High Courts29 Aug 2011Allowed
Sabu and Others Vs State of U.P. and Another
Allahabad High Court · (2011) 10 ADJ 604 : (2012) 1 AWC 1024
Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2)
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 85 of 231
High Courts29 Aug 2011Allowed
Commissioner of Income Tax Vs Trilochan Pratap Singh
Allahabad High Court · (2012) 349 ITR 314 : (2013) 213 TAXMAN 424
Income Tax Act, 1961 — Section 132(1), 132A
High Courts26 Aug 2011
Vijay Kumar Agarwal and another Vs Smt. Aneeta Singh and others
Allahabad High Court · (2011) 114 RD 838
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts26 Aug 2011Allowed
Sri Krishna Rai and Others Vs Banaras Hindu University and Others
Allahabad High Court · (2011) 8 ADJ 148 : (2012) 1 AWC 825
Constitution of India, 1950 — Article 14, 16, 226, 309
High Courts26 Aug 2011
L.M.L. Limited and Another Vs Union of India (UOI) and Others
Allahabad High Court · (2011) 08 AHC CK 0222
Civil Procedure Code, 1908 (CPC) — Section 141, 20Constitution of India, 1950 — Article 14, 19, 226, 226(2), 23Foreign Exchange Management (Adjudication Proceedings and Appeal) Rules, 2000 — Rule 4
High Courts26 Aug 2011Dismissed
Mohd. Taiyab and Others Vs State of U.P. and Others
Allahabad High Court · (2011) 114 RD 241
Administration of Evacuee Property Act, 1950 — Section 18Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229B
High Courts26 Aug 2011Dismissed
Committee of Management Shri Jawahar Inter College Bamnauli and Another Vs State of U.P. and Others
Allahabad High Court · (2011) 08 AHC CK 0196
Constitution of India, 1950 — Article 226Societies Registration Act, 1860 — Section 25Uttar Pradesh Intermediate Education Act, 1921 — Section 16A(7)
High Courts26 Aug 2011
Arun Kumar Tiwari Vs State Bank of India and Another
Allahabad High Court · (2011) 08 AHC CK 0131
Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 17
High Courts26 Aug 2011Allowed
State of U.P. Vs Avadhesh Kumar Tiwari and Others
Allahabad High Court · (2011) 08 AHC CK 0111
Criminal Procedure Code, 1973 (CrPC) — Section 378(3)Penal Code, 1860 (IPC) — Section 201, 364, 412
High Courts26 Aug 2011Allowed
Mst. Bhagmani Devi Vs VIII A.D.J. and Another
Allahabad High Court · (2011) 9 ADJ 567 : (2012) 1 AWC 179
Civil Procedure Code, 1908 (CPC) — Order 7 Rule 11Constitution of India, 1950 — Article 226, 227Provincial Small Cause Courts Act, 1887 — Section 23
High Courts26 Aug 2011Dismissed
Tej Bali Vs Board of Revenue and Others
Allahabad High Court · (2011) 8 ADJ 144 : (2011) 6 AWC 5720 : (2011) 114 RD 660
Constitution of India, 1950 — Article 226Uttar Pradesh Land Laws (Amendment) Act, 1977 — Section 135Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 134, 135, 137
High Courts26 Aug 2011Dismissed
National Insurance Co. Ltd. Vs Smt. Rama Devi and others
Allahabad High Court · (2011) 9 ADJ 435 : (2011) 5 AWC 4974
Motor Vehicles Act, 1988 — Section 170, 173
High Courts26 Aug 2011Allowed
V.B. Lal Vs State of U.P. Dr. (Mrs.) Ranu Prasad Vs State of U.P. and Others Dr. (Mrs.) Ranu Prasad Vs State of U.P. and Another
Allahabad High Court · (2011) 8 ADJ 328
Constitution of India, 1950 — Article 226Criminal Law (Amendment) Act, 1932 — Section 7Criminal Procedure Code, 1973 (CrPC) — Section 173(8), 320, 321, 482
High Courts26 Aug 2011Dismissed
Naresh Vs State of U.P. and Another
Allahabad High Court · (2011) 08 AHC CK 0031
Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 209, 226, 227Penal Code, 1860 (IPC) — Section 120A, 120B, 307
High Courts25 Aug 2011Dismissed
N.K.G. Infrastructure Ltd. Vs Union of India
Allahabad High Court · (2017) 346 ELT 109
High Courts25 Aug 2011Dismissed
N.K.G. Infrastructure Ltd. Vs Union of India and Others
Allahabad High Court · (2012) 52 VST 324
Central Excises and Salt Act, 1944 — Section 14
High Courts25 Aug 2011Allowed
Brij Kishore and another Vs Smt. Rani and others
Allahabad High Court · (2011) 5 AWC 4981
Motor Vehicles Act, 1988 — Section 173
High Courts25 Aug 2011
Maya Devi Vs Kailash Narayan Saxena and others
Allahabad High Court · (2012) 115 RD 287
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1
High Courts25 Aug 2011Allowed
Omkar Singh Vs State of U.P. and Others
Allahabad High Court · (2011) 9 ADJ 167
Constitution of India, 1950 — Article 14, 21Police Regulations — Regulation 541(2)
High Courts25 Aug 2011Allowed
The Scientific Instrument Company Ltd. Ytd. Vs The Commissioner of Income Tax
Allahabad High Court · (2011) 08 AHC CK 0224
Income Tax Act, 1961 — Section 22, 260A