COURT ARCHIVE

Allahabad High Court judgments, 2011

4,609 judgments · page 80 of 231

High Courts06 Sept 2011

M/s. Parsvnath Developers Ltd. Vs Greater Noida Industrial Development Authority and Another

Allahabad High Court · (2011) 8 ADJ 771

Constitution of India, 1950 — Article 12, 14, 298Uttar Pradesh Industrial Area Development Act, 1976 — Section 12, 13, 15, 3, 7Uttar Pradesh Urban Planning and Development Act, 1973 — Section 41, 41(3)

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High Courts06 Sept 2011Allowed

Dr. Anish Khanna etc. Vs Chancellor, University of Lucknow and Others

Allahabad High Court · (2011) 8 ADJ 490 : (2011) 131 FLR 1035

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High Courts06 Sept 2011Dismissed

Sanjay Kumar Vs Collector and Others

Allahabad High Court · (2012) 1 ADJ 512

Uttar Pradesh Panchayat Raj (Settlement of Election Disputes) Rules, 1994 — Rule 4, 5Uttar Pradesh Panchayat Raj Act, 1947 — Section 110, 12(C)

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High Courts05 Sept 2011Dismissed

Leelajay Technologies Pvt. Ltd. Vs Dr. Bhimrao Ambedkar University and Another

Allahabad High Court · (2011) 8 ADJ 501

Arbitration Act, 1940 — Section 8Arbitration and Conciliation Act, 1996 — Section 11

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High Courts05 Sept 2011Dismissed

Chameli Bai (Smt.) Vs Pushpendra Lakhkara and another

Allahabad High Court · (2011) 09 AHC CK 0281

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21, 22

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High Courts05 Sept 2011Dismissed

Harish Daulat Ram Vs A.D.J., Room No.10, Kanpur Nagar and others

Allahabad High Court · (2011) 09 AHC CK 0256

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High Courts05 Sept 2011Allowed

New India Assurance Company Ltd Vs D.S. Punia and Others

Allahabad High Court · (2011) 09 AHC CK 0177

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High Courts05 Sept 2011

Smt. Ram Kumari Devi Vs State of U.P. and Others

Allahabad High Court · (2011) 09 AHC CK 0176

Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(2), 17

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High Courts05 Sept 2011

Narendra Pal Singh and Others Vs State of U.P. and Others

Allahabad High Court · (2011) 09 AHC CK 0175

Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(2), 17

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High Courts05 Sept 2011Dismissed

Damodar Das and Another Vs The Board of Revenue and Others

Allahabad High Court · (2011) 09 AHC CK 0174

Constitution of India, 1950 — Article 226Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229(B)

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High Courts05 Sept 2011

Dharam Raj Vs State of U.P.

Allahabad High Court · (2011) 09 AHC CK 0163

Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 313Penal Code, 1860 (IPC) — Section 436

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High Courts05 Sept 2011

Akash Goyal Vs State of U.P. and Others

Allahabad High Court · (2011) 09 AHC CK 0132

Constitution of India, 1950 — Article 226Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13, 13(2), 17

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High Courts05 Sept 2011

Iqbal Vs State of U.P.

Allahabad High Court · (2011) 09 AHC CK 0131

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 42, 50, 8

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High Courts05 Sept 2011

Deepak Chakki Aata Vs State of U.P. and Others

Allahabad High Court · (2011) 09 AHC CK 0123

Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(2), 17

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High Courts05 Sept 2011Allowed

Arun Kumar Gupta Vs The State of U.P. and Others

Allahabad High Court · (2011) 09 AHC CK 0119

Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 18

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High Courts05 Sept 2011Allowed

Satish Chandra Gupta Vs The State of U.P. and Others

Allahabad High Court · (2011) 09 AHC CK 0118

Uttar Pradesh Secondary Education Services Commission and Selection Boards Act, 1982 — Section 18

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High Courts05 Sept 2011

Raj Kumar and Another Vs State of U.P. and Another

Allahabad High Court · (2011) 09 AHC CK 0078

Constitution of India, 1950 — Article 226Financial Assets and Enforcement of Security Interest Act, 2002 — Section 13, 13(2), 17

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High Courts05 Sept 2011

Kaushal Kumar and Others Vs Bank of Baroda and Another

Allahabad High Court · (2011) 09 AHC CK 0077

Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(2), 17

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High Courts05 Sept 2011Dismissed

Smt. Brahmo and Another Vs Pusan and Others

Allahabad High Court · (2011) 09 AHC CK 0053

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11

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High Courts05 Sept 2011

Pradeep Shukla Vs State of U.P.

Allahabad High Court · (2011) 09 AHC CK 0042

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(B), 50

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