High Courts27 Nov 2014
Sanjeev Kumar Dalela Vs Registrar General Hon''ble High Court Allahabad and Others
Allahabad High Court · (2014) 11 ADJ 242
COURT ARCHIVE
Allahabad High Court judgments, 2014
3,313 judgments · page 15 of 166
High Courts27 Nov 2014
Majeedan Vs State of U.P. and Others
Allahabad High Court · (2015) 108 ALR 399
Constitution of India, 1950 — Article 226Maintenance and Welfare of Parents and Senior Citizens Act, 2007 — Section 15, 18, 22, 4, 5
High Courts27 Nov 2014
Shashi Kant Kanojia and Others Vs D.I.O.S., Hardoi and Others
Allahabad High Court · (2014) 11 ADJ 681 : (2015) 1 ESC 479
Constitution of India, 1950 — Article 226
High Courts27 Nov 2014
Jamaluddin Vs Abdul Mannan and Others
Allahabad High Court · (2015) 1 ADJ 527 : (2015) 109 ALR 291 : (2015) 2 AWC 1394 : (2015) 127 RD 363
Civil Procedure Code, 1908 (CPC) — Section 47Constitution of India, 1950 — Article 226
High Courts27 Nov 2014Allowed
Tahir Khan and Others Vs State of U.P. and Others
Allahabad High Court · (2015) 89 ALLCC 126
Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156(1), 161, 342, 482 — Penal Code, 1860 (IPC) - Section 328, 342, 352, 376, 392
High Courts27 Nov 2014
Bhoora Vs State of U.P.
Allahabad High Court · (2014) 11 ADJ 455 : (2015) 1 ALJ 588 : (2015) 88 ALLCC 157
Arms Act, 1959 — Section 25Evidence Act, 1872 — Section 106, 27, 8Penal Code, 1860 (IPC) — Section 201, 302
High Courts27 Nov 2014
Shambhoo Vs Deputy Director of Consolidation
Allahabad High Court · (2014) 10 ADJ 557 : (2015) 3 ALJ 593 : (2015) 108 ALR 350 : (2015) 126 RD 784
Civil Procedure Code, 1908 (CPC) — Section 115Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 27, 28
High Courts27 Nov 2014
Ram Bharosi Vs State of U.P.
Allahabad High Court · (2015) 88 ALLCC 385
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313, 82Penal Code, 1860 (IPC) — Section 174-A, 229-A, 363, 366, 376
High Courts27 Nov 2014
Tasneem Fatima Vs State of U.P. and Others
Allahabad High Court · (2014) 11 ADJ 428 : (2015) 1 ESC 425
Constitution of India, 1950 — Article 142
High Courts27 Nov 2014
Sangeeta Vishwakarma Vs State of U.P. and Others
Allahabad High Court · (2015) 1 ADJ 262 : (2015) 2 ESC 1069
High Courts27 Nov 2014
Raj Lal Sharma Vs District Inspector of Schools, Kaushambi and Others
Allahabad High Court · (2015) 2 ADJ 181 : (2015) 2 ESC 739 : (2015) 1 UPLBEC 231
High Courts27 Nov 2014
Lalit Mohan Pant Vs State of U.P. and Others
Allahabad High Court · (2014) 11 ADJ 690 : (2015) 89 ALLCC 182
Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 197, 200, 202Penal Code, 1860 (IPC) — Section 406, 420
High Courts27 Nov 2014
Virendra Badhai Vs State of U.P.
Allahabad High Court · (2015) 2 ADJ 52 : (2015) 88 ALLCC 713
Criminal Procedure Code, 1973 (CrPC) — Section 161, 207, 313, 374(2)Penal Code, 1860 (IPC) — Section 302, 376
High Courts27 Nov 2014
Rani Vs State of U.P. and Others
Allahabad High Court · (2015) 1 ACR 382 : (2015) 4 ALJ 135 : (2015) 89 ALLCC 154
Criminal Procedure Code, 1973 (CrPC) — Section 372Limitation Act, 1963 — Section 5Penal Code, 1860 (IPC) — Section 376, 384, 506
High Courts27 Nov 2014
Rakesh Pandey Vs State of U.P. and Others
Allahabad High Court · (2014) 11 ADJ 229
Constitution of India, 1950 — Article 226
High Courts26 Nov 2014
Ram Autar Vs State of U.P.
Allahabad High Court · (2014) 11 ADJ 144 : (2015) 1 ALJ 528 : (2015) 109 ALR 654 : (2015) 145 FLR 1037 : (2015) 2 LLJ 122
High Courts26 Nov 2014
Radhey Saran Vs State
Allahabad High Court · (2015) 1 ACR 188 : (2015) 2 ADJ 72 : (2015) 89 ALLCC 211
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 323, 34, 460
High Courts26 Nov 2014
Rathi Ispat Ltd. Vs Commissioner of Central Excise
Allahabad High Court · (2015) 317 ELT 449 : (2015) 50 GST 36
Central Excises and Salt Act, 1944 — Section 11A, 11A(1), 35F, 35-F
High Courts26 Nov 2014
Ajay Chaturwedi Vs Shobhana
Allahabad High Court · (2014) 11 ADJ 404 : (2015) 109 ALR 205 : (2015) 127 RD 273
Civil Procedure Code, 1908 (CPC) — Section 24Constitution of India, 1950 — Article 226, 227Hindu Marriage Act, 1955 — Section 13
High Courts26 Nov 2014Dismissed
Sushila Vs State of Uttar Pradesh and Others
Allahabad High Court · (2015) 3 ALJ 320 : (2015) 89 ALLCC 389
Criminal Procedure Code, 1973 (CrPC) - Section 161, 164 — Penal Code, 1860 (IPC) - Section 323, 342, 376, 504, 506