High Courts14 Mar 2014Dismissed
Rajesh Kumar Vs State of U.P.
Allahabad High Court · (2014) 4 ADJ 461
Constitution of India, 1950 — Article 254National Council for Teacher Education Act, 1993 — Section 2(m)
COURT ARCHIVE
Allahabad High Court judgments, 2014
3,313 judgments · page 130 of 166
High Courts14 Mar 2014
Natik Party Vs Union of India
Allahabad High Court · (2014) 4 ADJ 419 : (2014) 4 ALJ 325
Constitution of India, 1950 — Article 14, 143, 226, 301, 324Representation of the People Act, 1951 — Section 169, 29A, 29-A
High Courts14 Mar 2014
Salim Vs State
Allahabad High Court · (2014) 85 ALLCC 176
Penal Code, 1860 (IPC) — Section 302, 34
High Courts14 Mar 2014
J.P. Gaur Vs State of U.P.
Allahabad High Court · (2014) 4 ADJ 690 : (2014) 5 AWC 5196 : (2014) 3 ESC 1390
High Courts14 Mar 2014Dismissed
Chairman, Town Area and Another Vs State of U.P. and Others
Allahabad High Court · (2014) 103 ALR 769 : (2014) 141 FLR 1005 : (2014) 3 LLJ 459
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, Order 47 Rule 47, 114, 141Constitution of India, 1950 — Article 137Industrial Disputes Act, 1947 — Section 2(k), 6
High Courts14 Mar 2014Disposed Off
Saroj Kumar Dubey Vs State of U.P. and Others
Allahabad High Court · (2014) 123 RD 247
Uttar Pradesh Land Revenue Act, 1901 — Section 33, 39
High Courts14 Mar 2014Dismissed
Umesh Rai Vs State of U.P. and Others
Allahabad High Court · (2014) 4 ADJ 86 : (2014) 3 AWC 2790 : (2014) 3 ESC 1332 : (2014) 141 FLR 998 : (2014) 2 UPLBEC 1123
Constitution of India, 1950 — Article 226
High Courts14 Mar 2014Dismissed
Neeraj Kumar Dixit Vs Union of India and Others
Allahabad High Court · (2014) 3 ADJ 586 : (2014) 5 ALJ 226 : (2014) 4 AWC 3916 : (2014) 2 ESC 1003 : (2014) 2 UPLBEC 1673
Constitution of India, 1950 — Article 14
High Courts14 Mar 2014Allowed
Harsh Kumar Vs Board of Revenue and Others
Allahabad High Court · (2014) 104 ALR 627 : (2014) 124 RD 125 : (2014) 123 RD 103
High Courts14 Mar 2014Allowed
Vijay Deep Singh Vs State of U.P.
Allahabad High Court · (2014) 03 AHC CK 0045
High Courts14 Mar 2014Allowed
Radha Charan Vs State of U.P.
Allahabad High Court · (2014) 2 ACR 1901 : (2014) 85 ALLCC 605
Criminal Procedure Code, 1973 (CrPC) — Section 313, 437APenal Code, 1860 (IPC) — Section 302
High Courts13 Mar 2014
Commissioner, Central Excise Vs M/s. Dabur India Ltd.
Allahabad High Court · (2014) 304 ELT 321 : (2014) 28 GSTR 205
Central Excises and Salt Act, 1944 — Section 11B, 11B(2), 12(B), 12B, 35G
High Courts13 Mar 2014
Commissioner of Income Tax Vs Tandon and Mahendra
Allahabad High Court · (2014) 3 ALJ 520 : (2015) 276 CTR 50 : (2014) 363 ITR 454 : (2014) 224 TAXMAN 153
Income Tax Act, 1961 — Section 139(1), 144A, 194D, 194H, 194-HSecurities Contracts (Regulation) Act, 1956 — Section 2, 2(h), 2(h)(id)Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 2
High Courts13 Mar 2014
Madhukar Maurya Vs State of U.P. and Others
Allahabad High Court · (2014) 4 ADJ 654 : (2014) 4 AWC 3474 : (2014) 123 RD 266 : (2014) 2 UPLBEC 1137
Constitution of India, 1950 — Article 226
High Courts13 Mar 2014Allowed
Mahendra Pratap Singh Vs State of U.P.
Allahabad High Court · (2014) 85 ALLCC 752
Criminal Procedure Code, 1973 (CrPC) — Section 155(2), 482Penal Code, 1860 (IPC) — Section 323, 325, 504
High Courts13 Mar 2014Allowed
Mahaveer Vs Chairman
Allahabad High Court · (2014) 5 ADJ 281 : (2014) 104 ALR 570 : (2014) 5 AWC 5302 : (2014) 124 RD 95 : (2014) 2 UPLBEC 1563
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Land Acquisition Act, 1894 — Section 18, 4, 6
High Courts13 Mar 2014Partly Allowed
Union of India Vs Munshi Prasad
Allahabad High Court · (2014) 6 ADJ 55 : (2014) 104 ALR 170 : (2014) 141 FLR 1020 : (2014) 3 LLJ 375 : (2014) 2 UPLBEC 1543
Railway Property (Unlawful Possession) Act, 1966 — Section 3
High Courts13 Mar 2014Dismissed
Sarda Mahesh Prasad Singh Vs The State of U.P.
Allahabad High Court · (2014) 5 ADJ 189 : (2014) 4 AWC 3906 : (2014) 123 RD 526
Constitution of India, 1950 — Article 226, 32Forest Act, 1927 — Section 20, 4, 6, 6(c)Uttar Pradesh Land Revenue Act, 1901 — Section 54
High Courts13 Mar 2014
Kanwar Hasan Vs State of U.P.
Allahabad High Court · (2014) 3 ALJ 501 : (2014) 74 VST 88
Uttar Pradesh Value Added Tax Act, 2008 — Section 2(h), 38
High Courts13 Mar 2014Dismissed
State of U.P. Vs Babu Ram
Allahabad High Court · (2014) 85 ALLCC 812
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 378Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 304