High Courts13 Feb 2014Dismissed
Shiv Raj Singh Vs State of U.P.
Allahabad High Court · (2014) 2 ACR 1690
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Evidence Act, 1872 — Section 32Penal Code, 1860 (IPC) — Section 302, 304, 307
COURT ARCHIVE
Allahabad High Court judgments, 2014
3,313 judgments · page 145 of 166
High Courts13 Feb 2014Dismissed
Rajjan Vs State Of U.P. and Others
Allahabad High Court · (2014) 02 AHC CK 0021
Criminal Procedure Code, 1973 (CrPC) - Section 313Limitation Act, 1963 - Section 5Penal Code, 1860 (IPC) - Section 141 147 148 149 307
High Courts13 Feb 2014
CIT and Others Vs Tricone Cements (P) Ltd.
Allahabad High Court · (2014) 02 AHC CK 0019
Income Tax Act, 1961 — Section 2(24), 260A, 271, 271(1)(c), 72
High Courts13 Feb 2014
State of U.P. Vs Rajendra Prasad Dwivedi and Others
Allahabad High Court · (2015) 1 AWC 551
High Courts13 Feb 2014
State of U.P. Vs Chandan Singh and Others
Allahabad High Court · (2014) 2 ACR 1483 : (2014) 85 ALLCC 133
Criminal Procedure Code, 1973 (CrPC) — Section 360Penal Code, 1860 (IPC) — Section 307, 323, 324, 325, 34
High Courts12 Feb 2014Allowed
Rashtriya Bhoomiheen Khetihar Majdur Sahkari Kheti Samiti Vs State of U.P. and Others
Allahabad High Court · (2014) 123 RD 52
Limitation Act, 1963 — Section 17Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 27, 27(1), 27(3), 27(4), 27(6)
High Courts12 Feb 2014Partly Allowed
Bank of India Vs M/s. Chandra Agro Private Ltd.
Allahabad High Court · (2014) 103 ALR 410
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 1(2), Order 20 Rule 4(2), Order 8 Rule 10, 115, 2(9)Sales of Goods Act, 1930 — Section 61Transfer of Property Act, 1882 — Section 106
High Courts12 Feb 2014Partly Allowed
Bank of India Vs Vivek Enterprises
Allahabad High Court · (2014) 103 ALR 901
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 1(2), Order 20 Rule 4(2), Order 8 Rule 10, 115, 2(9)Sales of Goods Act, 1930 — Section 61Transfer of Property Act, 1882 — Section 106
High Courts12 Feb 2014Dismissed
M/s. Krown Bakers India Pvt. Ltd. Vs Paschimanchal Vidyut Vitran Nigam and Another
Allahabad High Court · (2014) 3 ADJ 773 : (2014) 5 ALJ 7 : (2014) 4 AWC 4283
High Courts12 Feb 2014Dismissed
Maqsood Vs State of U.P.
Allahabad High Court · (2014) 2 ACR 1783 : (2014) 3 ADJ 301
Evidence Act, 1872 — Section 24, 25, 26, 27, 8Penal Code, 1860 (IPC) — Section 201, 302, 376
High Courts12 Feb 2014
Mahesh Chandra Sharma Vs State of U.P.
Allahabad High Court · (2014) 85 ALLCC 422
Criminal Procedure Code, 1973 (CrPC) — Section 204, 319Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 302, 304B, 498A
High Courts12 Feb 2014Partly Allowed
Ramesh Tiwari Vs State of U.P. and Others
Allahabad High Court · (2014) 3 ADJ 233 : (2014) 3 AWC 3227
High Courts12 Feb 2014Dismissed
M/s. Pankaj Hospital Ltd. Vs Commissioner of Income Tax, Agra and Another
Allahabad High Court · (2014) 4 ADJ 112 : (2014) 3 ALJ 130
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 142, 142(1), 143(3), 147, 147(1)
High Courts12 Feb 2014Dismissed
Praveen Kumar Singh and Another Vs State of U.P. and Others
Allahabad High Court · (2014) 3 ADJ 763
Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 482Penal Code, 1860 (IPC) — Section 323, 366, 376
High Courts12 Feb 2014Allowed
M/s. Bhavya Dwellings Pvt. Ltd. Vs Gopal Narain Chaubey and Others
Allahabad High Court · (2014) 4 ALJ 596 : (2014) 103 ALR 393
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10, Order 1 Rule 10(2), Order 22 Rule 10, 151Hindu Succession Act, 1956 — Section 22Specific Relief Act, 1963 — Section 19
High Courts12 Feb 2014
Commissioner of Income Tax Vs Modi Xerox Ltd.
Allahabad High Court · (2014) 365 ITR 200
Income Tax Act, 1961 — Section 154, 36(1)(vii), 36(2), 37(1), 37(4)
High Courts12 Feb 2014Allowed
Dalveer Singh Vs State of U.P.
Allahabad High Court · (2014) 1 ACR 840 : (2014) 3 ADJ 138 : (2014) 85 ALLCC 77 : (2014) 3 Crimes 254
Arms Act, 1959 — Section 25, 4Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Evidence Act, 1872 — Section 25
High Courts12 Feb 2014
Kuldeep Kumar and Another Vs Chief Executive Officer, N.O.I.D.A. and Others
Allahabad High Court · (2014) 3 ADJ 450 : (2014) 3 ALJ 11 : (2014) 104 ALR 164 : (2014) 4 AWC 3379 : (2014) 141 FLR 1017 : (2014) 3 UPLBEC 2125
High Courts12 Feb 2014Dismissed
M/s. Chandra Agro Pvt. Ltd. Vs Bank of India
Allahabad High Court · (2014) 103 ALR 907
Transfer of Property Act, 1882 — Section 106
High Courts12 Feb 2014Dismissed
State of U.P. Vs Parsoo Ram
Allahabad High Court · (2014) 2 ACR 1388 : (2014) 85 ALLCC 786
Penal Code, 1860 (IPC) — Section 302, 34