High Courts12 Mar 2014Allowed
Prema Vs State of U.P.
Allahabad High Court · (2014) 5 ADJ 622 : (2014) 87 ALLCC 10
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 363, 366
COURT ARCHIVE
Allahabad High Court judgments, 2014
3,313 judgments · page 132 of 166
High Courts12 Mar 2014
Modi Tyre Company Pvt. Ltd. Vs The Commissioner
Allahabad High Court · (2014) 3 ALJ 370 : (2014) 45 GST 39 : (2014) 74 VST 129
Uttar Pradesh Value Added Tax Act, 2008 — Section 45, 48, 50, 50(1), 51
High Courts11 Mar 2014
Sita Ram Seth and Others Vs State of U.P.
Allahabad High Court · (2014) 2 ACR 1567 : (2014) 4 ADJ 60 : (2014) 4 ALJ 472 : (2014) 85 ALLCC 182
Penal Code, 1860 (IPC) — Section 302, 307, 34
High Courts11 Mar 2014
Olympic Petroproducts Ltd. Vs Commissioner,Trade Tax
Allahabad High Court · (2014) 71 VST 475
Evidence Act, 1872 — Section 101, 102Uttar Pradesh Trade Tax Act, 1948 — Section 21
High Courts11 Mar 2014Allowed
Raja Abhushan Brahma Shah Vs State of U.P.
Allahabad High Court · (2014) 2 ACR 1898 : (2014) 4 ADJ 539 : (2014) 85 ALLCC 603
Criminal Procedure Code, 1973 (CrPC) — Section 200, 202Penal Code, 1860 (IPC) — Section 406, 420
High Courts11 Mar 2014
Preeti Elhence Vs Commissioner of Income Tax
Allahabad High Court · (2014) 365 ITR 268 : (2014) 226 TAXMAN 244
Income Tax Act, 1961 — Section 127, 127(1), 127(2), 132(1), 132(4A)
High Courts11 Mar 2014
Ramanand Sharma and Others Vs State of U.P. and Others
Allahabad High Court · (2014) 4 ADJ 152 : (2014) 104 ALR 32 : (2014) 4 AWC 3978 : (2014) 125 RD 305 : (2014) 2 UPLBEC 1211
Land Acquisition Act, 1894 — Section 11, 11A, 18, 23(1A), 23(2)Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 — Section 24, 24(1), 24(2)
High Courts11 Mar 2014
Jan Mohammad Vs State of U.P.
Allahabad High Court · (2014) 2 ACR 2041 : (2014) 3 ADJ 484 : (2014) 85 ALLCC 196
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 300, 302, 304, 304(1)
High Courts11 Mar 2014Disposed Off
Vijai Pal Vs State of U.P. and Others
Allahabad High Court · (2014) 123 RD 179
High Courts11 Mar 2014Dismissed
Wasim Raza Khan Vs Board of Revenue and Others
Allahabad High Court · (2014) 4 ADJ 148 : (2014) 4 AWC 4085 : (2014) 123 RD 107
Limitation Act, 1963 — Section 10, 11, 12, 13, 14Uttar Pradesh Land Revenue Act, 1901 — Section 33, 39Limitation Act, 1963 — Section 10, 11, 12, 13, 14
High Courts11 Mar 2014
Raghuveer Singh and Others Vs State of U.P. and Others
Allahabad High Court · (2014) 123 RD 200
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229-B
High Courts11 Mar 2014Allowed
Rekha Vs Civil Judge (J.D.)
Allahabad High Court · (2014) 4 ADJ 727 : (2014) 104 ALR 358 : (2014) 123 RD 837
Constitution of India, 1950 — Article 14
High Courts11 Mar 2014Disposed Off
Shivnath Vs State of U.P. and Others
Allahabad High Court · (2014) 123 RD 105
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 176Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 176Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 176
High Courts11 Mar 2014Disposed Off
Sitaram and Others Vs The State of U.P. and Others
Allahabad High Court · (2014) 03 AHC CK 0034
Criminal Procedure Code, 1973 (CrPC) - Section 227 228 239 482Penal Code, 1860 (IPC) - Section 323 504 506Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 3(1)X
High Courts11 Mar 2014Dismissed
Naresh Chandra Sharma Vs State of U.P.
Allahabad High Court · (2014) 2 ACR 1282
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 366, 433AEvidence Act, 1872 — Section 103, 106, 11, 114, 27Penal Code, 1860 (IPC) — Section 201, 302, 34, 364, 506
High Courts10 Mar 2014Disposed Off
State of U.P. Vs I. Husain
Allahabad High Court · (2014) 4 ADJ 453
Constitution of India, 1950 — Article 14, 21, 226, 311
High Courts10 Mar 2014
U.P. Cooperative Union Ltd. Vs Presiding Officer, Labour Court
Allahabad High Court · (2014) 4 ADJ 495 : (2014) 3 ESC 1385 : (2014) 2 LLJ 459
Industrial Disputes Act, 1947 — Section 10, 33(C)(2), 33C, 33C(2), 33-C(2)Uttar Pradesh Industrial Disputes Act, 1947 — Section 11-B, 6(H), 6H, 6-H, 6-H(1)
High Courts10 Mar 2014Dismissed
Raju and Another Vs D.D.C. and Others
Allahabad High Court · (2014) 123 RD 285
High Courts10 Mar 2014Dismissed
Ran Vijay Singh and Others Vs Union of India and Others
Allahabad High Court · (2014) 4 ADJ 108 : (2014) 4 ALJ 730 : (2014) 3 ESC 1327 : (2014) 142 FLR 165 : (2014) 2 UPLBEC 1110
Constitution of India, 1950 — Article 14, 16
High Courts10 Mar 2014Dismissed
In Re: I. Husain
Allahabad High Court · (2014) 5 ADJ 284 : (2014) 10 ADJ 510 : (2014) 105 ALR 523 : (2014) 125 RD 54
Succession Act, 1925 — Section 263