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Allahabad High Court judgments, 2014

3,313 judgments · page 133 of 166

High Courts10 Mar 2014Allowed

Geeta Vs State of U.P.

Allahabad High Court · (2015) 1 ALJ 796 : (2014) 85 ALLCC 614 : (2014) 3 Crimes 518 : (2014) 3 DMC 453

Protection of Women From Domestic Violence Act, 2005 — Section 12, 17, 18, 19, 2(a)
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High Courts07 Mar 2014Allowed

Rabbul Husain Vs State of U.P.

Allahabad High Court · (2014) 4 ADJ 625

Criminal Procedure Code, 1973 (CrPC) — Section 161, 164Evidence Act, 1872 — Section 9Penal Code, 1860 (IPC) — Section 376, 394
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High Courts07 Mar 2014

Birbal Singh Vs Addl. Commissioner

Allahabad High Court · (2014) 4 ADJ 674 : (2014) 5 AWC 5078 : (2014) 123 RD 337

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 5
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High Courts07 Mar 2014

Santosh Baghel and Others Vs Union of India and Others

Allahabad High Court · (2014) 4 ADJ 254 : (2014) 4 ALJ 675 : (2014) 104 ALR 144 : (2014) 4 AWC 4255

Ancient Monuments and Archaeological Sites and Remains Act, 1958 — Section 18, 2(c), 2(ha), 2(j), 38Constitution of India, 1950 — Article 19, 19(1)(a), 19(1)(g), 343, 351Official Languages Act, 1963 — Section 3
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