High Courts01 Apr 2014
U.P.S.R.T.C. and Another Vs Gopal Singh and Others
Allahabad High Court · (2014) 4 ADJ 193
Constitution of India, 1950 — Article 226
COURT ARCHIVE
Allahabad High Court judgments, 2014
3,313 judgments · page 122 of 166
High Courts01 Apr 2014
Ajudhiya Distillery Vs Commissioner of Trade Tax
Allahabad High Court · (2014) 73 VST 389
Central Sales Tax Act, 1956 — Section 2(h), 2(i), 2(j), 8(2A)
High Courts01 Apr 2014Disposed Off
Smt. Geeta Vs State of U.P. and Another
Allahabad High Court · (2014) 04 AHC CK 0161
Hindu Marriage Act, 1955 — Section 13, 21B(2)
High Courts01 Apr 2014
Reed Elsevier India Pvt. Limited Vs Eastern Book Company
Allahabad High Court · (2014) 04 AHC CK 0084
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 — Article 141Copyright Act, 1957 — Section 14, 51, 52, 55
High Courts01 Apr 2014Dismissed
State of U.P. Vs Nawab
Allahabad High Court · (2015) 1 ACR 932 : (2014) 86 ALLCC 499
Arms Act, 1959 — Section 25, 27Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 378Penal Code, 1860 (IPC) — Section 379, 390, 392, 395, 397
High Courts01 Apr 2014Allowed
M/s. Shokumbhari Pulp and Paper Mills Ltd. Vs U.P. Power Corporation Limited and Others
Allahabad High Court · (2014) 4 ADJ 225 : (2014) 104 ALR 367 : (2014) 4 AWC 3316
Constitution of India, 1950 — Article 226Electricity Act, 2003 — Section 62Uttar Pradesh Electricity Reforms Act, 1999 — Section 24, 24(7)
High Courts01 Apr 2014Disposed Off
Chunni Lal Gupta Vs State of U.P.
Allahabad High Court · (2014) 4 ADJ 778 : (2014) 3 ALJ 509 : (2014) 104 ALR 297 : (2014) 4 AWC 3312
Electricity Act, 2003 — Section 127
High Courts01 Apr 2014Disposed Off
Azimuddin Ansari Vs Union of India
Allahabad High Court · (2014) 6 ADJ 60 : (2014) 5 ALJ 4 : (2014) 104 ALR 286 : (2014) 5 AWC 5414 : (2014) 142 FLR 155 : (2014) 2 UPLBEC 1636
High Courts01 Apr 2014
Daurala Organics Vs Commissioner of Central Excise
Allahabad High Court · (2015) 273 CTR 192 : (2014) 46 GST 303 : (2014) 35 STR 214 : (2014) 72 VST 309
Finance Act, 1994 — Section 65(105)(zzr), 65(55b), 68, 71, 73
High Courts01 Apr 2014
Ram Bahadur Vs Commissioner
Allahabad High Court · (2014) 123 RD 395
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts01 Apr 2014
Parshu Ram Kashyap Vs State of U.P. and Others
Allahabad High Court · (2014) 6 AWC 6493
Constitution of India, 1950 — Article 14, 21, 309Penal Code, 1860 (IPC) — Section 109, 143, 188, 353, 419
High Courts31 Mar 2014
Wasim Vs State of U.P.
Allahabad High Court · (2015) 2 ACR 1811 : (2014) 7 ADJ 61 : (2014) 86 ALLCC 832 : (2014) 106 ALR 452
Criminal Procedure Code, 1973 (CrPC) — Section 107, 116, 145(1), 146(1), 397(2)
High Courts31 Mar 2014Dismissed
Irfan Ansari Vs State of U.P.
Allahabad High Court · (2014) 4 ADJ 437 : (2014) 104 ALR 864 : (2014) 143 FLR 162 : (2014) 3 UPLBEC 1928
Constitution of India, 1950 — Article 226
High Courts31 Mar 2014
Dashrath Bind Vs Union of India
Allahabad High Court · (2014) 106 ALR 565 : (2014) 143 FLR 1042
High Courts31 Mar 2014
Sushila Singh Vs Deputy Director of Consolidation
Allahabad High Court · (2014) 124 RD 800
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 20, 48(3), 9A(2)
High Courts31 Mar 2014Allowed
Bechu Rai Vs State of U.P.
Allahabad High Court · (2014) 6 ADJ 313 : (2014) 3 ESC 1857
Constitution of India, 1950 — Article 12, 21
High Courts31 Mar 2014Allowed
Bandana Gupta Vs State of U.P.
Allahabad High Court · (2014) 3 ACR 2948 : (2014) 6 ADJ 649
Criminal Procedure Code, 1973 (CrPC) — Section 125, 204Penal Code, 1860 (IPC) — Section 323, 452, 498, 504, 506
High Courts31 Mar 2014
Suresh Kumar Vs State of U.P.
Allahabad High Court · (2014) 3 ALJ 651 : (2014) CriLJ 3748
Constitution of India, 1950 — Article 14, 16, 309
High Courts31 Mar 2014Dismissed
Hem Chand Vs Union of India
Allahabad High Court · (2014) 5 ADJ 293 : AIR 2014 All 157 : (2014) 4 ALJ 687 : (2014) 104 ALR 464 : (2014) 4 AWC 3927 : (2015) 1 BC 119
High Courts31 Mar 2014Dismissed
Phoolman Yadav Vs Bhartiya Sanchar Nigam
Allahabad High Court · (2014) 5 ALJ 9 : (2014) 142 FLR 247 : (2014) 4 LLN 53 : (2014) LLR 950
Industrial Disputes Act, 1947 — Section 10, 11A