COURT ARCHIVE

Allahabad High Court judgments, 2011

4,609 judgments · page 92 of 231

High Courts12 Aug 2011Dismissed

Rama Shankar and Others Vs Deputy Director of Consolidation and Others

Allahabad High Court · (2011) 08 AHC CK 0265

Constitution of India, 1950 — Article 226Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 4, 5Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 212, 229B, 8

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High Courts12 Aug 2011Dismissed

Duli Chand Vs State of U.P. and others

Allahabad High Court · (2012) 1 AWC 141 : (2011) 114 RD 399

Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 157AA, 157AA(4), 166, 167

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High Courts12 Aug 2011Dismissed

Board of Director Ewing Christian College Society and Another Vs Union of India (UOI) and Others

Allahabad High Court · (2011) 7 ADJ 651 : (2011) 6 AWC 6444

Allahabad University Act, 2005 — Section 27, 29, 29(2), 45, 7Constitution of India, 1950 — Article 226, 32University Grants Commission Act, 1956 — Section 12, 22, 3

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High Courts12 Aug 2011Dismissed

Dr. V.P. Singh and Others Vs Executive Council Banaras Hindu University, Varanasi and Others

Allahabad High Court · (2011) 7 ADJ 531

Banaras Hindu University Act, 1915 — Section 43Central Universities Retirement Benefit Rules, 1967 — Rule 3Constitution of India, 1950 — Article 14, 16

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High Courts12 Aug 2011Dismissed

Vishnu Kumar Gupta Vs Hindon Gramin Bank and Others

Allahabad High Court · (2011) 8 ADJ 11 : (2011) 3 UPLBEC 2277

Hindon Gramin Bank (Staff) Service Regulations, 1988 — Regulation 17, 19, 32, 33, 34

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High Courts12 Aug 2011Allowed

Subhag and Another Vs Board of Revenue U.P. at Allahabad and Others

Allahabad High Court · (2011) 7 ADJ 937 : (2011) 6 AWC 5481 : (2011) 114 RD 219

Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 198(6)

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High Courts12 Aug 2011Dismissed

Shail Kumar Jain Vs Chief Controlling Revenue Authority, Allahabad and others

Allahabad High Court · (2011) 6 AWC 5526 : (2011) 114 RD 685

Stamp Act, 1899 — Section 47A

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High Courts12 Aug 2011Allowed

The Scientific Instrument Company Ltd. Alld. Vs Commissioner Of Income Tax Allahabad

Allahabad High Court · (2011) 202 TAXMAN 536

Income Tax Act, 1961 — Section 260A

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High Courts12 Aug 2011Dismissed

Rajesh Singh Vs Bhism Shankar @ Kushal Tiwari

Allahabad High Court · (2011) 8 ADJ 401

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 16, Order 7 Rule 11Conduct of Elections Rules, 1961 — Rule 55CEvidence Act, 1872 — Section 151

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High Courts12 Aug 2011Dismissed

Lalji Vs D.D.C. and Others

Allahabad High Court · (2011) 8 ADJ 243

Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 10, 10, 11, 11, 11AUttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 154, 155, 164, 202

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High Courts11 Aug 2011Dismissed

Mukesh Kumar Singh and another Vs State of U.P. and Another

Allahabad High Court · (2012) 1 ACR 125

Penal Code, 1860 (IPC) — Section 302Uttar Pradesh Juvenile Justice (Care and Protection of Children) Rules, 2004 — Rule 22, 22(5)

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High Courts11 Aug 2011Allowed

Arun Kumar Pandey Vs State of U.P. and Others

Allahabad High Court · (2011) 08 AHC CK 0283

Constitution of India, 1950 — Article 21

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High Courts11 Aug 2011Allowed

U.P.S.E.B., Kanpur Vs Ram Narayan and Another

Allahabad High Court · (2011) 10 ADJ 626

Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 33C(2)

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High Courts11 Aug 2011Allowed

Brij Nandan Singh Vs State of U.P. and Another

Allahabad High Court · (2011) 3 ACR 3502 : (2011) 9 ADJ 135 : (2011) 6 AWC 2431

Constitution of India, 1950 — Article 21

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High Courts11 Aug 2011Dismissed

Smt. Radha Rathaur Vs State of U.P.

Allahabad High Court · (2012) 2 ACR 1967

Penal Code, 1860 (IPC) — Section 201, 302, 364

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High Courts11 Aug 2011Dismissed

Commissioner of Income Tax Vs Jay Dee Securities and Finance Ltd.

Allahabad High Court · (2013) 350 ITR 220

Income Tax Act, 1961 — Section 68

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High Courts11 Aug 2011Allowed

Ramhit Vs State of U.P. and Others

Allahabad High Court · (2011) 9 ADJ 623

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High Courts11 Aug 2011Dismissed

Lalu Yadav and Others Vs State of U.P. and Another

Allahabad High Court · (2012) 1 ACR 133 : (2011) 9 ADJ 595

Criminal Procedure Code, 1973 (CrPC) — Section 227, 244, 245, 245(2)Penal Code, 1860 (IPC) — Section 147, 148, 302, 327, 504Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)(5)

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High Courts11 Aug 2011Dismissed

Shah Syed Neyaz Ashraf Vs Land Management Committee and Others

Allahabad High Court · (2011) 9 ADJ 45 : (2011) 6 AWC 6262 : (2011) 114 RD 712

Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 5Uttar Pradesh Muslim Waqfs Act, 1960 — Section 8Waqf Act, 1954 — Section 6(1), 6(4)

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High Courts11 Aug 2011Allowed

Sanjiv Baliyan Vs State of U.P. and Others

Allahabad High Court · (2012) 1 ACR 135 : (2011) 9 ADJ 621 : (2012) 1 AWC 213(1)

Uttar Pradesh Excise Act, 1910 — Section 60, 72, 72(2)

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