COURT ARCHIVE

Allahabad High Court judgments, 2014

3,263 judgments · page 153 of 164

High Courts20 Jan 2014

M/s. Pantaloon Retail (India) Ltd. Vs Chief Controlling Revenue Authority

Allahabad High Court · (2014) 4 ADJ 478 : (2014) 3 ALJ 569 : (2014) 105 ALR 187 : (2014) 123 RD 422

Constitution of India, 1950 — Article 16, 226Easements Act, 1882 — Section 2(16), 52, 56, 60, 62Mines and Minerals (Development and Regulation) Act, 1957 — Section 3

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High Courts20 Jan 2014

Govind Prasad Shukla and Others Vs State of U.P. and Others

Allahabad High Court · (2014) 2 ADJ 85 : (2014) 3 ALJ 630 : (2014) 103 ALR 96 : (2014) 4 AWC 3547 : (2014) 122 RD 778 : (2014) 1 UPLBEC 812

Constitution of India, 1950 — Article 141, 226, 300ALand Acquisition Act, 1894 — Section 11, 11A, 11-A, 16, 17

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High Courts20 Jan 2014

Shashi Kant Pandey Vs Mithilesh Kumar @ Ganga Devi and Others

Allahabad High Court · (2014) 2 ALJ 303 : (2014) 103 ALR 137 : (2014) 122 RD 811

Civil Procedure Code Amendment Act, 1999 — Section 16Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 6 Rule 6, 148, 151Motor Vehicles Act, 1988 — Section 166

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High Courts20 Jan 2014Dismissed

Jai Pal Singh Vs District Judge

Allahabad High Court · (2014) 123 RD 501

Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 331

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High Courts20 Jan 2014Disposed Off

Khemchand and Others Vs State of U.P. and Others

Allahabad High Court · (2014) 2 ADJ 30 : (2014) 3 ALJ 609 : (2014) 103 ALR 4 : (2014) 122 RD 753

Constitution of India, 1950 — Article 136, 226Land Acquisition Act, 1894 — Section 10, 11, 12, 13, 14

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High Courts20 Jan 2014Partly Allowed

Khoobi Vs State of U.P.

Allahabad High Court · (2014) 2 ACR 1966

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 149, 302, 304, 323, 325

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High Courts20 Jan 2014Dismissed

Surya Prakash Mishra Vs Gurubachan Singh Saluja and Others

Allahabad High Court · (2014) 4 ALJ 40 : (2014) 103 ALR 66

Transfer of Property Act, 1882 — Section 114Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 2(2)

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High Courts20 Jan 2014Allowed

Shiv Kumar Vs Ist Additional District Judge and Others

Allahabad High Court · (2014) 103 ALR 32

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21, 23

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High Courts20 Jan 2014

Mirza Afsar Beg Vs State of U.P.

Allahabad High Court · (2014) 2 ACR 1740

Criminal Procedure Code, 1973 (CrPC) — Section 245(2), 482Penal Code, 1860 (IPC) — Section 386, 504, 506

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High Courts20 Jan 2014

Commissioner of Income Tax Vs Sri Ram Kishan Gupta

Allahabad High Court · (2014) 268 CTR 69 : (2014) 361 ITR 387 : (2014) 222 TAXMAN 164

Income Tax Act, 1922 — Section 24(1)Income Tax Act, 1961 — Section 24(1), 260A, 3, 34, 4Payment of Bonus Act, 1965 — Section 10, 3

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High Courts20 Jan 2014Dismissed

Shayamdeyee Vs D.D.C. and Others

Allahabad High Court · (2014) 122 RD 475

Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 5, 52, 9A(2)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229B

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High Courts19 Jan 2014Allowed

Fazal-Ur-Rehman Vs Vice Chancellor,Aligarh Muslim University

Allahabad High Court · (2014) 2 UPLBEC 1234

Aligarh Muslim University Act, 1920 — Section 19(3)Constitution of India, 1950 — Article 14, 16

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High Courts17 Jan 2014

Balwant Singh Vs State of U.P. and Another

Allahabad High Court · (2014) 1 ACR 656 : (2014) 2 ADJ 378

Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 15, 2, 2(i), 2(k), 2(l)Penal Code, 1860 (IPC) — Section 364

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High Courts17 Jan 2014

Gannu Yadav (In Jail) Vs State of U.P.

Allahabad High Court · (2014) 1 ACR 666 : (2014) 2 ADJ 433 : (2014) 4 ALJ 100

Prevention of Food Adulteration Act, 1954 — Section 16, 16(1)(A)(1), 20AA, 7, 7(1)Criminal Procedure Code, 1973 (CrPC) — Section 358

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High Courts17 Jan 2014

Premwati Vs State of U.P.

Allahabad High Court · (2014) 6 ALJ 296 : (2015) 1 RCR(Criminal) 201

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 397

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High Courts17 Jan 2014Dismissed

Parvez Vs State of U.P.

Allahabad High Court · (2014) 1 ACR 1151

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 304, 307

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High Courts17 Jan 2014Allowed

Mitthan Lal and Others Vs State of U.P. and Others

Allahabad High Court · (2014) 1 ACR 791 : (2014) 85 ALLCC 37

Criminal Procedure Code, 1973 (CrPC) — Section 200, 202Penal Code, 1860 (IPC) — Section 406, 498-A, 506Protection of Women From Domestic Violence Act, 2005 — Section 12

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High Courts17 Jan 2014