High Courts26 Mar 2014
Indian Oil Corporation Limited Vs Commissioner of Trade Tax
Allahabad High Court · (2014) 78 KarLJ 488 : (2014) 73 VST 71
Uttar Pradesh Trade Tax Act, 1948 — Section 18(1), 18(2), 2(1)(c), 2(1)(d), 2(1)(e)
COURT ARCHIVE
Allahabad High Court judgments, 2014
3,313 judgments · page 126 of 166
High Courts26 Mar 2014Allowed
Surendra Kumar Vs State of U.P.
Allahabad High Court · (2014) 5 ADJ 671 : (2014) 4 FLT 387
High Courts26 Mar 2014Allowed
Chhaya Gupta Vs Shailendra Kumar Misra
Allahabad High Court · (2014) 4 ADJ 231 : (2014) 5 ALJ 505 : (2014) 104 ALR 71
Evidence Act, 1872 — Section 106, 161, 45Motor Vehicles Act, 1988 — Section 166, 173Penal Code, 1860 (IPC) — Section 279, 337, 338, 427
High Courts26 Mar 2014
Vaibhav Edibles Pvt. Ltd. Vs State of U.P.
Allahabad High Court · (2014) 73 VST 295
Uttar Pradesh Trade Tax Act, 1948 — Section 22, 7D
High Courts26 Mar 2014
Subhan Khan Vs Laddan Khan
Allahabad High Court · (2014) 6 ALJ 301
Civil Procedure Code, 1908 (CPC) — Section 100Registration Act, 1908 — Section 17(1)(b), 17(2)
High Courts26 Mar 2014
Hemant Kumar Sindhi Vs Commissioner of Income Tax
Allahabad High Court · (2014) 272 CTR 166 : (2014) 364 ITR 555
Constitution of India, 1950 — Article 226Income Tax Act, 1961 — Section 132, 132A, 132B, 132B(1), 153A
High Courts26 Mar 2014Dismissed
Arun Arya Vs State of U.P.
Allahabad High Court · (2014) 4 ADJ 302
Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts26 Mar 2014
Chandrasen Yadav and Others Vs D.D.C. and Others
Allahabad High Court · (2014) 104 ALR 617 : (2014) 124 RD 123 : (2014) 123 RD 305
High Courts26 Mar 2014Dismissed
Om Prakash Pandey (Er.) Vs Election Commission of India and Another
Allahabad High Court · (2014) 4 ADJ 22 : (2014) 3 ALJ 394
Constitution of India, 1950 — Article 327, 328, 329, 329(b)Representation of the People Act, 1950 — Section 14, 25, 29
High Courts26 Mar 2014
Commissioner of Income Tax Vs S.K. Transformer P. Ltd.
Allahabad High Court · (2014) 363 ITR 394
Income Tax Act, 1961 — Section 10A, 10A(8), 10B, 10B(7), 143(3)
High Courts26 Mar 2014
Krishna Kumar Asthana and Others Vs Satish Kumar and Another
Allahabad High Court · (2014) 3 ACC 486 : (2014) 3 ADJ 453 : (2014) 5 ALJ 307 : (2014) 103 ALR 871
Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 — Section 2(i)
High Courts26 Mar 2014Dismissed
Jaiwardhan Vs State of U.P. and Others
Allahabad High Court · (2014) 03 AHC CK 0125
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 120-B, 147, 148, 149, 302
High Courts26 Mar 2014Dismissed
Gopal Krishna Vs State of U.P. and 2 Ors.
Allahabad High Court · (2014) 03 AHC CK 0124
Criminal Procedure Code, 1973 (CrPC) — Section 190(1)(b), 482Penal Code, 1860 (IPC) — Section 279, 337, 338, 427
High Courts26 Mar 2014Allowed
State of U.P. Vs Vidya Ram
Allahabad High Court · (2014) 2 ACR 2299 : (2014) 5 ADJ 503 : (2014) 5 ALJ 405
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 378Evidence Act, 1872 — Section 118Penal Code, 1860 (IPC) — Section 302, 304, 323, 324, 325
High Courts26 Mar 2014Allowed
Shyam Lal Vs State of U.P.
Allahabad High Court · (2014) 3 ADJ 503 : (2014) 2 ESC 1038 : (2014) 3 UPLBEC 1892
High Courts26 Mar 2014Dismissed
Sada Nand Sharma Vs State of U.P.
Allahabad High Court · (2014) 4 ADJ 684
Constitution of India, 1950 — Article 14, 16, 226
High Courts26 Mar 2014Dismissed
Zaved Vs Union of India
Allahabad High Court · (2014) 4 ALJ 525 : (2014) 104 ALR 338 : (2014) 123 RD 831
High Courts26 Mar 2014Disposed Off
Rajbeti Sankhawar Vs State of U.P.
Allahabad High Court · (2014) 104 ALR 118 : (2014) 5 AWC 5071 : (2014) 123 RD 659
Constitution of India, 1950 — Article 226Uttar Pradesh Municipalities Act, 1916 — Section 48(2-A)
High Courts26 Mar 2014Dismissed
Ayodhya Prasad Yadav Vs State of U.P. and Another
Allahabad High Court · (2014) 03 AHC CK 0013
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 201, 302, 364