High Courts25 Aug 2011Dismissed
Smt. Basanti Vs Ram Krishan and Others
Allahabad High Court · (2011) 08 AHC CK 0223
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90Transfer of Property Act, 1882 — Section 54
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 86 of 231
High Courts25 Aug 2011Allowed
Vikas Singh @ Rinkal Vs State of U.P. and Another
Allahabad High Court · (2011) 9 ADJ 202
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 12, 12(1), 53Penal Code, 1860 (IPC) — Section 302, 323, 504
High Courts25 Aug 2011Dismissed
Dr. D.P.S. Bhati and Another Vs State of U.P. and Others
Allahabad High Court · (2011) 8 ADJ 633 : (2011) 6 AWC 5528
Charitable Endowments Act, 1890 — Section 3, 4, 4(1), 5Societies Registration Act, 1860 — Section 12A, 20, 27, 4A
High Courts25 Aug 2011Dismissed
Ulfat Rai Vs Devendra Kumar
Allahabad High Court · (2011) 08 AHC CK 0153
Transfer of Property Act, 1882 — Section 114
High Courts25 Aug 2011Dismissed
Kanhaiya Lal Vs A.D.J.,Court No.17, Meerut and others
Allahabad High Court · (2011) 08 AHC CK 0151
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1)(a), 21(7), 22
High Courts25 Aug 2011Dismissed
Haji Barkaullah and Sons and another Vs Karnataka State Silk Co-operative Marketing Fede., and others
Allahabad High Court · (2011) 08 AHC CK 0146
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 1, Order 30 Rule 3, Order 9 Rule 13Partnership Act, 1932 — Section 24
High Courts25 Aug 2011Dismissed
Usman Khan Vs Nazma Begum
Allahabad High Court · (2011) 08 AHC CK 0136
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11
High Courts25 Aug 2011Allowed
Basant Singh Vs Board of Revenue and Others
Allahabad High Court · (2011) 114 RD 243
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 49
High Courts25 Aug 2011
Bandara Vs State of U.P. and Others
Allahabad High Court · (2011) 08 AHC CK 0117
High Courts25 Aug 2011Allowed
Sanjeev Agrawal Vs State of U.P. and Others
Allahabad High Court · (2011) 8 ADJ 468 : (2011) 6 AWC 5502 : (2011) 3 UPLBEC 2213
Uttar Pradesh Municipalities Act, 1916 — Section 48(2A)
High Courts25 Aug 2011Allowed
Arvind Kumar Gautam Vs District Judge and Others
Allahabad High Court · (2011) 8 ADJ 252 : (2011) 3 UPLBEC 2315
Uttar Pradesh Subordinate Courts Employees Establishment Rules, 1955 — Rule 12, 17, 8
High Courts25 Aug 2011Dismissed
Land Management Committee Vs State of U. P. and others
Allahabad High Court · (2011) 6 AWC 5861
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 122C
High Courts25 Aug 2011Allowed
Gopi Chand Soni and Another Vs Customs, Excise and Service Tax Appellate Tribunal and Others
Allahabad High Court · (2011) 10 ADJ 474
Civil Procedure Code, 1908 (CPC) — Section 132Constitution of India, 1950 — Article 21Customs Act, 1962 — Section 107, 108, 11, 111, 112
High Courts25 Aug 2011Dismissed
United India Insurance Co. Ltd. Vs Ravindra Kumar and others
Allahabad High Court · (2011) 5 AWC 4977
Motor Vehicles Act, 1988 — Section 170, 173Penal Code, 1860 (IPC) — Section 179, 304A
High Courts25 Aug 2011
Shiv Sagar Vs Additional Commissioner (Judicial)
Allahabad High Court · (2011) 08 AHC CK 0047
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229B, 333
High Courts25 Aug 2011Dismissed
Sanjay Gupta Vs State of U.P. and Others
Allahabad High Court · (2011) 8 ADJ 647
Banking Regulation Act, 1949 — Section 6Companies Act, 1956 — Section 4(A)Constitution of India, 1950 — Article 226, 227, 254
High Courts24 Aug 2011Dismissed
Dinesh Chand Gupta Vs Collector and Others
Allahabad High Court · (2012) 132 FLR 437
Constitution of India, 1950 — Article 21Payment of Wages Act, 1936 — Section 15
High Courts24 Aug 2011Dismissed
Prem Kumar Rai Vs State of U.P. and Others
Allahabad High Court · (2011) 8 ADJ 791 : (2012) 132 FLR 15
Constitution of India, 1950 — Article 14, 16
High Courts24 Aug 2011Dismissed
Dinesh Chand Gupta Vs Collector, Kushinagar and Others
Allahabad High Court · (2011) 9 ADJ 462
Constitution of India, 1950 — Article 21Payment of Wages Act, 1936 — Section 15Uttar Pradesh Industrial Disputes Act, 1947 — Section 6H, 6H(1), 6N
High Courts24 Aug 2011Allowed
Ramesh Chand Vs Vinayak Buildwell (Pvt.) Limited and others
Allahabad High Court · (2011) 9 ADJ 484 : (2011) 114 RD 297
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 143, 149(1A), 176