High Courts06 Feb 2014

Pappu Vs State of U.P.

Allahabad High Court · (2014) 2 ACR 1746

Criminal Procedure Code, 1973 (CrPC) — Section 340Penal Code, 1860 (IPC) — Section 420, 467, 468, 471
High Courts05 Feb 2014

Harsh Kumar and Another Vs State of U.P. and Others

Allahabad High Court · (2014) 2 ADJ 703 : (2014) 3 ALJ 224 : (2014) 104 ALR 622 : (2014) 4 AWC 3960 : (2014) 2 ESC 1061

Constitution of India, 1950 — Article 226Right of Children to Free and Compulsory Education Act, 2009 — Section 2(ka), 2(n)
High Courts05 Feb 2014

Jharu and Others Vs State of U.P.

Allahabad High Court · (2014) 1 ACR 821 : (2014) 84 ALLCC 980

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 329
High Courts05 Feb 2014Dismissed

Jagdish Chandra Gupta and Another Vs State of U.P.

Allahabad High Court · (2014) 1 ACR 860 : (2014) 2 ADJ 189 : (2014) 4 ALJ 217 : (2014) 85 ALLCC 1 : (2014) 2 DMC 636

Criminal Procedure Code, 1973 (CrPC) — Section 313Dowry Prohibition Act, 1961 — Section 2, 3, 4Evidence Act, 1872 — Section 106, 113B, 114
High Courts05 Feb 2014Dismissed

State of U.P. Vs Sri Pat and Others

Allahabad High Court · (2014) 2 ACR 1656 : (2014) 3 ADJ 738 : (2014) 85 ALLCC 136

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 323, 34
High Courts03 Feb 2014Allowed

Z.U. Ansari Vs State of U.P. and Others

Allahabad High Court · (2014) 3 ADJ 671 : (2014) 104 ALR 173 : (2014) 4 AWC 4329 : (2014) 141 FLR 1022 : (2014) 2 UPLBEC 1323

Constitution of India, 1950 — Article 156, 166, 166-(1), 309
High Courts03 Feb 2014Dismissed

Ishwar Prasad Vs Union of India and Others

Allahabad High Court · (2014) 3 ADJ 111 : (2014) 103 ALR 163 : (2014) 3 AWC 2430

Armed Forces Tribunals Act, 2007 — Section 3(o), 14Constitution Of India, 1950 — Article 14, 15, 16, 32, 226, 227, 323A, 323B
High Courts03 Feb 2014Allowed

Anugrah Narain Singh Vs State of U.P. and Another

Allahabad High Court · (2014) 2 ACR 2124 : (2014) 84 ALLCC 968 : (2014) 4 Crimes 286

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 482Penal Code, 1860 (IPC) — Section 425, 426, 427
High Courts03 Feb 2014

Milap Chandra Jain Vs Roop Kishor and Others

Allahabad High Court · (2014) 3 ADJ 525 : (2014) 2 ADJ 125 : (2014) 4 ALJ 486 : (2014) 103 ALR 484 : (2014) 3 AWC 2286

Constitution of India, 1950 — Article 226, 227Transfer of Property Act, 1882 — Section 105Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 2(k), 21(8), 3(kJ, 4(2), 5