COURT ARCHIVE

Allahabad High Court judgments, 2011

4,609 judgments · page 91 of 231

High Courts17 Aug 2011Allowed

Ramji Pandey (Dead) by LR.s Vs Presiding Officer, Labour Court, Gorakhpur and others

Allahabad High Court · (2011) 10 ADJ 375 : (2012) 1 AWC 54 : (2011) 131 FLR 719

Uttar Pradesh Industrial Disputes Act, 1947 — Section 2, 6N

High Courts17 Aug 2011Dismissed

Chandra Prakash Vs State Bank of India and Another

Allahabad High Court · (2012) 5 ADJ 685 : (2012) 134 FLR 886

Constitution of India, 1950 — Article 226

High Courts17 Aug 2011Dismissed

M.R. Associates Vs Income Tax Appellate Tribunal and Others

Allahabad High Court · (2012) 340 ITR 293

Benami Transactions (Prohibition) Act, 1988 — Section 2Income Tax Act, 1961 — Section 147, 148, 149, 149(1), 260A

High Courts16 Aug 2011

Rajesh Kumar and others Vs State of U.P. and others

Allahabad High Court · (2011) 6 ADJ 6470

High Courts16 Aug 2011Dismissed

Shambhu and others Vs State of UP. and others

Allahabad High Court · (2012) 1 AWC 824 : (2011) 114 RD 517

High Courts16 Aug 2011Allowed

Chandra Narayan Tripathi @ Chandu Tripathi Vs Kapil Muni Karwariya

Allahabad High Court · (2011) 4 CivCC 767 : (2011) 114 RD 433

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17Representation of the People Act, 1951 — Section 83(3), 86, 86(5)

High Courts16 Aug 2011Dismissed

Modh. Riyaz and another Vs State of U.P. and others

Allahabad High Court · (2011) 114 RD 401

Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 132, 229B

High Courts16 Aug 2011Allowed

Pandav Sarkar Vs State of U.P.

Allahabad High Court · (2011) 08 AHC CK 0160

Criminal Procedure Code, 1973 (CrPC) — Section 100, 165, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 21, 23, 42, 42(1)

High Courts16 Aug 2011Disposed Of

Abdul Rasid Vs Vidya Devi

Allahabad High Court · (2011) 08 AHC CK 0150

Provincial Small Cause Courts Act, 1887 — Section 25

High Courts16 Aug 2011

Pratibha Dwivedi Vs State of U.P.and Others

Allahabad High Court · (2011) 08 AHC CK 0130

High Courts16 Aug 2011Dismissed

Shriram Piston and Rings Limited Vs State of U.P. and Others

Allahabad High Court · (2011) 10 ADJ 8 : (2011) 6 AWC 5844 : (2011) 114 RD 778

Constitution of India, 1950 — Article 226Registration Act, 1908 — Section 25, 76, 77

High Courts16 Aug 2011Dismissed

Jagdish Prasad Pandey Vs State of U.P. and Others

Allahabad High Court · (2011) 8 ADJ 815 : (2011) 6 AWC 5522 : (2011) 131 FLR 422

Uttar Pradesh Secondary Education Services Commission Rules, 1983 — Rule 4, 4(1)Uttar Pradesh Secondary Services Commission Rules, 1988 — Rule 1, 11, 11(1), 11(2), 11(4)

High Courts16 Aug 2011Dismissed

Kanti Prakash Mittal Vs State of U.P. and Others

Allahabad High Court · (2011) 9 ADJ 142 : (2011) 6 AWC 5879 : (2011) 114 RD 775

Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 143, 157A, 166, 167, 167(1)

High Courts16 Aug 2011Dismissed

Ambar Kumar Vs 8th Adj

Allahabad High Court · (2011) 6 AWC 5610 : (2011) 114 RD 224

Suits Valuation Act, 1887 — Section 3, 4

High Courts16 Aug 2011Allowed

Naresh Grover Vs State of U.P. and Another

Allahabad High Court · (2012) 1 ACR 134 : (2011) 9 ADJ 524

Criminal Procedure Code, 1973 (CrPC) — Section 239Penal Code, 1860 (IPC) — Section 323, 406, 420, 447, 504

High Courts16 Aug 2011Dismissed

Chandra Pal and Others Vs Union of India (UOI) and Others

Allahabad High Court · (2011) 8 ADJ 357 : (2011) 6 AWC 5604 : (2011) 3 UPLBEC 2270

All India Services Act, 1951 — Section 3(2)Constitution of India, 1950 — Article 19(1)Essential Commodities Act, 1955 — Section 3(6)

High Courts16 Aug 2011

Suleman Vs State of U.P. and Others

Allahabad High Court · (2011) 9 ADJ 779

Stamp Act, 1899 — Section 2(16), 47A, 56ATransfer of Property Act, 1882 — Section 105

High Courts12 Aug 2011Dismissed

Akram and another Vs State of U.P. and another

Allahabad High Court · (2011) 3 ACR 3357

Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 190(1), 227, 397Penal Code, 1860 (IPC) — Section 245(1), 245(2), 294, 342, 376

High Courts12 Aug 2011Allowed

Banwari Lal and others Vs State of U.P.

Allahabad High Court · (2011) 3 ACR 3342

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 308, 325, 34

High Courts12 Aug 2011Allowed

Pace Marketing Specialities Vs Commissioner of Central Excise

Allahabad High Court · (2011) 274 ELT 13 : (2012) 27 STR 420 : (2013) 38 STT 90

Central Excises and Salt Act, 1944 — Section 11B, 11B(1), 11BB, 35G