High Courts24 Nov 2014
Azizullah Khan Vs State of U.P. and Others
Allahabad High Court · (2015) 1 ADJ 733 : (2015) 1 ALJ 512 : (2015) 1 UPLBEC 228
Constitution of India, 1950 — Article 226Uttar Pradesh Intermediate Education Act, 1921 — Section 16-F
COURT ARCHIVE
Allahabad High Court judgments, 2014
3,313 judgments · page 17 of 166
High Courts24 Nov 2014
ITC Limited Vs State of U.P.
Allahabad High Court · (2015) 316 ELT 44
Criminal Procedure Code, 1973 (CrPC) — Section 244, 245, 245(2), 482
High Courts24 Nov 2014
Ram Kushwaha Vs U.P. State Sugar Corporation Ltd. and Others
Allahabad High Court · (2015) 2 ADJ 578 : (2015) 3 ALJ 577 : (2015) 109 ALR 102
Evidence Act, 1872 — Section 74, 77
High Courts24 Nov 2014
Phool Singh Vs State of U.P. and Others
Allahabad High Court · (2015) 1 ADJ 99 : (2015) 1 ALJ 517 : (2015) 2 AWC 1368 : (2014) 4 UPLBEC 3280
Uttar Pradesh Municipalities Act, 1916 — Section 2, 57, 58, 59, 60
High Courts24 Nov 2014
Committee of Management, Vikas Madhyamik Vidyalay Vs State of U.P. and Others
Allahabad High Court · (2014) 11 ADJ 388 : (2015) 1 ALJ 514 : (2015) 4 AWC 3438 : (2015) 1 ESC 428
Constitution of India, 1950 — Article 14, 16Uttar Pradesh Basic Education Act, 1972 — Section 19
High Courts24 Nov 2014
Farman Vs State of Uttar Pradesh and Others
Allahabad High Court · (2015) 88 ALLCC 782
Criminal Procedure Code, 1973 (CrPC) — Section 169, 173(2), 193, 204, 258Penal Code, 1860 (IPC) — Section 308, 323, 324, 504, 506
High Courts24 Nov 2014
State of U.P. and Others Vs Narendra Pal Singh and Others
Allahabad High Court · (2014) 11 ADJ 140 : (2015) 1 UPLBEC 138
Constitution of India, 1950 — Article 14, 16
High Courts24 Nov 2014
Gaurav Shankar Vs Aviva Life Insurance Company India Pvt. Ltd. and Others
Allahabad High Court · (2014) 11 ADJ 174
High Courts21 Nov 2014
Rajesh Dwivedi Vs Additional Prin. Judge Family Court Lko.
Allahabad High Court · (2014) 10 ADJ 627 : (2015) 2 ALJ 257 : (2015) 108 ALR 337 : (2015) 1 DMC 445
Hindu Marriage Act, 1955 — Section 13, 9
High Courts21 Nov 2014
Tungnath Chaubey Vs Union of India and Others
Allahabad High Court · (2014) 11 ADJ 178 : (2015) 109 ALR 111
Constitution of India, 1950 — Article 226
High Courts21 Nov 2014
Bhagwan Swaroop Vs State of U.P. and Others
Allahabad High Court · (2015) 1 ACR 20 : (2014) 11 ADJ 750 : (2015) 88 ALLCC 454 : (2015) 3 Crimes 226
Criminal Procedure Code, 1973 (CrPC) — Section 145, 307, 386, 389, 390
High Courts21 Nov 2014
Commissioner of Trade Tax Vs Rotomack Finance Pvt. Ltd.
Allahabad High Court · (2015) 78 VST 237
Central Sales Tax Act, 1956 — Section 14, 15, 3, 4, 5Constitution of India, 1950 — Article 269, 286(1), 286(3)
High Courts21 Nov 2014
Murari Lal and Others Vs State of U.P. and Others
Allahabad High Court · (2015) 2 ADJ 238 : (2015) 5 ALJ 524 : (2015) 2 AWC 1382 : (2015) 144 FLR 582 : (2015) 2 LLJ 199 : (2015) 1 UPLBEC 191
Constitution of India, 1950 — Article 14, 16, 226, 309
High Courts21 Nov 2014
State of U.P. Vs Raj Kumar and Others
Allahabad High Court · (2014) 11 ADJ 652 : (2015) 1 AWC 981 : (2015) 1 ESC 432 : (2015) 144 FLR 457 : (2015) 1 LLN 610 : (2014) 4 UPLBEC 3311
Constitution of India, 1950 — Article 14, 16, 226Uttar Pradesh Industrial Disputes Act, 1947 — Section 6-H, 6H(1), 6-H(1)
High Courts21 Nov 2014
Akhilesh Singh Vs State of U.P. and Others
Allahabad High Court · (2015) 2 ADJ 285
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 202, 204, 482Penal Code, 1860 (IPC) — Section 419, 420, 467, 468
High Courts21 Nov 2014
Veeru and Others Vs State of U.P. and Others
Allahabad High Court · (2015) 1 ACR 542 : (2015) 1 ADJ 788 : (2015) 88 ALLCC 901
Criminal Procedure Code, 1973 (CrPC) — Section 173(2), 173(8), 460(e), 482Penal Code, 1860 (IPC) — Section 323, 427, 504Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(X)
High Courts21 Nov 2014
Pintoo Singh Vs Union of India and Others
Allahabad High Court · (2014) 11 ADJ 385 : (2015) 1 AWC 26 : (2014) 4 UPLBEC 3351
Penal Code, 1860 (IPC) — Section 342, 363
High Courts21 Nov 2014
Standard Chartered Bank Vs Presiding Officer, Central Government Industrial Tribunal and Others
Allahabad High Court · (2014) 11 ADJ 541 : (2015) 1 AWC 989 : (2015) 1 ESC 512 : (2015) 145 FLR 253 : (2014) 4 UPLBEC 3412
Constitution of India, 1950 — Article 136, 226, 41, 43Industrial Disputes Act, 1947 — Section 11-A, 17-B
High Courts21 Nov 2014
State of U.P. Vs Ranvir Singh and Others
Allahabad High Court · (2015) 1 ACR 17 : (2015) 2 ADJ 378 : (2015) 89 ALLCC 391 : (2015) 2 DMC 80
Criminal Procedure Code, 1973 (CrPC) — Section 386Evidence Act, 1872 — Section 32, 60Penal Code, 1860 (IPC) — Section 302, 304B, 314, 498A
High Courts21 Nov 2014Dismissed
Promod Kumar Kankane and Others Vs State of U.P. and Others
Allahabad High Court · (2015) 127 RD 656
Constitution of India, 1950 - Article 226