Constitution of India, 1950 — Article 14Land Acquisition (Companies) Rules, 1963 — Rule 4, 5, 6, 7, 8Land Acquisition Act, 1894 — Section 11A, 17, 17(1), 17(2), 17(4)

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High Courts19 Aug 2011Dismissed

Ram Babu Yadav Vs State of U.P. and Others

Allahabad High Court · (2011) 9 ADJ 133 : (2012) 1 AWC 163 : (2011) 131 FLR 1039

Fundamental Rules — Rule 56

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High Courts19 Aug 2011Allowed

Smt. Kamlesh Vs Addl. Commissioner and Others

Allahabad High Court · (2011) 8 ADJ 351 : (2011) 6 AWC 5866 : (2011) 114 RD 462

Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 198(4)

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High Courts19 Aug 2011Dismissed

Commissioner, Trade Tax, U. P., Lucknow Vs Pioneer India

Allahabad High Court · (2012) 56 VST 323

Central Sales Tax Act, 1956 — Section 3, 5(3)

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High Courts19 Aug 2011Disposed Of

Iffco-Tokio General Insurance Company Ltd. Vs Bhagirathi Tiwari and two Others

Allahabad High Court · (2011) 08 AHC CK 0148

Motor Vehicles Act, 1988 — Section 168, 173

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High Courts19 Aug 2011Disposed Of

M/s. Shyam Raj Cold Storage and Ice Factory Vs State of U.P. and Others

Allahabad High Court · (2011) 9 ADJ 146

Constitution of India, 1950 — Article 226Uttar Pradesh Regulation of Cold Storages Act, 1976 — Section 14(1), 25(1), 35, 36, 6(2)

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High Courts19 Aug 2011Dismissed

Virendra Kumar Vs State of U.P. and others

Allahabad High Court · (2011) 08 AHC CK 0021

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High Courts18 Aug 2011Allowed

Baldeo @ Baldev and Others Vs State of U.P. and Others

Allahabad High Court · (2011) 8 ADJ 861

Constitution of India, 1950 — Article 226, 300AUttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 122B, 198, 279, 284, 286

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High Courts18 Aug 2011Dismissed

Amar Nath Chaudhary and Others Vs State of U.P. and Others

Allahabad High Court · (2011) 7 ADJ 883

Constitution of India, 1950 — Article 14, 162, 309

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High Courts18 Aug 2011Disposed Of

Jamil Ahmad & others Vs State of Uttarakhand

Allahabad High Court · (2011) 08 AHC CK 0157

Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 2(i), 2(k), 20, 7AJuvenile Justice (Care and Protection of Children) Rules, 2007 — Rule 12, 98

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High Courts18 Aug 2011Dismissed

Rajeev Agrawal Vs Sri Bangali Mai Agrawal and others

Allahabad High Court · (2011) 08 AHC CK 0155

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13

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High Courts18 Aug 2011Dismissed

Rajesh Rathore and Others Vs State of U.P. and Others

Allahabad High Court · (2012) 2 AWC 1123

Transfer of Property Act, 1882 — Section 52Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 154, 166, 229, 229B

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High Courts18 Aug 2011Dismissed

Kamal Kumar Srivastava Vs Board of Revenue and Others

Allahabad High Court · (2011) 8 ADJ 737 : (2012) 2 AWC 1141 : (2011) 114 RD 388

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90Constitution of India, 1950 — Article 144, 226, 227Penal Code, 1860 (IPC) — Section 43

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High Courts18 Aug 2011Allowed

Shyama Ram Vs The Board of Revenue and Others

Allahabad High Court · (2011) 10 ADJ 109 : (2011) 6 AWC 6240 : (2011) 114 RD 687

Limitation Act, 1963 — Section 5Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 285H, 285IUttar Pradesh Zamindari Abolition and Land Reforms Rules, 1952 — Rule 285H, 285I

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High Courts17 Aug 2011Dismissed

Shafi Ahmad and others Vs State of U.P. and another

Allahabad High Court · (2011) 3 ACR 3349

Criminal Law (Amendment) Act, 1932 — Section 7Criminal Procedure Code, 1973 (CrPC) — Section 161, 319, 397, 401Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 506

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High Courts17 Aug 2011

Devendra Singh Vs State of U.P. and Another

Allahabad High Court · (2011) 3 ACR 3258

Criminal Procedure Code, 1973 (CrPC) — Section 161, 319Penal Code, 1860 (IPC) — Section 308, 323, 34, 452, 504

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High Courts17 Aug 2011

Rana Pratap Singh and Others Vs K.K. Sinha and Others

Allahabad High Court · (2011) 8 ADJ 667 : (2011) 6 AWC 5461

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