High Courts21 Nov 2014
Anokhi Hospitality Pvt. Ltd. Vs State of U.P. and Others
Allahabad High Court · (2015) 110 ALR 268
COURT ARCHIVE
Allahabad High Court judgments, 2014
3,313 judgments · page 18 of 166
High Courts21 Nov 2014
Amar Singh and Others Vs State of U.P.
Allahabad High Court · (2015) 88 ALLCC 448
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 319, 319(1), 319(4)(b), 482Penal Code, 1860 (IPC) — Section 120, 120-B, 307, 506
High Courts21 Nov 2014
Zeba Haseeb and Others Vs State of U.P. and Others
Allahabad High Court · (2015) 2 ADJ 215 : (2015) 1 ALJ 659 : (2015) 108 ALR 622
Registration of Births and Deaths Act, 1969 — Section 13, 13 (3), 13(3)
High Courts21 Nov 2014
Pramod Kumar Kankane and Others Vs State of U.P. and Others
Allahabad High Court · (2014) 11 ADJ 194 : (2015) 3 ALJ 159 : (2015) 108 ALR 589 : (2015) 2 AWC 1143
Constitution of India, 1950 — Article 226
High Courts21 Nov 2014
Savitri Devi Didwania Vs Allied Pharmaceutical and Others
Allahabad High Court · (2015) 1 ADJ 524 : (2015) 5 ALJ 165 : (2015) 108 ALR 767 : (2015) 2 AWC 1396 : (2015) 127 RD 67
Provincial Small Cause Courts Act, 1887 — Section 25Transfer of Property Act, 1882 — Section 105, 106Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 2(1)(g)
High Courts21 Nov 2014
Awadh Bihari Tripathi Vs Shanti Devi Shukla
Allahabad High Court · (2015) 1 ADJ 573 : (2015) 3 ALJ 514 : (2015) 109 ALR 115
Provincial Small Cause Courts Act, 1887 — Section 25Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(2)(A), 20(4), 21, 28(A)
High Courts21 Nov 2014Allowed
Lajwanti Vs State of U.P. and Others
Allahabad High Court · (2015) 8 ADJ 180
Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 362Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts20 Nov 2014Dismissed
Vishnu Dutt and Others Vs Additional District Judge and Others
Allahabad High Court · (2015) 110 ALR 348
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 - Section 21, 21(1)(a)
High Courts20 Nov 2014
Sabha Shankar Vs State of U.P. and Others
Allahabad High Court · (2015) 2 ALJ 300 : (2015) 89 ALLCC 383
Criminal Procedure Code, 1973 (CrPC) — Section 313, 372Penal Code, 1860 (IPC) — Section 120-B, 147, 148, 149, 302
High Courts20 Nov 2014
Raj Bahadur Ors. Vs Civil Judge (J.D.) Musafirkhana Sultanpur and Others
Allahabad High Court · (2014) 11 ADJ 219 : (2015) 1 ALJ 554 : (2015) 108 ALR 345 : (2015) 126 RD 780
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 148-AConstitution of India, 1950 — Article 226, 227
High Courts20 Nov 2014
Jalil Ahmad Ansari Vs State Bank of India and Others
Allahabad High Court · (2014) 11 ADJ 147 : (2015) 1 BC 676 : (2015) 126 RD 468 : (2015) 1 UPLBEC 238
High Courts20 Nov 2014
Haseen Khan Vs State of U.P. and Others
Allahabad High Court · (2014) 11 ADJ 642 : (2015) 89 ALLCC 201
Criminal Procedure Code, 1973 (CrPC) — Section 320, 482Penal Code, 1860 (IPC) — Section 323, 452, 498-A, 504
High Courts20 Nov 2014
Rakesh Kumar Vs State of U.P.
Allahabad High Court · (2015) 1 ADJ 72 : (2015) 1 AWC 1006
Constitution of India, 1950 — Article 14, 16, 226
High Courts20 Nov 2014
Ram Kishan Vs State of U.P. and Others
Allahabad High Court · (2015) 1 ADJ 778
Constitution of India, 1950 — Article 136, 226Industrial Disputes Act, 1947 — Section 11-APenal Code, 1860 (IPC) — Section 161
High Courts20 Nov 2014
Ambrish Mishia and Others Vs State of U.P. and Others
Allahabad High Court · (2014) 11 ADJ 446 : (2015) 1 AWC 399 : (2014) 4 UPLBEC 3299
High Courts20 Nov 2014
Sheelu and Others Vs State of U.P. and Others
Allahabad High Court · (2015) 1 ACR 173 : (2015) 89 ALLCC 394
Criminal Procedure Code, 1973 (CrPC) — Section 193, 482Penal Code, 1860 (IPC) — Section 323, 504Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 14, 3(1)(x)
High Courts20 Nov 2014
Anis Vs State of U.P.
Allahabad High Court · (2015) 1 ACR 180 : (2015) 89 ALLCC 139
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307
High Courts20 Nov 2014
State of U.P. Vs Virendra and Others
Allahabad High Court · (2015) 1 ACR 185 : (2015) 88 ALLCC 394
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378, 378(3)Penal Code, 1860 (IPC) — Section 323, 324, 325, 326, 504
High Courts20 Nov 2014
U.P. Project Corp. Ltd. Vs Presiding Officer, Labour Court-I
Allahabad High Court · (2015) 1 ADJ 91 : (2015) 3 ALJ 200 : (2015) 2 AWC 1421 : (2015) 144 FLR 452 : (2014) 4 UPLBEC 3306
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 17-B, 25-B(1), 25-F, 25-G, 25-HUttar Pradesh Industrial Disputes Act, 1947 — Section 6-N
High Courts20 Nov 2014
State of U.P. Vs Hitendra Rai and Others
Allahabad High Court · (2015) 1 ACR 540 : (2015) 89 ALLCC 396
Criminal Procedure Code, 1973 (CrPC) — Section 313, 319, 372, 378Penal Code, 1860 (IPC) — Section 148, 149, 232, 307, 323