COURT ARCHIVE

Allahabad High Court judgments, 2014

3,263 judgments · page 151 of 164

High Courts23 Jan 2014Dismissed

Mahipal Verma Vs Rent Control and Eviction Officer/City Magistrate and Others

Allahabad High Court · (2014) 103 ALR 326 : (2014) 3 AWC 2640 : (2014) 123 RD 136

Civil Procedure Code, 1908 (CPC) — Section 11Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 2(2), 21, 34(1)Civil Procedure Code, 1908 (CPC) — Section 11

High Courts23 Jan 2014Dismissed

Brijendra Kumar and Another Vs Suraj Bhan (Dead) through L.Rs.

Allahabad High Court · (2014) 3 ADJ 750 : (2014) 4 ALJ 374 : (2014) 103 ALR 317 : (2014) 4 AWC 3366

Transfer of Property Act, 1882 — Section 105Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 12, 12(1)(b), 20(2)(e), 25, 25(1)

High Courts23 Jan 2014

State of U.P. Vs Chandra Bhushan

Allahabad High Court · (2014) 1 ACR 1011

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 325, 34, 504, 506

High Courts22 Jan 2014Partly Allowed

Sheo Deo Singh and Others Vs State of U.P.

Allahabad High Court · (2014) 1 ACR 869 : (2014) 3 ADJ 350 : (2014) 85 ALLCC 104

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304

High Courts22 Jan 2014

Kunwar Pal and Others Vs State of U.P.

Allahabad High Court · (2014) 1 ACR 722 : (2014) 85 ALLCC 32

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 323, 324, 34, 452

High Courts22 Jan 2014

Syed Mohd. Fazle Haider Zaidi Vs State of U.P. and Others

Allahabad High Court · (2014) 1 ACR 1009 : (2014) 2 ADJ 725 : (2014) 2 ALJ 608

Criminal Procedure Code, 1973 (CrPC) — Section 125

High Courts22 Jan 2014

Shankar Lal Sharma Vs Babulal

Allahabad High Court · (2014) 4 ALJ 177

Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1A, 104

High Courts22 Jan 2014

Haji Shafiq Ahmad Vs State of U.P. and Others

Allahabad High Court · (2014) 1 ACR 745 : (2014) 2 ADJ 734 : (2014) 85 ALLCC 25

Criminal Procedure Code, 1973 (CrPC) — Section 161, 169, 319, 319(1), 319(4)

High Courts22 Jan 2014Dismissed

Krishna Kant Katiyar Vs State of U.P. and Others

Allahabad High Court · (2014) 5 ALJ 193 : (2014) 122 RD 555

High Courts22 Jan 2014Dismissed

Shakti Mohan Varshney Vs Indian Oil Corporation Ltd.

Allahabad High Court · (2014) 104 ALR 143 : (2014) 4 AWC 3967

Constitution of India, 1950 — Article 14Registration Act, 1908 — Section 47

High Courts22 Jan 2014Dismissed

Smt. Arti Devi Vs District Judge, Siddharthnagar and Others

Allahabad High Court · (2014) 3 ADJ 639 : (2014) 103 ALR 75 : (2014) 2 AWC 1754 : (2014) 122 RD 777

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, Order 21 Rule 21Limitation Act, 1963 — Section 10, 11, 12, 13, 14

High Courts22 Jan 2014Dismissed

Vijay Pratap Singh Vs Union of India

Allahabad High Court · (2014) 4 AWC 3990

Constitution of India, 1950 — Article 226

High Courts22 Jan 2014Dismissed

Harish Chandra and Others Vs Public Service Commission, U.P. and Others

Allahabad High Court · (2014) 3 ADJ 34 : (2014) 103 ALR 160 : (2014) 3 AWC 2427 : (2014) 141 FLR 215

High Courts22 Jan 2014Dismissed

Atar Singh Vs State of U.P. and Others

Allahabad High Court · (2014) 122 RD 586

Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48

High Courts22 Jan 2014Dismissed

Abdul Qadir Vs Waqf Tribunal/Civil Judge (S.D.), Saharanpur and Others

Allahabad High Court · (2014) 3 ADJ 231 : (2014) 4 ALJ 38 : (2014) 103 ALR 517 : (2014) 3 AWC 3179 : (2014) 123 RD 441

Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11, Order 8 Rule 1, Order 8 Rule 9, 148, 151

High Courts21 Jan 2014

Chitra Singh Vs Sarva U.P. Gramin Bank (Sponsor-Punjab National Bank) and Others

Allahabad High Court · (2014) 3 ADJ 433 : (2014) 4 ALJ 554 : (2014) 4 AWC 3545 : (2014) 2 UPLBEC 1321

Penal Code, 1860 (IPC) — Section 149, 302

High Courts21 Jan 2014Disposed Off

Allahabad Bank Vs Rajesh Pal

Allahabad High Court · AIR 2014 All 160 : (2014) 5 ALJ 185 : (2014) 123 RD 519

Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 14, 17

High Courts21 Jan 2014Allowed

Krishna Kanaujia Vs State of U.P.

Allahabad High Court · (2014) 2 ACR 1438 : (2014) 3 ADJ 492

Criminal Procedure Code, 1973 (CrPC) — Section 313

High Courts21 Jan 2014

Mohan Lal and Another Vs Additional District Judge, Court No. 4 and Others

Allahabad High Court · (2014) 3 ADJ 296 : (2014) 5 ALJ 140 : (2014) 103 ALR 550

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(2)(a), 21, 21(1), 21(1)(a)

High Courts21 Jan 2014

State of U.P. Vs Uma Pati Pandey and Others

Allahabad High Court · (2014) 2 ADJ 787 : (2014) 4 ALJ 265 : (2014) 2 AWC 1968 : (2014) 141 FLR 157 : (2014) 2 LLN 599 : (2014) LLR 576 : (2014) 2 UPLBEC 1306

Industrial Disputes Act, 1947 — Section 25F