Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 482Negotiable Instruments Act, 1881 (NI) — Section 138Penal Code, 1860 (IPC) — Section 120B, 406, 420

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High Courts24 Aug 2011Dismissed

Chandra Shekhar Bajpayee Vs Rent Control & Eviction Officer/A.C.M.III Kanpur and others

Allahabad High Court · (2011) 08 AHC CK 0133

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 12(3)

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High Courts24 Aug 2011Dismissed

Rakesh Kumar Mehra Vs State of U.P. and Others

Allahabad High Court · (2011) 08 AHC CK 0116

Uttar Pradesh Land Revenue Act, 1901 — Section 33, 39

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High Courts24 Aug 2011Dismissed

CIT Vs Smt. Diksha Singh

Allahabad High Court · (2012) 247 CTR 215

Constitution of India, 1950 — Article 265Income Tax Act, 1961 — Section 132, 153, 153A, 153C, 245Penal Code, 1860 (IPC) — Section 193, 196, 228

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High Courts24 Aug 2011Allowed

Ashok Kumar Bhadauria Vs State of U.P. and Another

Allahabad High Court · (2012) 1 ACR 128 : (2011) 9 ADJ 636 : (2012) 1 RCR(Criminal) 744 : (2012) 1 RCR(Criminal) 744

Criminal Procedure Code, 1973 (CrPC) — Section 200, 202, 397, 482Penal Code, 1860 (IPC) — Section 324, 504

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High Courts24 Aug 2011Allowed

Smt. Manju Devi Vs State of U.P. and Others

Allahabad High Court · (2012) 1 ACR 131 : (2011) 9 ADJ 112

Criminal Law (Amendment) Act, 1932 — Section 7Criminal Procedure Code, 1973 (CrPC) — Section 156, 156(3)Penal Code, 1860 (IPC) — Section 302, 307, 504, 506

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High Courts24 Aug 2011Allowed

Pawan Jain Vs The Chairperson The Debt Recovery Appellate Tribunal and Ot

Allahabad High Court · (2011) 08 AHC CK 0024

Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 18

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High Courts24 Aug 2011Allowed

Ajay Trading Co. Vs Commissioner, Trade Tax, U.P., Lucknow

Allahabad High Court · (2012) 54 VST 495

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High Courts24 Aug 2011Dismissed

Bhagwat Dayal Vs District Judge, Shahjahanpur and others

Allahabad High Court · (2012) 5 AWC 4523

Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90

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High Courts24 Aug 2011Dismissed

Amit Yadav Vs State of U.P. and Another

Allahabad High Court · (2013) ALLMR(Cri) 135

Criminal Procedure Code, 1973 (CrPC) — Section 200, 482Negotiable Instruments Act, 1881 (NI) — Section 138, 142, 9

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High Courts23 Aug 2011

Rajesh Kumar Niranjan Vs State of U.P. and others

Allahabad High Court · (2011) 114 RD 793

Civil Procedure Code, 1908 (CPC) — Section 89Constitution of India, 1950 — Article 226

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High Courts23 Aug 2011Dismissed

Smt. Suman Gupta Vs State of U.P. and others

Allahabad High Court · (2012) 2 AWC 1787 : (2011) 114 RD 247

United Provinces Town Areas Act, 1914 — Section 1, 3Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 143, 157A

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High Courts23 Aug 2011Dismissed

Dr. Pankaj Sharma and Another Vs State of U.P. and Another

Allahabad High Court · (2011) 08 AHC CK 0249

Criminal Procedure Code, 1973 (CrPC) — Section 200, 202Penal Code, 1860 (IPC) — Section 120B, 420, 467, 468, 471

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High Courts23 Aug 2011

Vijay Kumar and Others Vs Addl. Commissioner (Judicial) and Others

Allahabad High Court · (2011) 9 ADJ 165 : (2012) 1 AWC 946

Uttar Pradesh Land Revenue Act, 1901 — Section 33, 39

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High Courts23 Aug 2011Allowed

Sudhir Kumar Goswami Vs District Director of Consolidation/Deputy Director of Consolidation and Others

Allahabad High Court · (2011) 7 ADJ 895 : (2011) 114 RD 768

Constitution of India, 1950 — Article 226Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 11, 11A, 12, 12(2), 49Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 331

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High Courts23 Aug 2011Allowed

Dainik Jagaran Vs Presiding Officer/Labour Court and Another

Allahabad High Court · (2011) 08 AHC CK 0218

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High Courts23 Aug 2011Dismissed

Yaqoob (Since Deceased) and Others Vs Mohd. Raza (Since Deceased) and Others

Allahabad High Court · (2011) 08 AHC CK 0208

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11

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