High Courts03 Feb 2014Allowed
Smt. Harpyari Vs State of U.P. and Others
Allahabad High Court · (2014) 122 RD 580
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 167
COURT ARCHIVE
Allahabad High Court judgments, 2014
3,263 judgments · page 148 of 164
High Courts03 Feb 2014Allowed
Mukesh Kumar Singh Vs State of U.P. and Others
Allahabad High Court · (2014) 103 ALR 170 : (2014) 2 AWC 1966
Civil Procedure Code, 1908 (CPC) — Section 80
High Courts03 Feb 2014Dismissed
Sant Ram and Others Vs State of U.P. and Others
Allahabad High Court · (2014) 122 RD 541
Uttar Pradesh Land Revenue Act, 1901 — Section 30, 33, 34, 39
High Courts03 Feb 2014
J.C. Rolling Mill Pvt. Ltd. Vs Commissioner of Central Excise
Allahabad High Court · (2015) 316 ELT 593
Central Excises and Salt Act, 1944 — Section 35B, 37C, 37C(1)
High Courts31 Jan 2014Dismissed
Maheshwar Dayal Pandey Vs State of U.P. and Others
Allahabad High Court · (2014) 3 ADJ 118 : (2014) 3 AWC 2432
High Courts31 Jan 2014Dismissed
M/s. Dharampal Satyapal Ltd. Vs M/s. Dinesh Enamelled Wire Industries (P.) Ltd.
Allahabad High Court · (2014) 3 ADJ 758 : (2014) 5 ALJ 11 : (2014) 103 ALR 531 : (2015) 1 ARBLR 419 : (2014) 3 AWC 2282 : (2014) 123 RD 442
Arbitration and Conciliation Act, 1996 — Section 33, 33(4), 34, 34(4)Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Specific Relief Act, 1963 — Section 19, 22, 23, 32, 37
High Courts31 Jan 2014
Vakeel Ahmad Vs Rashid Khan
Allahabad High Court · (2014) 104 ALR 41 : (2014) 123 RD 650
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 21, 21(1)(a), 21(1)(b)Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, 100, 104(1), 105(1), 11Constitution of India, 1950 — Article 356, 356(1)(b), 357, 357(1)(a)
High Courts31 Jan 2014
Sachchidanand Gupta Vs Union of India
Allahabad High Court · (2014) 2 ADJ 244 : (2014) 4 ALJ 135 : (2014) 2 ESC 734
Constitution of India, 1950 — Article 226, 243Mahatma Gandhi National Rural Employment Guarantee Act, 2005 — Section 10, 12, 13, 14, 16
High Courts31 Jan 2014
Dal Pratap Singh @ Dala Vs State of U.P. and Another
Allahabad High Court · (2014) 01 AHC CK 0278
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 245, 482Forest (Conservation) Act, 1980 — Section 4Forest Act, 1927 — Section 26
High Courts31 Jan 2014Disposed Off
Manoj Singh and 4 Ors. Vs State of U.P. and Another
Allahabad High Court · (2014) 01 AHC CK 0243
Criminal Procedure Code, 1973 (CrPC) — Section 227, 228, 239, 245, 482Penal Code, 1860 (IPC) — Section 147, 224, 225, 307, 332
High Courts31 Jan 2014
IFP Petro Products Pvt. Ltd. Vs Commissioner of C. Ex.
Allahabad High Court · (2014) 308 ELT 462
High Courts31 Jan 2014Allowed
State of U.P. and Others Vs Ram Krishna Mishra and Another
Allahabad High Court · (2014) 2 ADJ 498 : (2014) 5 ALJ 430 : (2014) 103 ALR 331 : (2014) 3 AWC 2645 : (2014) 2 ESC 1066 : (2014) 141 FLR 369 : (2014) 2 UPLBEC 1206
Constitution of India, 1950 — Article 226
High Courts31 Jan 2014
Paresh Yadav and Others Vs State of U.P. and Others
Allahabad High Court · (2014) 3 ADJ 558 : (2014) 4 AWC 3767
High Courts31 Jan 2014Allowed
Gram Panchayat/Gram Sabha Tariyari Block and Tehsil Karakat and Another Vs State of U.P. and Others
Allahabad High Court · (2014) 3 ADJ 168 : (2014) 5 ALJ 24 : (2014) 106 ALR 144 : (2014) 3 AWC 2434 : (2014) 124 RD 348
Constitution of India, 1950 — Article 243W
High Courts31 Jan 2014
Rajesh Pratap Singh Vs Board of Revenue and Others
Allahabad High Court · (2014) 4 ADJ 82 : (2014) 104 ALR 651 : (2014) 4 AWC 3683 : (2014) 124 RD 146 : (2014) 123 RD 243
Limitation Act, 1963 — Section 5Uttar Pradesh Land Revenue Act, 1901 — Section 219Civil Procedure Code, 1908 (CPC) — Order 41 Rule 3A, Order 42 Rule 42, 144, 99
High Courts31 Jan 2014
Bhagwan Singh Vs Nahar Singh and Others
Allahabad High Court · (2014) 3 ADJ 286 : (2014) 103 ALR 322 : (2014) 3 AWC 3226 : (2014) 123 RD 135
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 7 Rule 11(d)
High Courts31 Jan 2014Disposed Off
Hriday Narayan Ram Vs State of U.P.
Allahabad High Court · (2014) 4 ADJ 780
High Courts31 Jan 2014
Parvez (Minor) Vs State of U.P. and Another
Allahabad High Court · (2014) 2 ACR 1398 : (2014) 3 ADJ 191
Constitution of India, 1950 — Article 21Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 15, 2(1), 20, 52Penal Code, 1860 (IPC) — Section 376
High Courts31 Jan 2014Dismissed
Jagjeevan Singh Vs Fatehpur District Co-operative Bank Ltd. Vishambhar Nath Dhawan Vs Fatehpur District Co-operative Bank Ltd. and Others
Allahabad High Court · (2014) 2 LLN 63
Constitution of India, 1950 - Article 254(2)Industrial Disputes Act, 1947 - Section 19 19(2) 4(5) 9A 9A(b)Payment of Gratuity Act, 1972 - Section 14 4 4(5)
High Courts31 Jan 2014Dismissed
Smita Kanaujia Vs State of U.P.
Allahabad High Court · (2014) 4 AWC 3746