High Courts31 Jan 2014Disposed Off
Roop Kishor and Others Vs State of U.P. and Another
Allahabad High Court · (2014) 01 AHC CK 0091
Criminal Procedure Code, 1973 (CrPC) - Section 227 228 239 245 482Penal Code, 1860 (IPC) - Section 323 504 506
COURT ARCHIVE
Allahabad High Court judgments, 2014
3,263 judgments · page 149 of 164
High Courts31 Jan 2014
Smt. Parmi Maurya Vs State of U.P. and Others
Allahabad High Court · (2014) 2 ADJ 633 : (2014) 3 AWC 2831 : (2014) 2 UPLBEC 1060
Constitution of India, 1950 — Article 226, 311
High Courts30 Jan 2014Disposed Off
Anand Krishna Vs Deputy Director of Consolidation and Others
Allahabad High Court · (2014) 103 ALR 761 : (2014) 5 AWC 5042 : (2014) 122 RD 578
High Courts29 Jan 2014
Cantonment Executive Officer, Cantonment Board, Meerut and Another Vs Smt. Pushpa Devi and Others
Allahabad High Court · (2014) 3 ADJ 243 : (2014) 3 ALJ 582 : (2014) 2 AWC 1113
Cantonments Act, 1924 — Section 178, 179Civil Procedure Code, 1908 (CPC) — Order 39 Rule 2A, Order 43 Rule 1(r)Constitution of India, 1950 — Article 226, 227
High Courts29 Jan 2014
Surasari Prasad Mishra Vs State of U.P.
Allahabad High Court · (2014) 3 ALJ 390 : (2014) 104 ALR 370
Uttar Pradesh Co-operative Societies Act, 1965 — Section 2(o), 27, 29, 38, 98(1)(d)
High Courts29 Jan 2014Dismissed
Deo Priyesh Gupta and Others Vs State of U.P. and Others
Allahabad High Court · (2014) 3 ADJ 514 : (2014) 3 ALJ 149 : (2014) 4 AWC 3381
Constitution of India, 1950 — Article 226
High Courts29 Jan 2014Allowed
State of U.P. Vs Vidyarthi and Others
Allahabad High Court · (2014) 1 ACR 802 : (2014) 85 ALLCC 90
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378(3)Penal Code, 1860 (IPC) — Section 147, 148, 149, 307, 323
High Courts29 Jan 2014Dismissed
Jai Pratap Singh Vs State of U.P. and Others
Allahabad High Court · (2014) 3 ADJ 69 : (2014) 4 AWC 3744
High Courts29 Jan 2014
State of U.P. Vs Chandra Bose and Others
Allahabad High Court · (2014) 2 ADJ 511 : (2014) 3 ALJ 793 : (2014) 2 ALJ 613 : (2014) 103 ALR 444 : (2014) 3 AWC 2642 : (2014) 141 FLR 366
Constitution of India, 1950 — Article 226
High Courts29 Jan 2014Dismissed
State of U.P. Vs Sotan
Allahabad High Court · (2014) 2 ACR 1415
Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
High Courts29 Jan 2014Allowed
Jit Singh and Another Vs State of U.P.
Allahabad High Court · (2014) 1 ACR 1015 : (2014) 4 ADJ 178
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 300, 302, 304, 304(II), 34
High Courts29 Jan 2014Allowed
Manish Vs State of U.P.
Allahabad High Court · (2014) 4 ADJ 155 : (2014) 86 ALLCC 31
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 161, 313Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 120B, 120-B, 149, 201, 302
High Courts29 Jan 2014
Tarkeshwar Nath Rai Vs Presiding Officer Labour Court and Another
Allahabad High Court · (2014) 141 FLR 397 : (2014) 1 LLJ 740
Apprentices Act, 1961 — Section 18, 18(b), 2(aa), 22, 4Uttar Pradesh Industrial Disputes Act, 1947 — Section 2(z), 6-N
High Courts29 Jan 2014Disposed Off
Tanseer Ahmad Vs State of U.P. and Another
Allahabad High Court · (2014) 01 AHC CK 0069
Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts29 Jan 2014Disposed Off
Shiv Nath Singh Vs State of U.P. and Another
Allahabad High Court · (2014) 01 AHC CK 0068
Criminal Procedure Code, 1973 (CrPC) - Section 227 228 239 482Electricity Act, 2003 - Section 138-B
High Courts29 Jan 2014Allowed
Ayodhya Prasad and Others Vs D.D.C. and Others
Allahabad High Court · (2014) 122 RD 564
High Courts29 Jan 2014Dismissed
Sursari Prasad Mishra Vs State of U.P.
Allahabad High Court · (2014) 2 UPLBEC 1493
High Courts29 Jan 2014Dismissed
Sita Ram Vs Addl. District Judge IV, Barabanki
Allahabad High Court · (2014) 103 ALR 30
High Courts28 Jan 2014
Sintech Precision Products Ltd. Vs Commissioner of Commercial Tax
Allahabad High Court · (2014) 74 VST 493
High Courts28 Jan 2014Allowed
Vijay Shankar Yadav and Others Vs State of U.P. and Others
Allahabad High Court · (2014) 3 ADJ 150 : (2014) 5 ALJ 123 : (2014) 2 AWC 1961 : (2014) 2 UPLBEC 1225