High Courts02 Sept 2011Dismissed
Swadesh Kumar Katiyar Vs State of U.P. and others
Allahabad High Court · (2011) 114 RD 246
Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 68
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 83 of 231
High Courts02 Sept 2011
Raj Narain Tiwari Vs State of U.P.
Allahabad High Court · (2011) 09 AHC CK 0069
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 42
High Courts02 Sept 2011
Changa Singh Vs State of U.P. and others
Allahabad High Court · (2011) 114 RD 667
Uttar Pradesh Kshetra Panchayat and Zila Panchayat Adhiniyam, 1961 — Section 239
High Courts02 Sept 2011Disposed Of
Jagir Lal and Another Vs State of U.P. and Others
Allahabad High Court · (2012) 6 ADJ 784
Electricity Act, 1910 — Section 10, 12, 12, 13, 14Electricity Act, 2003 — Section 164, 2(67)Penal Code, 1860 (IPC) — Section 186, 188
High Courts02 Sept 2011Dismissed
Suresh Chandra Sharma Vs Nand Kishore Kamal
Allahabad High Court · (2011) 9 ADJ 561
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 115Transfer of Property Act, 1882 — Section 106
High Courts01 Sept 2011
Bihariji Packaging Vs Union of India (UOI)
Allahabad High Court · (2011) 8 ADJ 428 : (2011) 188 ECR 150
Central Excises and Salt Act, 1944 — Section 35F, 35GCENVAT (Credit) Rules, 2004 — Rule 15(1)Limitation Act, 1963 — Section 5
High Courts01 Sept 2011Allowed
Ali Hasan Vs State of U.P.
Allahabad High Court · (2011) 8 ADJ 239
Criminal Procedure Code, 1973 (CrPC) — Section 161Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts01 Sept 2011
Mohammad Iqbal Vs State of U.P.
Allahabad High Court · (2011) 09 AHC CK 0369
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts01 Sept 2011Allowed
Krishna Kumar Jaiswal Vs State of U.P. and Others
Allahabad High Court · (2011) 09 AHC CK 0368
High Courts01 Sept 2011Allowed
Desh Raj Singh Vs Addl. Commissioner, Meerut Division, Meerut and others
Allahabad High Court · (2012) 1 ADJ 216 : (2012) 1 AWC 1026 : (2012) 115 RD 72
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 157A, 161
High Courts01 Sept 2011
Indrajeet Vs State of U.P. and Others
Allahabad High Court · (2011) 09 AHC CK 0233
High Courts01 Sept 2011
Godrej Saralee Limited Vs Commissioner of Commercial Tax
Allahabad High Court · (2011) 187 ECR 463
High Courts01 Sept 2011
Mukti Nath Tiwari Vs State of U.P. and Others
Allahabad High Court · (2011) 9 ADJ 547
Uttar Pradesh Intermediate Education Act, 1921 — Section 16G, 16GG
High Courts01 Sept 2011Allowed
Sonu (In Jail) Vs State of U.P.
Allahabad High Court · (2011) 3 ACR 3368 : (2011) 8 ADJ 662 : (2011) 6 AWC 2415
Juvenile Justice (Care and Protection of Children) Act, 2000 — Section 52, 53Limitation Act, 1963 — Section 5Penal Code, 1860 (IPC) — Section 363, 366, 376
High Courts01 Sept 2011Allowed
Ranju Yadav Vs State of U.P. and Others
Allahabad High Court · (2011) 09 AHC CK 0122
High Courts01 Sept 2011Dismissed
Ishaq and Others Vs State of U.P. and Another
Allahabad High Court · (2012) 1 ACR 1031 : (2011) 8 ADJ 618
Criminal Procedure Code, 1973 (CrPC) — Section 192, 200, 202, 202(1), 202(2)Dowry Prohibition Act, 1961 — Section 4Penal Code, 1860 (IPC) — Section 406, 498A
High Courts30 Aug 2011Allowed
Baboo Ram Vs Shiv Ashrey and Others
Allahabad High Court · (2011) 9 ADJ 48 : (2011) 6 AWC 5976 : (2011) 114 RD 698
Civil Procedure Code, 1908 (CPC) — Section 100Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 68
High Courts30 Aug 2011
Shuban Khan and Another Vs State of U.P. and Another
Allahabad High Court · (2011) 3 ACR 3345 : (2011) 8 ADJ 488 : (2011) 6 AWC 2411
Criminal Procedure Code, 1973 (CrPC) — Section 300, 482Penal Code, 1860 (IPC) — Section 34, 364, 506
High Courts30 Aug 2011Allowed
Kamlesh Kumar Vs Union of India and Others
Allahabad High Court · (2011) 8 ADJ 757
Constitution of India, 1950 — Article 226Contract Act, 1872 — Section 17
High Courts30 Aug 2011Allowed
Vibhuti Narain Singh Vs Deputy Director of Consolidation and Others
Allahabad High Court · (2011) 8 ADJ 595
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 42, 42A, 44A, 52, 9A