High Courts17 Feb 2014Disposed Off
U.P. Sainik School Society, Sarojini Nagar and Others Vs Dr. Sursari Tarang Mishra
Allahabad High Court · (2014) 3 ADJ 114 : (2014) 3 ALJ 88 : (2014) 2 ESC 884
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Allahabad High Court judgments, 2014
3,313 judgments · page 143 of 166
High Courts17 Feb 2014Allowed
Data Ram Vs Board of Revenue and Others
Allahabad High Court · (2014) 103 ALR 773 : (2014) 122 RD 601
Limitation Act, 1963 — Section 5
High Courts17 Feb 2014
Kundan Castings Pvt. Ltd. Vs Deputy Commissioner of Central Excise
Allahabad High Court · (2015) 316 ELT 446
Central Excises and Salt Act, 1944 — Section 35B, 35B(3), 35G, 37C, 37C(1)
High Courts14 Feb 2014Allowed
Kamla Devi Vs State of U.P. and Others
Allahabad High Court · (2014) 2 ADJ 327 : (2014) 3 AWC 3099 : (2014) 2 ESC 801 : (2014) 122 RD 701
Constitution of India, 1950 — Article 226, 243O, 243ZGConstitution of India, 1950 — Article 226, 243O, 243ZGConstitution of India, 1950 — Article 226, 243O, 243ZG
High Courts14 Feb 2014
Vijay Shankar Pathak and Others Vs State of U.P.
Allahabad High Court · (2014) 2 ACR 1470 : (2014) 3 ADJ 287
Criminal Procedure Code, 1973 (CrPC) — Section 184, 184(a), 212, 219, 220Penal Code, 1860 (IPC) — Section 419, 420, 467, 468, 471
High Courts14 Feb 2014
Jhari Vs Badal
Allahabad High Court · (2014) 5 ALJ 85 : (2014) 5 AWC 5074 : (2014) 123 RD 340
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11, Order 43 Rule 1A, Order 43 Rule 1A, 9Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 331, 70, 85
High Courts14 Feb 2014Allowed
North Eastern and East Central Railway Employees'' Multi-State Primary Co-operative Bank Ltd. Vs Central Registrar, Co-operative Societies, Department of Agricultural and Co-operation and Another
Allahabad High Court · (2014) 3 ADJ 755 : (2014) 103 ALR 564 : (2014) 3 AWC 3002 : (2014) 2 UPLBEC 1133
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 2Multi-State Cooperative Societies Act, 2002 — Section 49, 49(2)(e), 84
High Courts14 Feb 2014Dismissed
Uma Kant Mishra Vs Chairman U.P. State Bridge Corp. Ltd.
Allahabad High Court · (2014) 4 ADJ 571
High Courts14 Feb 2014
Harikirtan Vs State of U.P.
Allahabad High Court · (2014) 2 ACR 1302
Criminal Procedure Code, 1973 (CrPC) — Section 313, 354 (3)Evidence Act, 1872 — Section 118Oaths Act, 1873 — Section 5
High Courts14 Feb 2014
Babli Saxena Vs State of U.P.
Allahabad High Court · (2014) 86 ALLCC 732
Criminal Procedure Code, 1973 (CrPC) — Section 204, 319
High Courts14 Feb 2014Dismissed
Hazrat Ali Vs State of U.P.
Allahabad High Court · (2014) 2 ACR 1558 : (2014) 85 ALLCC 413
Criminal Procedure Code, 1973 (CrPC) — Section 173, 210Penal Code, 1860 (IPC) — Section 419, 420, 467, 468, 471
High Courts14 Feb 2014Dismissed
Laddan @ Ishaq Vs State of U.P.
Allahabad High Court · (2014) 2 ACR 1487 : (2014) 3 ADJ 210 : (2014) 3 ALJ 685
Criminal Procedure Code, 1973 (CrPC) — Section 161Evidence Act, 1872 — Section 134Penal Code, 1860 (IPC) — Section 302
High Courts14 Feb 2014Allowed
Mohd. Sultan and Others Vs State of U.P. and Others
Allahabad High Court · (2014) 3 ADJ 274 : (2014) 103 ALR 538 : (2014) 3 AWC 2280
Constitution of India, 1950 — Article 21
High Courts14 Feb 2014Dismissed
Rajendra Prasad Vs Sub-divisional Magistrate and Others
Allahabad High Court · (2014) 3 ADJ 278 : AIR 2014 All 150 : (2014) 4 ALJ 683 : (2014) 104 ALR 649 : (2014) 3 AWC 2273 : (2014) 123 RD 67 : (2014) 3 UPLBEC 2137
Representation of the People Act, 1951 — Section 79(b), 82, 82(b)
High Courts14 Feb 2014Dismissed
M/s. New ERA Builders and Others Vs State of U.P. and Others
Allahabad High Court · (2014) 3 ADJ 480 : (2014) 103 ALR 626
High Courts14 Feb 2014
Nagar Palika Parishad and Another Vs Labour Court and Others
Allahabad High Court · (2014) 3 ADJ 698 : (2015) 1 ALJ 202 : (2014) 3 AWC 2628 : (2014) 141 FLR 193 : (2014) 1 LLJ 721 : (2014) LLR 615
Constitution of India, 1950 — Article 14, 16Industrial Disputes Act, 1947 — Section 25F, 25F(a), 25GUttar Pradesh Industrial Disputes Act, 1947 — Section 11A, 4K, 6N, 6P
High Courts14 Feb 2014Dismissed
U.P. Pollution Vs Tulsipur Sugar Co. Ltd.
Allahabad High Court · (2014) 4 FLT 250
Companies Act, 1956 — Section 2(24), 5Criminal Procedure Code, 1973 (CrPC) — Section 244, 245(2), 246, 482Negotiable Instruments Act, 1881 (NI) — Section 141, 141(1), 141(2)
High Courts14 Feb 2014Dismissed
Committee of Management, Babu Gulab Singh Gaharwar Degree College Banheta and Another Vs Vice-Chancellor of Mahatma Gandhi Kashi Vidyapeeth University and Others
Allahabad High Court · (2014) 3 ADJ 172 : (2014) 103 ALR 513 : (2014) 3 AWC 3175
High Courts14 Feb 2014
Moti Lal Goel and Another Vs State of U.P. and Others
Allahabad High Court · (2014) 2 ADJ 687 : (2014) 2 ALJ 625 : (2014) 103 ALR 540 : (2014) 3 AWC 3197 : (2014) 123 RD 445 : (2014) 2 UPLBEC 1408
Civil Procedure Code, 1908 (CPC) — Section 9Constitution of India, 1950 — Article 136, 226Land Acquisition Act, 1894 — Section 11, 11A, 13A, 16, 17(1)
High Courts14 Feb 2014Disposed Off
Smt. Yashoda Vs Collector and Others
Allahabad High Court · (2014) 122 RD 729
Uttar Pradesh Land Revenue Act, 1901 — Section 219, 34Uttar Pradesh Land Revenue Act, 1901 — Section 219, 34Uttar Pradesh Land Revenue Act, 1901 — Section 219, 34