High Courts02 Sept 2011
Kamlesh Kumar and Others Vs State of U.P.
Allahabad High Court · (2011) 09 AHC CK 0471
Criminal Procedure Code, 1973 (CrPC) — Section 437(1)
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 82 of 231
High Courts02 Sept 2011Dismissed
Suresh Chand Vs State of U.P. and Others
Allahabad High Court · (2012) 1 AWC 222 : (2011) 131 FLR 638
Constitution of India, 1950 — Article 14Uttar Pradesh Recruitment of Dependents of Government Servant (Dying-In-Harness) Rules, 1974 — Rule 5, 5(3)
High Courts02 Sept 2011Allowed
Vijay Kumar Singh Vs State of U.P. and Others
Allahabad High Court · (2011) 9 ADJ 204
Constitution of India, 1950 — Article 14, 16, 311Police Regulations — Regulation 541(2)
High Courts02 Sept 2011Dismissed
State of U.P. Vs Chandan Urf Satish and Another
Allahabad High Court · (2011) 09 AHC CK 0355
Uttar Pradesh Gangsters and Anti-Social Activities (Prevention) Act, 1986 — Section 2, 3
High Courts02 Sept 2011Allowed
Sumer Kumar Singh and Another Vs State of U.P.
Allahabad High Court · (2011) 09 AHC CK 0315
Criminal Procedure Code, 1973 (CrPC) — Section 389Penal Code, 1860 (IPC) — Section 302, 34Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)(V)
High Courts02 Sept 2011Allowed
K.V. Vikram Reddy and Others Vs R. Sreenivasulu Reddi and Others
Allahabad High Court · (2011) 09 AHC CK 0314
Companies Act, 2002 — Section 10F
High Courts02 Sept 2011
Manoj Kumar Upadhyay and Another Vs State of U.P.
Allahabad High Court · (2011) 09 AHC CK 0309
High Courts02 Sept 2011Allowed
Jagmer Singh and Another Vs State of U.P.
Allahabad High Court · (2011) 09 AHC CK 0305
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15, 52A, 8
High Courts02 Sept 2011Allowed
Constable No.892530207, Om Prakash Singh and Others Vs State of U.P.and Others
Allahabad High Court · (2011) 09 AHC CK 0288
Uttar Pradesh Police Regulations, 1948 — Regulation 525
High Courts02 Sept 2011
Committee of Blooming Buds Degree College and Another Vs State of U.P. and Others
Allahabad High Court · (2011) 09 AHC CK 0240
National Council for Teacher Education Act, 1993 — Section 14, 14(1), 14(5), 15, 15(1)National Council for Teachers Education (Recognition, Norms and Procedure) Regulations, 2005 — Regulation 7, 7(11), 7(12), 8(12)Uttar Pradesh State Universities Act, 1973 — Section 37(2)
High Courts02 Sept 2011Allowed
Bharat Insecticides Ltd. and Another Vs State of U.P.
Allahabad High Court · (2011) 9 ADJ 228
Criminal Procedure Code, 1973 (CrPC) — Section 190(1), 245, 482Insecticides Act, 1968 — Section 22(1), 22(5), 22(6), 24, 24(3)Insecticides Rules, 1971 — Rule 30
High Courts02 Sept 2011Allowed
Than Singh Vs Punjab National Bank
Allahabad High Court · (2011) 09 AHC CK 0237
High Courts02 Sept 2011Allowed
Manoj Kumar and Another Vs State of U.P.
Allahabad High Court · (2011) 9 ADJ 187
Criminal Procedure Code, 1973 (CrPC) — Section 482Insecticides Act, 1968 — Section 24(3), 24(4), 29(1)A, 31(1)
High Courts02 Sept 2011
Gaurav Kumar Tripathi Vs Bank of Baroda
Allahabad High Court · (2011) 09 AHC CK 0235
Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(2), 17
High Courts02 Sept 2011
Smt. Madhuri Pandey Vs State of U.P. and Another
Allahabad High Court · (2011) 09 AHC CK 0234
Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(2), 17
High Courts02 Sept 2011Dismissed
Agarwal Road Lines Pvt. Ltd. Vs Smt. Pooja Verma and Others
Allahabad High Court · (2011) 09 AHC CK 0232
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts02 Sept 2011Dismissed
Birendra Kumar Tripathi Vs State of U.P. and Others
Allahabad High Court · (2011) 09 AHC CK 0231
Societies Registration Act, 1860 — Section 14
High Courts02 Sept 2011
Shafiq Vs State of U.P.
Allahabad High Court · (2011) 09 AHC CK 0159
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 50, 8
High Courts02 Sept 2011Allowed
Vijay Sharma and Others Vs State of U.P. and Another
Allahabad High Court · (2012) 1 ACR 259 : (2011) 10 ADJ 79 : (2012) 1 AWC 226
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts02 Sept 2011Allowed
Preet Kumar Srivastava Vs State of U.P. and Others
Allahabad High Court · (2011) 9 ADJ 591 : (2012) 1 AWC 51