COURT ARCHIVE

Allahabad High Court judgments, 2011

4,609 judgments · page 94 of 231

High Courts09 Aug 2011Allowed

Priyambada Vs Deputy Director of Consolidation, Chandauli and Others

Allahabad High Court · (2011) 8 ADJ 136 : (2011) 6 AWC 6264

Constitution of India, 1950 — Article 226Limitation Act, 1963 — Section 5Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 27(1), 48, 49

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High Courts08 Aug 2011Dismissed

Jogendra Singh and Another Vs Sunil Kumar and Others

Allahabad High Court · (2011) 8 ADJ 345

Constitution of India, 1950 — Article 226

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High Courts08 Aug 2011Dismissed

Saraswati Devi and Another Vs Deputy Director of Consolidation and Others

Allahabad High Court · (2011) 114 RD 89

Uttar Pradesh Agricultural Tenants (Acquisition of Privileges) Act, 1949 — Section 6Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 6, 9AUttar Pradesh Tenancy Act, 1939 — Section 33, 33(2), 59

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High Courts08 Aug 2011Dismissed

Lokendra Singh Vs Commissioner, Moradabad Division, Moradabad and others

Allahabad High Court · (2012) 1 AWC 138 : (2011) 114 RD 463

Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 198, 198(4)

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High Courts08 Aug 2011Dismissed

Managing Director, U.P. Co-operative Federration Ltd. and Others Vs Chandra Kesh Yadav

Allahabad High Court · (2011) 08 AHC CK 0248

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High Courts08 Aug 2011Dismissed

Oriental Insurance Company Limited Vs Smt. Fatma Malik and Others

Allahabad High Court · (2011) 9 ADJ 341 : (2011) 4 TAC 421

Constitution of India, 1950 — Article 142Insurance Act, 1938 — Section 64VBMotor Vehicles Act, 1988 — Section 147, 147(1), 147(3), 147(5), 149

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High Courts08 Aug 2011Allowed

Jahuran Vs Adj

Allahabad High Court · (2011) 08 AHC CK 0200

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13, 115General (Civil) Rules, 1957 — Rule 89A

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High Courts08 Aug 2011Dismissed

Surender Deo Agarwal Vs Union of India (UOI) and Others

Allahabad High Court · (2011) 7 ADJ 616 : (2011) 6 AWC 6270

Constitution of India, 1950 — Article 226

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High Courts08 Aug 2011Dismissed

Oriental Insurance Company Limited Vs Pooja and Others

Allahabad High Court · (2012) 1 TAC 193

Constitution of India, 1950 — Article 142Motor Vehicles Act, 1988 — Section 147(3), 147(5), 149, 149(1), 149(2)

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High Courts08 Aug 2011Dismissed

The New India Assurance Company Ltd. Vs Smt. Omwati Devi and Another

Allahabad High Court · (2011) 8 ADJ 803 : (2011) 4 TAC 353

Insurance Act, 1938 — Section 64VBMotor Vehicles Act, 1988 — Section 147(1), 147(3), 147(5), 149, 149(1)

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High Courts08 Aug 2011Dismissed

Bajaj Allianz General Insurance Company Ltd. Vs Smt. Omwati and Others

Allahabad High Court · (2011) 8 ADJ 779 : (2011) 4 TAC 391

Constitution of India, 1950 — Article 142Insurance Act, 1938 — Section 64VBMotor Vehicles Act, 1988 — Section 147, 147(3), 147(5), 149, 149(1)

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High Courts08 Aug 2011Dismissed

Icici Lombard General Insurance Company Ltd. Vs Deep Chand @ Pappu and Others

Allahabad High Court · (2012) 1 TAC 295

Insurance Act, 1938 — Section 64VBMotor Vehicles Act, 1988 — Section 147(1), 147(3), 147(5), 149(1), 149(2)

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High Courts08 Aug 2011Dismissed

Oriental Insurance Company Limited Vs Smt. Anita Yadav and Others

Allahabad High Court · (2011) 8 ADJ 518 : (2011) 4 TAC 444

Constitution of India, 1950 — Article 142Insurance Act, 1938 — Section 64VBMotor Vehicles Act, 1988 — Section 147(1), 147(3), 147(5), 149(1), 149(2)

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High Courts08 Aug 2011Dismissed

Sheo Raj Singh Vs Addl. Commissioner and Others

Allahabad High Court · (2011) 08 AHC CK 0161

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High Courts08 Aug 2011Dismissed

Chhote Lal and another Vs State of U.P.and others

Allahabad High Court · (2011) 08 AHC CK 0159

Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 48

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High Courts08 Aug 2011Allowed

Atar Singh @ Bhoora and others Vs State of U.P.

Allahabad High Court · (2011) 08 AHC CK 0135

Criminal Procedure Code, 1973 (CrPC) — Section 374, 389Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307

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High Courts08 Aug 2011Allowed

Umesh Vs State of U.P. and Another

Allahabad High Court · (2011) 3 ACR 3255 : (2011) 8 ADJ 7

Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 12(1), 53Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307

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High Courts08 Aug 2011Dismissed

National Insurance Co. Ltd. Vs Smt. Savitri Devi and others

Allahabad High Court · (2011) 6 AWC 5783

Motor Vehicles Act, 1988 — Section 173

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High Courts08 Aug 2011Dismissed

Kishori Vs State of U. P. and others

Allahabad High Court · (2011) 6 AWC 5862

Constitution of India, 1950 — Article 226Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 19A(2)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 117, 132, 161

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High Courts08 Aug 2011

Smt. Praveena Yadav Vs State of Uttar Pradesh and Others

Allahabad High Court · (2011) 7 ADJ 833 : (2012) 2 AWC 1128 : (2011) 131 FLR 1040

Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 18

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