High Courts27 Mar 2014
Ram Prasad Vs D.M.
Allahabad High Court · (2014) 123 RD 348
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 9A
COURT ARCHIVE
Allahabad High Court judgments, 2014
3,313 judgments · page 125 of 166
High Courts27 Mar 2014Dismissed
Smt. Jiwanti Chandra Vs State of U.P. and Others
Allahabad High Court · (2014) 4 ADJ 345 : (2014) 5 ALJ 88 : (2014) 104 ALR 451 : (2014) 6 AWC 5606 : (2014) 142 FLR 170 : (2014) 2 UPLBEC 1557
High Courts27 Mar 2014
Commissioner, Customs, Central Excise and Service Tax Vs Monsanto Manufacturer Pvt. Ltd.
Allahabad High Court · (2014) 45 GST 699 : (2014) 35 STR 177 : (2014) 71 VST 269
Customs Act, 1962 — Section 28Finance Act, 1994 — Section 65(72), 73, 73(1), 75A, 77
High Courts27 Mar 2014Dismissed
Ramu and Another Vs State of U.P. and Others
Allahabad High Court · (2014) 104 ALR 655 : (2014) 124 RD 149 : (2014) 123 RD 263
Civil Procedure Code, 1908 (CPC) — Section 146Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 27(4)
High Courts27 Mar 2014Dismissed
Sayed Mohammad Arif Vs State of U.P. and Others
Allahabad High Court · (2014) 3 ADJ 449 : (2014) 3 ALJ 504 : (2014) 4 AWC 3991 : (2014) 123 RD 357
High Courts27 Mar 2014Disposed Off
Surya Narain Vs State of U.P.
Allahabad High Court · (2014) 3 ACR 2962 : (2014) 86 ALLCC 819 : (2014) 105 ALR 69
Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(4), 145(5)
High Courts27 Mar 2014Dismissed
Ishwari Pal Vs State of U.P.
Allahabad High Court · (2014) 104 ALR 139 : (2014) 4 AWC 3968
Uttar Pradesh Co-operative Societies Act, 1965 — Section 37
High Courts27 Mar 2014
Pramod Kumar Singh Vs M.D., U.P. Rajya Bhandaran Nigam Ltd. and Others
Allahabad High Court · (2014) 3 ADJ 532 : (2014) 5 ALJ 92 : (2014) 104 ALR 351 : (2014) 6 AWC 5612
High Courts27 Mar 2014Dismissed
Smt. Puspa Devi Vs Deputy Director of Consolidation and Others
Allahabad High Court · (2014) 123 RD 257
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, Order 47 Rule 47, 114, 141Constitution of India, 1950 — Article 137Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts27 Mar 2014
Lalit Agarwal Vs State of U.P.
Allahabad High Court · (2014) 5 ADJ 67
Criminal Procedure Code, 1973 (CrPC) — Section 240, 259Penal Code, 1860 (IPC) — Section 406, 408, 419, 420, 465
High Courts27 Mar 2014
Shri Nehru Unchchattar Madhyamik Vidyalaya Rasdhan Vs State of U.P.
Allahabad High Court · (2014) 123 RD 329
General Clauses Act, 1897 — Section 6(c)Limitation Act, 1963 — Section 10, 11, 12, 13, 14Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 3(4A), 3(4B), 44A, 48, 52
High Courts27 Mar 2014Dismissed
Anil Kumar Verma Vs U.P. State Industrial Development Corporation Ltd.
Allahabad High Court · (2014) 104 ALR 20 : (2014) 123 RD 633
Constitution of India, 1950 — Article 219
High Courts27 Mar 2014Allowed
Committee of Management, Madarsa Quasmia Arabia Islamia Vs State of U.P.
Allahabad High Court · (2014) 5 ADJ 576 : (2014) 104 ALR 298 : (2014) 6 AWC 5610 : (2014) 2 UPLBEC 1683
Constitution of India, 1950 — Article 226
High Courts27 Mar 2014
M/s. Devyani Foods Ltd. Vs State of U.P. and Others
Allahabad High Court · (2014) 3 ADJ 747 : (2014) 74 VST 81
Uttar Pradesh Trade Tax Act, 1948 — Section 18, 4-A, 8, 8(2-A)
High Courts27 Mar 2014
Prashant Chandra Vs Commissioner Of Income Tax-1
Allahabad High Court · (2014) 4 ADJ 40
Income Tax Act, 1961 — Section 124(2), 127, 142, 142(1), 142(2)
High Courts27 Mar 2014Dismissed
Lokeshwar Prasad Vs Om Kumari Saxena
Allahabad High Court · (2014) 104 ALR 322
Constitution of India, 1950 — Article 226, 227Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
High Courts27 Mar 2014
Commissioner of Cus. and C. Ex. Vs J.S. Gupta and Sons
Allahabad High Court · (2015) 318 ELT 63
Central Excises and Salt Act, 1944 - Section 11A, 11AC — Customs Act, 1962 - Section 110, 112, 130A, 28, 3
High Courts27 Mar 2014Dismissed
Durga Enterprises Vs State of U.P.
Allahabad High Court · (2014) 5 ADJ 20
General Clauses Act, 1897 — Section 6Uttar Pradesh Trade Tax Act, 1948 — Section 1Uttar Pradesh Value Added Tax Act, 2008 — Section 19, 42, 8(2-A), 81
High Courts27 Mar 2014Disposed off
Sanjeev Goyal Vs Union of India
Allahabad High Court · (2015) 319 ELT 61
High Courts26 Mar 2014Allowed
Smt. Amina Khatoon and Others Vs United India Insurance Company Ltd. and Others
Allahabad High Court · (2014) 3 ACC 504 : (2015) ACJ 1542 : (2014) 3 ADJ 607 : (2014) 5 ALJ 195 : (2014) 103 ALR 880 : (2015) 2 AnWR 226
Motor Vehicles Act, 1988 — Section 166, 168, 173