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Allahabad High Court judgments, 2014

3,313 judgments · page 124 of 166

High Courts28 Mar 2014Dismissed

State of U.P. Vs Shishupal Singh

Allahabad High Court · (2014) 2 ACR 1924 : (2014) 85 ALLCC 530

Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 378Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 323
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High Courts28 Mar 2014

Janardan and Another Vs Jagdish Prasad and Others

Allahabad High Court · (2014) 104 ALR 629 : (2014) 124 RD 126 : (2014) 123 RD 312

Civil Procedure Code, 1908 (CPC) — Order 20 Rule 4(1), Order 20 Rule 5, 2(14), 2(2), 2(9)Evidence Act, 1872 — Section 68, 90, 90A, 90-AUttar Pradesh Consolidation of Holdings Act, 1953 — Section 4, 9A(2), 9A(2)
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High Courts28 Mar 2014Dismissed

State of U.P. Vs Hemant Singh

Allahabad High Court · (2014) 85 ALLCC 791

Criminal Procedure Code, 1973 (CrPC) — Section 378Penal Code, 1860 (IPC) — Section 147, 148, 149, 201, 302
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High Courts27 Mar 2014

Rampal Vs D.D.C.

Allahabad High Court · (2014) 123 RD 350

Civil Procedure Code, 1908 (CPC) — Section 100, 103Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48, 49, 6A, 9A
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High Courts27 Mar 2014Dismissed

Munni Lal Vs State of U.P.

Allahabad High Court · (2014) 9 ADJ 382 : (2014) 142 FLR 40 : (2014) 2 LLJ 487

Industrial Disputes Act, 1947 — Section 2(k), 36Uttar Pradesh Industrial Disputes Act, 1947 — Section 10(2), 10(5), 2(1), 2A, 4K
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High Courts27 Mar 2014

Devendra Kumar Jain Vs State of U.P.

Allahabad High Court · (2014) 3 ACR 2476 : (2014) 87 ALLCC 188

Criminal Procedure Code, 1973 (CrPC) — Section 378(4), 378(5), 401(4)Penal Code, 1860 (IPC) — Section 148, 149, 307, 395, 397
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High Courts27 Mar 2014Disposed Off

Virendra Kumar Vs State of U.P.

Allahabad High Court · (2014) 5 ADJ 330 : (2014) 4 ALJ 46 : (2014) 104 ALR 574 : (2015) 1 AWC 1086 : (2014) 3 ESC 1833 : (2014) 142 FLR 356 : (2014) 2 UPLBEC 1533

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