High Courts05 Sept 2011Allowed
Damodar Shukla Vs Committee of Management Aditya Birla Public School and Others
Allahabad High Court · (2011) 09 AHC CK 0009
Constitution of India, 1950 — Article 12, 226
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 81 of 231
High Courts03 Sept 2011Dismissed
Lakshmi Devi Vs State of U.P.
Allahabad High Court · (2011) 3 ACR 3339
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304B, 498A, 504
High Courts03 Sept 2011
Raj Kumar Vs State of U.P. and Others
Allahabad High Court · (2012) 1 ACR 751 : (2011) 9 ADJ 740 : (2012) 1 DMC 363
Criminal Procedure Code, 1973 (CrPC) — Section 156(3)Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 201, 304B, 498A
High Courts03 Sept 2011Allowed
Ram Vilas Vs Board of Revenue and another
Allahabad High Court · (2011) 114 RD 244
Constitution of India, 1950 — Article 226Uttar Pradesh Land Revenue Act, 1901 — Section 34Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 171
High Courts03 Sept 2011
Reliance General Insurance Company Ltd. Vs Devendra Singh Bhadauriya and Another
Allahabad High Court · (2011) 09 AHC CK 0391
Workmens Compensation Act, 1923 — Section 4
High Courts03 Sept 2011Dismissed
Bansh Narain Pandey Vs Dr. Prafull Kumar Singhania
Allahabad High Court · (2011) 6 AWC 5722
High Courts03 Sept 2011Dismissed
U.P. Lekhpal Sangh Branch Unnao Vs State of U.P.
Allahabad High Court · (2011) 09 AHC CK 0333
Constitution of India, 1950 — Article 226
High Courts03 Sept 2011Allowed
Teerath Prakash Jain Vs Smt. Veena Dhawan and Others
Allahabad High Court · (2011) 09 AHC CK 0326
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 17, Order 18 Rule 17A, Order 41 Rule 27, Order 7 Rule 14Transfer of Property Act, 1882 — Section 106
High Courts03 Sept 2011Allowed
State of U.P. Vs The Labour Court and Another
Allahabad High Court · (2011) 09 AHC CK 0325
Industrial Disputes Act, 1947 — Section 2
High Courts03 Sept 2011Allowed
Asha Devi Vs D.M./Distt. D.D.C. and Others
Allahabad High Court · (2011) 09 AHC CK 0319
High Courts03 Sept 2011Dismissed
State of U.P.through Collector, Agra and another Vs S.M.Sagar and another
Allahabad High Court · (2011) 09 AHC CK 0293
High Courts03 Sept 2011Allowed
Karan Singh and Another Vs State of U.P. and Others
Allahabad High Court · (2011) 09 AHC CK 0229
High Courts03 Sept 2011Dismissed
Angad Singh Vs State of U.P.
Allahabad High Court · (2011) 3 ACR 3337
Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 324
High Courts03 Sept 2011Dismissed
Raghuveer Sharan Sharma Vs State of U.P.
Allahabad High Court · (2011) 3 ACR 3340
Criminal Procedure Code, 1973 (CrPC) — Section 161Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304B, 307, 323, 324, 326
High Courts03 Sept 2011Disposed Of
Ashok Rajpoot Vs State of U.P.
Allahabad High Court · (2011) 3 ACR 3515
Penal Code, 1860 (IPC) — Section 302, 394, 411
High Courts02 Sept 2011Dismissed
U.P.S.R.T.C. Vs Hidayatullah Khan and another
Allahabad High Court · (2011) 9 ADJ 438 : (2011) 131 FLR 506
Uttar Pradesh Industrial Disputes Act, 1947 — Section 11A
High Courts02 Sept 2011Dismissed
Sardar Javed Khan Vs State of U.P. and Others
Allahabad High Court · (2011) 8 ADJ 457 : (2011) 6 AWC 6244 : (2011) 114 RD 557
Uttar Pradesh Municipalities Act, 1916 — Section 12D, 43AA, 48(2), 82
High Courts02 Sept 2011
Agro Organic India Pvt. Ltd. Vs Nagar Nigam, Bareilly and Another
Allahabad High Court · (2011) 9 ADJ 798
Arbitration and Conciliation Act, 1996 — Section 34Constitution of India, 1950 — Article 226, 32
High Courts02 Sept 2011Dismissed
Malti Devi Vs Additional District Judge Ct. No. 7 and Others
Allahabad High Court · (2011) 09 AHC CK 0474
High Courts02 Sept 2011
Suraj Pal Singh Vs State of U.P.
Allahabad High Court · (2011) 09 AHC CK 0472