High Courts23 Aug 2011Dismissed
Sangam Lal Shukla Vs Smt. Rekha Mani and Another
Allahabad High Court · (2011) 08 AHC CK 0171
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11Penal Code, 1860 (IPC) — Section 498A
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 88 of 231
High Courts23 Aug 2011Dismissed
Sai Sons International through Proprietor and another Vs Jagdeo Singh
Allahabad High Court · (2011) 08 AHC CK 0137
High Courts23 Aug 2011Allowed
Vishnu Dutt Sharma Vs B.S.A. and Others
Allahabad High Court · (2011) 08 AHC CK 0122
High Courts23 Aug 2011Dismissed
Mukteshwar Vs Pitambar Singh
Allahabad High Court · (2011) 08 AHC CK 0121
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts23 Aug 2011Dismissed
Commissioner of Income Tax, Kanpur Vs Smt. Madhu Chawla
Allahabad High Court · (2011) 08 AHC CK 0120
Income Tax Act, 1961 — Section 132, 132(1), 132(1), 133A, 153A
High Courts23 Aug 2011Dismissed
Commissioner of Income Tax Vs Smt. Ram Devi
Allahabad High Court · (2011) 08 AHC CK 0119
Income Tax Act, 1961 — Section 132, 132, 132(1), 133A, 153A
High Courts23 Aug 2011Allowed
U.P. Financial Corporation Vs P.O., Labour Court and Others
Allahabad High Court · (2011) 08 AHC CK 0102
Industrial Disputes Act, 1947 — Section 11, 17BUttar Pradesh Financial Corporation (Staff) Regulations, 1961 — Regulation 15, 16, 17
High Courts23 Aug 2011Dismissed
Amar Bahadur Vs State of U.P. and Another
Allahabad High Court · (2011) 8 ADJ 801 : (2011) 4 CivCC 761 : (2012) 1 DMC 431
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts23 Aug 2011Dismissed
Jai Bhagwan Vs State of U. P. and others
Allahabad High Court · (2011) 6 AWC 5860
High Courts23 Aug 2011Dismissed
Surendra Nath Vs Smt. Chandrawati and Others
Allahabad High Court · (2011) 9 ADJ 683 : (2012) 2 AWC 1139
Guardians and Wards Act, 1890 — Section 29Hindu Minority and Guardianship Act, 1956 — Section 8
High Courts23 Aug 2011Dismissed
Satyendra Kumar Pandey Vs Union of India and Others
Allahabad High Court · (2012) 5 ADJ 45
Constitution of India, 1950 — Article 226, 226(2), 226(2)Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts23 Aug 2011Allowed
Ram Kumar Gupta Vs Board of Revenue and Others
Allahabad High Court · (2011) 8 ADJ 797
Constitution of India, 1950 — Article 226Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229B
High Courts23 Aug 2011Dismissed
Natural Lab Private Limited Vs State of U.P. and Others
Allahabad High Court · (2013) 60 VST 103
Uttar Pradesh Value Added Tax Act, 2008 — Section 17, 17(14), 2(2), 2(aa), 2(b)
High Courts20 Aug 2011
Smt. Usha Singh Vs State of U.P. and Others
Allahabad High Court · (2011) 131 FLR 972
Evidence Act, 1872 — Section 107, 108
High Courts20 Aug 2011Allowed
Smt. Tarannum Khatoon Vs Branch Manager, L.I.C. of India, Ghazipur and Others
Allahabad High Court · (2011) 9 ADJ 110 : (2012) 1 AWC 152
High Courts20 Aug 2011
Hazi Mohd. Yaseen Vs Paschimanchal Vidyut Vitaran Nigam Ltd. and others
Allahabad High Court · (2011) 10 ADJ 261 : (2011) 6 AWC 5945
Constitution of India, 1950 — Article 14, 217(3), 226, 300A, 311(2)Electricity Act, 2003 — Section 126(3), 126(5), 127, 127(2), 135
High Courts20 Aug 2011Dismissed
Krishna Kant Bindal and Another Vs State of U.P. and Others
Allahabad High Court · (2011) 10 ADJ 189
Uttar Pradesh Sugar Undertakings (Acquisition) Act, 1971 — Section 2, 286A, 3, 4, 5
High Courts19 Aug 2011Dismissed
Ram Shiromani Pandey Vs State of U.P. and others
Allahabad High Court · (2011) 114 RD 468
High Courts19 Aug 2011Dismissed
Model Intermediate College, Kanpur Vs Prescribed Authority under Minimum Wages Act/Addl. Labour Commissioner, U.P., Kanpur Region and others
Allahabad High Court · (2011) 11 ADJ 280 : (2012) 2 LLJ 747
Constitution of India, 1950 — Article 226Minimum Wages Act, 1948 — Section 11, 2, 20, 20(1), 20(2)Payment of Wages Act, 1936 — Section 10, 11, 12, 13, 13(1)
High Courts19 Aug 2011Dismissed
Santosh Kumar Vs A.D.J. and Others
Allahabad High Court · (2011) 08 AHC CK 0273
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10