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Allahabad High Court judgments, 2014

3,313 judgments · page 134 of 166

High Courts06 Mar 2014

Sardar Surjeet Singh Vs Suresh Chandra Porwal

Allahabad High Court · (2014) 6 ADJ 482 : (2015) 2 ALJ 344 : (2014) 105 ALR 317 : (2014) 6 AWC 5546 : (2014) 124 RD 631

Civil Procedure Code, 1908 (CPC) — Order 10 Rule 3, Order 14 Rule 1, Order 14 Rule 14, Order 14 Rule 3, Order 14 Rule 5Provincial Small Cause Courts Act, 1887 — Section 15, 17, 25
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High Courts06 Mar 2014Allowed

Nazar Mohammad Vs Pushpa Devi

Allahabad High Court · (2014) 104 ALR 566 : (2014) 5 AWC 5119

Provincial Small Cause Courts Act, 1887 — Section 23Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a)
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High Courts05 Mar 2014Allowed

Union of India Vs Ramakant

Allahabad High Court · (2014) 3 ADJ 372 : (2014) 4 ALJ 147 : (2014) 142 FLR 146 : (2014) 2 UPLBEC 1402

Administrative Tribunals Act, 1985 — Section 19, 20
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High Courts05 Mar 2014Allowed

Shiv Raj Singh Vs State

Allahabad High Court · (2014) 85 ALLCC 829

Criminal Procedure Code, 1973 (CrPC) — Section 107, 117Penal Code, 1860 (IPC) — Section 302, 304, 323, 34, 504
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High Courts05 Mar 2014Allowed

Gayatri and Others Vs State of U.P.

Allahabad High Court · (2014) 3 ADJ 676 : (2014) 5 ALJ 314 : (2014) 85 ALLCC 735

Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 114(g)Penal Code, 1860 (IPC) — Section 363, 366, 375, 376, 90
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