyu Singh and Others Vs State of U.P. and Others
Allahabad High Court · (2015) 126 RD 532
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 9A(2)
High Courts19 Dec 2014
Anil Kumar Srivastav (Dead) and Others Vs Addl. Commissioner and Others
Allahabad High Court · (2015) 126 RD 360
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 49Uttar Pradesh Land Revenue Act, 1901 — Section 33, 39
High Courts19 Dec 2014
Banshidhar and Others Vs Ram Gopal and Others
Allahabad High Court · (2015) 126 RD 324
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 49Uttar Pradesh Land Revenue Act, 1901 — Section 34
High Courts19 Dec 2014
Sun Security Services Vs Babasaheb Bhimrao Ambedkar University and Others
Allahabad High Court · (2015) 1 ADJ 319
Arbitration and Conciliation Act, 1996 — Section 11, 11(6), 2
High Courts19 Dec 2014
State of U.P. Vs Ashish
Allahabad High Court · (2015) 1 ACR 671 : (2015) 2 ALJ 276 : (2015) 88 ALLCC 702
Criminal Procedure Code, 1973 (CrPC) — Section 378(3)Penal Code, 1860 (IPC) — Section 342, 376Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(xii)