High Courts28 Jan 2014Dismissed
Mahendra Yadav Vs State of U.P. and Others
Allahabad High Court · (2014) 3 ADJ 130 : (2014) 3 ALJ 470 : (2014) 2 AWC 1953 : (2014) 1 UPLBEC 786
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Allahabad High Court judgments, 2014
3,263 judgments · page 150 of 164
High Courts28 Jan 2014Allowed
Moti Lal Nehru Inter College Vs Peethaseen Adhikari Labour Court and Another
Allahabad High Court · (2014) 3 ADJ 106 : (2014) 4 ALJ 463 : (2014) 2 AWC 1727 : (2014) 2 ESC 1070 : (2014) 140 FLR 1097 : (2014) 1 UPLBEC 679
Penal Code, 1860 (IPC) - Section 302 304 364Uttar Pradesh Industrial Disputes Act, 1947 - Section 6-N
High Courts28 Jan 2014Dismissed
Rajveer Singh Vs State of U.P.
Allahabad High Court · (2014) 104 ALR 361 : (2014) 123 RD 522 : (2014) 2 UPLBEC 1494
High Courts28 Jan 2014
I.E.L. Ltd. Vs State of U.P.
Allahabad High Court · (2014) 3 ADJ 657 : (2014) 3 AWC 3229 : (2014) 141 FLR 623
Constitution of India, 1950 — Article 226, 227Industrial Disputes Act, 1947 — Section 10(4), 2, 25H, 33C(II), 33C(V)
High Courts28 Jan 2014Allowed
M/s. Phoenix Overseas Limited Vs Assistant Labour Commissioner and Another
Allahabad High Court · (2014) 3 ADJ 745 : (2014) 143 FLR 547
Industrial Disputes Act, 1947 — Section 25-F, 25-M, 25-N, 25-Q
High Courts28 Jan 2014
Madhu Garg Vs Sumitra Devi
Allahabad High Court · (2015) 108 ALR 58
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
High Courts28 Jan 2014
Rajveer Singh and Others Vs State of U.P. and Others
Allahabad High Court · (2015) 1 ADJ 685
High Courts27 Jan 2014
Vah Auto Pvt. Ltd. Vs Commissioner of Central Excise and Service Tax
Allahabad High Court · (2014) 302 ELT 549
Central Excises and Salt Act, 1944 — Section 35C, 35FFinance Act, 1994 — Section 73
High Courts27 Jan 2014Dismissed
Upendra Prasad Singh Vs Addl. District Magistrate
Allahabad High Court · (2014) 3 ALJ 787
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 12, 16, 21
High Courts27 Jan 2014Dismissed
Vijay Kumar Vs Deputy Director of Consolidation and Others
Allahabad High Court · (2014) 122 RD 576
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 19
High Courts27 Jan 2014Dismissed
Anoop Srivastava and Others Vs Registrar General, High Court of Judicature at Allahabad and Others
Allahabad High Court · (2014) 3 ADJ 134 : (2014) 103 ALR 285 : (2014) 5 AWC 5084 : (2014) 2 UPLBEC 1004
Constitution of India, 1950 — Article 14, 229, 229(2)
High Courts27 Jan 2014Dismissed
Smt. Hazra Bano and Others Vs XVth Addl. District Judge, Lucknow and Others
Allahabad High Court · (2014) 4 ALJ 41 : (2014) 103 ALR 45
Evidence Act, 1872 — Section 116Provincial Small Cause Courts Act, 1887 — Section 23
High Courts27 Jan 2014Allowed
Smt. Shushila Devi and Others Vs Special Judge, E.C. Act/Addl. Session Judge and Others
Allahabad High Court · (2014) 2 ALJ 299 : (2014) 103 ALR 144
High Courts27 Jan 2014
Santosh Kumar Shukla Vs State of U.P.
Allahabad High Court · (2014) 84 ALLCC 932
Criminal Procedure Code, 1973 (CrPC) — Section 313, 374(2)Penal Code, 1860 (IPC) — Section 320, 324, 326, 335Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)(v)
High Courts27 Jan 2014Dismissed
Munna Bakshi Vs Smt. Zubaida Khatoon
Allahabad High Court · (2014) 103 ALR 19
Contract Act, 1872 — Section 65Evidence Act, 1872 — Section 116, 13
High Courts27 Jan 2014
Vishesh Narayan Mishra Vs State of U.P. and Others
Allahabad High Court · (2014) 2 ADJ 308 : (2014) 2 ALJ 288
University Grants Commission Act, 1956 — Section 3
High Courts24 Jan 2014Dismissed
Amit Kumar Vs State of U.P. and Others
Allahabad High Court · (2014) 3 ADJ 630 : (2014) 2 ALJ 509 : (2014) 2 AWC 1756 : (2014) 2 UPLBEC 976
Right of Children to Free and Compulsory Education Act, 2009 — Section 23, 23(1), 23(2)
High Courts23 Jan 2014
K.M. Sugar Mills Ltd. Vs Commissioner of Income Tax
Allahabad High Court · (2014) 361 ITR 637 : (2015) 229 TAXMAN 467
Income Tax Act, 1961 — Section 260A, 28, 4
High Courts23 Jan 2014Disposed Off
Chandra Prakash Gupta Vs State of U.P.
Allahabad High Court · (2014) 4 ADJ 689 : (2014) 104 ALR 78 : (2014) 4 AWC 3970
Companies Act, 1956 — Section 2, 6
High Courts23 Jan 2014
Smt. Suman Bai Nirmala Vs Ist Addl. District Judge, Varanasi and Another
Allahabad High Court · (2014) 3 ADJ 440 : (2014) 4 ALJ 73 : (2014) 103 ALR 655 : (2014) 4 AWC 3779
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Transfer of Property Act, 1882 — Section 106Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 2, 20(4), 25, 3(p), 3(q)