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Allahabad High Court judgments, 2014

3,313 judgments · page 127 of 166

High Courts25 Mar 2014Dismissed

Ram Chandra Vs State of U.P.

Allahabad High Court · (2014) 4 ADJ 447 : (2014) 3 ALJ 510 : (2014) 104 ALR 833 : (2014) 3 ESC 1373 : (2014) 3 UPLBEC 1960

Constitution of India, 1950 — Article 14, 226
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High Courts25 Mar 2014Dismissed

State of U.P. Vs Hubb Lal

Allahabad High Court · (2014) 85 ALLCC 586

Criminal Procedure Code, 1973 (CrPC) — Section 313, 378Penal Code, 1860 (IPC) — Section 302, 307, 323, 34Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 176
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High Courts25 Mar 2014Allowed

Ram Niwas Gupta Vs Rajendra Prasad

Allahabad High Court · (2014) 6 ADJ 759 : (2014) 105 ALR 308

Provincial Small Cause Courts Act, 1887 — Section 25Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 20(2)(a), 20(4)
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High Courts25 Mar 2014Allowed

Budhsen Vs State of U.P.

Allahabad High Court · (2014) 3 ACR 3144 : (2014) 5 ADJ 295 : (2014) 104 ALR 455 : (2014) 123 RD 867

Criminal Procedure Code, 1973 (CrPC) — Section 145, 145(1), 146, 146(1), 397(2)
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High Courts25 Mar 2014Dismissed

Vikash Rai Vs State of U.P.

Allahabad High Court · (2014) 5 ADJ 290 : (2014) 104 ALR 466

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 41
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High Courts25 Mar 2014Allowed

Shrikrishna Vs Surendra Singh and Others

Allahabad High Court · (2014) 4 ADJ 398 : (2014) 4 ALJ 713 : (2014) 104 ALR 87

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66, 60(1)(c)Motor Vehicles Act, 1988 — Section 166, 168, 173Payment of Gratuity Act, 1972 — Section 2(e)
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High Courts25 Mar 2014

State Vs Naushad

Allahabad High Court · (2014) 2 ACR 1548 : (2014) 85 ALLCC 818

Criminal Procedure Code, 1973 (CrPC) — Section 313, 374, 378Penal Code, 1860 (IPC) — Section 109, 147, 148, 149, 299
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High Courts25 Mar 2014Dismissed

State of U.P. Vs Jagdish Singh

Allahabad High Court · (2014) 3 ACR 2951 : (2014) 4 ADJ 732 : (2014) 86 ALLCC 442

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34
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High Courts25 Mar 2014Disposed Off

Ashwani Kumar Vs State of U.P.

Allahabad High Court · (2014) 6 ADJ 51 : (2014) 105 ALR 21 : (2015) 1 AWC 906 : (2014) 142 FLR 863

Constitution of India, 1950 — Article 226
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