High Courts25 Mar 2014Allowed
Ram Naresh Singh Vs U.P. State Public Services Tribunal
Allahabad High Court · (2014) 4 ADJ 693 : (2015) 1 AWC 1081 : (2014) 3 ESC 1588 : (2014) 3 UPLBEC 2008
COURT ARCHIVE
Allahabad High Court judgments, 2014
3,313 judgments · page 128 of 166
High Courts25 Mar 2014Disposed Off
Shah Mohamd and Others Vs Union of India and Others
Allahabad High Court · (2014) 3 ADJ 726 : (2014) 104 ALR 26 : (2014) 4 AWC 4079 : (2014) 123 RD 639 : (2014) 3 UPLBEC 1875
Land Acquisition Act, 1894 — Section 11, 11(2), 17, 18, 24Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 1, 24, 24(1), 24(1)(a), 24(2)
High Courts25 Mar 2014Allowed
Union of India Vs Raj Kumar Pathak
Allahabad High Court · (2014) 4 ADJ 264 : (2014) 2 ESC 1176 : (2014) 141 FLR 785 : (2014) 2 UPLBEC 1567
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts25 Mar 2014Disposed Off
Smt. Omshri Verma Vs Principal Judge Family Court and Another
Allahabad High Court · (2014) 03 AHC CK 0026
Hindu Marriage Act, 1955 — Section 13(1), 21B(2)
High Courts25 Mar 2014
Mamta Pandey Vs The Union of India
Allahabad High Court · (2015) 1 ALJ 126
Constitution of India, 1950 — Article 14, 226
High Courts24 Mar 2014
Agrawal Sabha Vs Commissioner of Income Tax-I
Allahabad High Court · (2014) 271 CTR 704 : (2014) 365 ITR 244 : (2014) 223 TAXMAN 353
Income Tax Act, 1961 — Section 11, 12, 12A, 12AA, 12AA(1)
High Courts24 Mar 2014
Rahul Tewari Vs State of U.P.
Allahabad High Court · (2014) 86 ALLCC 780
Penal Code, 1860 (IPC) — Section 302, 323, 324, 325, 374Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)(v)
High Courts24 Mar 2014
Nawal Kishore Vs The State of U.P.
Allahabad High Court · (2014) 5 ALJ 53
Constitution of India, 1950 — Article 136, 226, 32Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 156(1), 173, 173(2), 173(8)Penal Code, 1860 (IPC) — Section 120B, 173(2), 203, 302, 304
High Courts24 Mar 2014
Ramesh Prasad Mishra Vs State of U.P.
Allahabad High Court · (2014) 5 AWC 5208
High Courts24 Mar 2014
Surendra Vs D.D.C.
Allahabad High Court · (2014) 123 RD 355
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 42A, 52Uttar Pradesh Land Revenue Act, 1901 — Section 28
High Courts24 Mar 2014Partly Allowed
Amit Chaudhary Vs State of U.P. and Others
Allahabad High Court · (2014) 3 ADJ 481 : (2014) 104 ALR 121 : (2014) 4 AWC 3889
Constitution of India, 1950 — Article 226
High Courts24 Mar 2014
Sanjay Kumar Vs State of U.P.
Allahabad High Court · (2014) 87 ALLCC 54
Criminal Procedure Code, 1973 (CrPC) — Section 321Penal Code, 1860 (IPC) — Section 323, 504, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(1)(x)
High Courts24 Mar 2014Allowed
M/s. Allahabad Traders Vs State of U.P. and Others
Allahabad High Court · (2014) 3 ADJ 537 : (2014) 4 ALJ 499 : (2014) 104 ALR 290
Constitution of India, 1950 — Article 19(1)(g), 21
High Courts24 Mar 2014
Girija Shanker Mishra Vs Director/Appellate Authority, Gas Authority of India Ltd.
Allahabad High Court · (2014) 5 AWC 5213
High Courts24 Mar 2014Allowed
Roopwati Vs State of U.P.
Allahabad High Court · (2014) 2 ACR 2227 : (2014) 5 ADJ 366 : (2014) 86 ALLCC 778
Penal Code, 1860 (IPC) — Section 201, 203, 306
High Courts24 Mar 2014Dismissed
Hari Shankar Vs Union of India
Allahabad High Court · (2014) 104 ALR 162
High Courts24 Mar 2014
Commissioner of Income Tax and Another Vs Baghpat Co-Operative Sugar Mills Ltd.
Allahabad High Court · (2014) 363 ITR 319
High Courts21 Mar 2014Allowed
State of U.P. Vs Raj Kumar
Allahabad High Court · (2014) 4 ADJ 320 : (2015) 1 ALJ 270 : (2014) 4 AWC 4089 : (2015) 1 UPLBEC 746
Constitution of India, 1950 — Article 12, 14, 142, 15, 16Evidence Act, 1872 — Section 106, 130Industrial Disputes Act, 1947 — Section 10, 11A, 17A, 25-B, 25F
High Courts21 Mar 2014
State of U.P. Vs Mahendra
Allahabad High Court · (2014) 3 ACR 2683
Criminal Procedure Code, 1973 (CrPC) — Section 307, 313, 436Penal Code, 1860 (IPC) — Section 302, 307, 34, 436