Criminal Procedure Code, 1973 (CrPC) — Section 167, 167(1), 167(2)Penal Code, 1860 (IPC) — Section 363, 366, 386, 504Terrorist and Disruptive Activities (Prevention) Act, 1987 — Section 20(4)

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High Courts08 Sept 2011Allowed

Rakesh and Others Vs State of U.P. and Another

Allahabad High Court · (2012) 1 ACR 768 : (2011) 9 ADJ 148

Criminal Procedure Code, 1973 (CrPC) — Section 190(1), 200, 202Penal Code, 1860 (IPC) — Section 376

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High Courts08 Sept 2011Disposed Of

Vijay Bahadur Singh Vs Madhusudan Rayjada, Commissioner, Azamgarh Mandal and another

Allahabad High Court · (2012) 1 AWC 158

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High Courts08 Sept 2011Dismissed

Laxman Prasad Vs Chhote Lal, D.I.O.S. (lncharge), Ballia and others

Allahabad High Court · (2011) 09 AHC CK 0024

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High Courts08 Sept 2011Disposed Of

Mascot Footcare Vs Commissioner of Trade Tax, U.P., Lucknow

Allahabad High Court · (2012) 49 VST 241

Uttar Pradesh Trade Tax Act, 1948 — Section 13, 2(5), 28Uttar Pradesh Value Added Tax Act, 2008 — Section 54, 54(1)

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High Courts07 Sept 2011Dismissed

State of U.P. Vs Sunil Kumar Sharma

Allahabad High Court · (2012) 1 AWC 143

Uttar Pradesh Police Regulations, 1948 — Regulation 541

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High Courts07 Sept 2011Disposed Of

Mitsui Kensetsu India Pvt. Ltd. Vs Commissioner of Trade Tax U.P. Lucknow

Allahabad High Court · (2013) 57 VST 545

Central Sales Tax Act, 1956 — Section 3, 4, 5

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High Courts07 Sept 2011Disposed Of

Yogesh Tiwari and another Vs State of U.P.and others

Allahabad High Court · (2011) 09 AHC CK 0262

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High Courts07 Sept 2011Dismissed

Ayodhya Rai Vs Manjit Singh and Others

Allahabad High Court · (2011) 8 ADJ 746 : (2011) 6 AWC 5972

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High Courts06 Sept 2011

R.P. Products Vs Commissioner of Commercial Tax U.P. and Others

Allahabad High Court · (2011) 09 AHC CK 0479

Uttar Pradesh Value Added Tax Act, 2008 — Section 25(1)

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High Courts06 Sept 2011Allowed

Smt. Meera Devi Vs Life Insurance Corporation of India and Others

Allahabad High Court · (2011) 09 AHC CK 0478

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High Courts06 Sept 2011Allowed

Ruchi Srivastava Vs Principal Family Court and Another

Allahabad High Court · (2011) 09 AHC CK 0477

Hindu Marriage Act, 1955 — Section 12, 24

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High Courts06 Sept 2011Allowed

Uma Shanker Yadav Vs State of U.P. and Others

Allahabad High Court · (2011) 8 ADJ 623

Constitution of India, 1950 — Article 226

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High Courts06 Sept 2011Dismissed

Smt. Savitri Devi Vs Board of Revenue, U.P. at Allahabad and others

Allahabad High Court · (2012) 1 AWC 228 : (2011) 114 RD 404

Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 198, 3(3A)

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