COURT ARCHIVE

Allahabad High Court judgments, 2011

4,609 judgments · page 93 of 231

High Courts11 Aug 2011Allowed

Ram Swaroop Singh Vs State of U.P. and another

Allahabad High Court · (2011) 9 ADJ 500 : (2011) 114 RD 300

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23Uttar Pradesh Imposition of Ceiling on Land Holdings (Amendment) Act, 1973 — Section 10(2), 29

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High Courts11 Aug 2011Dismissed

Sudheer Kumar Vs State of U.P. and Another

Allahabad High Court · (2011) 7 ADJ 888

Constitution of India, 1950 — Article 226Criminal Procedure Code, 1973 (CrPC) — Section 200, 201(1), 202, 202(2), 226Penal Code, 1860 (IPC) — Section 307, 504

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High Courts10 Aug 2011Dismissed

Rungta Irrigation Ltd. Vs Commissioner of Trade Tax, U.P. Lucknow

Allahabad High Court · (2012) 52 VST 266

Central Sales Tax Act, 1956 — Section 14, 15, 2(g), 3, 4Constitution of India, 1950 — Article 286, 366, 366(29A)(b)Finance Act, 2002 — Section 150

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High Courts10 Aug 2011Dismissed

Alam Singh alias Vijay Pratap Singh Vs State of U.P.

Allahabad High Court · (2011) 3 ACR 3289

Criminal Procedure Code, 1973 (CrPC) — Section 161, 82, 83Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307

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High Courts10 Aug 2011Allowed

Smt. Puspa Devi Vs State of U.P. and Others

Allahabad High Court · (2012) 2 ADJ 428 : (2012) 4 AWC 4028

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High Courts10 Aug 2011

Imtiaz Ahmad Vs U.P.S.R.T.C. and Others

Allahabad High Court · (2011) 08 AHC CK 0247

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High Courts10 Aug 2011Allowed

Dr. Smt. Vibha Jain Vs State of U.P. and Others

Allahabad High Court · (2011) 7 ADJ 934

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High Courts10 Aug 2011Allowed

Satish Kumar Vs State of U.P. and Others

Allahabad High Court · (2011) 10 ADJ 413

Criminal Procedure Code, 1973 (CrPC) — Section 319Penal Code, 1860 (IPC) — Section 147, 148, 149, 308, 323Police Regulations — Regulation 541(2)

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High Courts10 Aug 2011Allowed

Bhram Deo Vs State of U.P. and Others

Allahabad High Court · (2011) 08 AHC CK 0186

Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 324Police Regulations — Regulation 541(2)

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High Courts10 Aug 2011Dismissed

Tota Ram and others Vs Board of Revenue, U.P.at Allahabad and Others

Allahabad High Court · (2011) 08 AHC CK 0132

Uttar Pradesh Zamindari Abolition and Land Reforms Rules, 1952 — Rule 173

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High Courts10 Aug 2011Allowed

Pramod Kumar Vs State of U.P. and Others

Allahabad High Court · (2011) 08 AHC CK 0127

Uttar Pradesh Group D Employees Service Rules, 1985 — Rule 21, 22, 23

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High Courts10 Aug 2011Dismissed

U.P. Motor Transport Association, Kanpur Vs Chairman, I.R.D.A. and Others

Allahabad High Court · (2011) 8 ADJ 1

Insurance Act, 1938 — Section 64UC, 64UC(1), 64UC(2), 64UC(3)Insurance Regulatory and Development Authority Act, 1999 — Section 14(1), 14(2), 30Motor Vehicles Act, 1988 — Section 143

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High Courts10 Aug 2011Allowed