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Allahabad High Court judgments, 2011

4,609 judgments · page 77 of 231

High Courts09 Sept 2011Allowed

Lok Pal Singh Vs State of U. P. and others

Allahabad High Court · (2011) 11 ADJ 576 : (2011) 6 AWC 5853

Constitution of India, 1950 — Article 226, 311, 311(2)Uttar Pradesh Police Officers of Subordinate Ranks (Punishment and Appeal) Rules, 1991 — Rule 8, 8(2)
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High Courts09 Sept 2011Dismissed

Prem Chand Dubey Vs State of U. P. and others

Allahabad High Court · (2011) 10 ADJ 377 : (2011) 6 AWC 5889 : (2011) 114 RD 765

Constitution of India, 1950 — Article 226Evidence Act, 1872 — Section 68Uttar Pradesh Land Revenue Act, 1901 — Section 34
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High Courts09 Sept 2011

Tarun Kumar Vs State of U.P. and Others

Allahabad High Court · (2011) 10 ADJ 445 : (2012) 1 AWC 939 : (2012) 132 FLR 443

Constitution of India, 1950 — Article 309Uttar Pradesh Recruitment of Dependents of Government Servant (Dying-In-Harness) Rules, 1974 — Rule 2, 5, 6
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