High Courts06 Sept 2011
Virendra Kurmi Vs State of U.P.
Allahabad High Court · (2011) 09 AHC CK 0394
Penal Code, 1860 (IPC) — Section 304Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3(2)
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 79 of 231
High Courts06 Sept 2011
Mool Chandra Sharma and Another Vs State of U.P.
Allahabad High Court · (2011) 09 AHC CK 0393
Criminal Procedure Code, 1973 (CrPC) — Section 389Penal Code, 1860 (IPC) — Section 302, 34
High Courts06 Sept 2011
Bhairo Vs State of U.P.
Allahabad High Court · (2011) 8 ADJ 607
Criminal Procedure Code, 1973 (CrPC) — Section 366Penal Code, 1860 (IPC) — Section 302, 376
High Courts06 Sept 2011Allowed
Shah Jahan and Others Vs Oriental Insurance Company Ltd.
Allahabad High Court · (2011) 5 AWC 4982
Motor Vehicles Act, 1988 — Section 173
High Courts06 Sept 2011Dismissed
Sri Sobaran Lal Katiyar Vs State of U.P.
Allahabad High Court · (2011) 09 AHC CK 0356
High Courts06 Sept 2011Dismissed
Munshi Ram Gupta S/o Shri Surajbhan Vs State Bank of India, Branch Sitarganj
Allahabad High Court · (2011) 09 AHC CK 0248
Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13
High Courts06 Sept 2011
Vinod Kumar and Another Vs State of U.P. and Another
Allahabad High Court · (2011) 09 AHC CK 0191
Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(2), 17
High Courts06 Sept 2011
Praveen Kumar Vs State of U.P.
Allahabad High Court · (2011) 09 AHC CK 0190
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21B, 22B, 37, 50, 57
High Courts06 Sept 2011
Iliyas Vs State of U.P.
Allahabad High Court · (2011) 09 AHC CK 0189
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 21B, 22B, 37, 50, 57
High Courts06 Sept 2011
Sumit Shukla Vs State of U.P.
Allahabad High Court · (2011) 09 AHC CK 0162
Criminal Procedure Code, 1973 (CrPC) — Section 389Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 307
High Courts06 Sept 2011
Mukesh Kumar Vs Upper Collector and Others
Allahabad High Court · (2011) 09 AHC CK 0161
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 122(B)
High Courts06 Sept 2011
Akbar Ali and Others Vs Collector and Others
Allahabad High Court · (2011) 09 AHC CK 0160
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 122B, 125A, 190, 194Uttar Pradesh Zamindari Abolition and Land Reforms Rules, 1952 — Rule 115P, 115Q
High Courts06 Sept 2011
Etawah Dugdh Utpadak Sahkari Sangh Ltd. Vs Labour Court, Kanpur Nagar and another
Allahabad High Court · (2011) 6 AWC 5883
Industrial Disputes Act, 1947 — Section 10, 33A, 33C, 33C(2)Uttar Pradesh Industrial Disputes Act, 1947 — Section 11B, 6H, 6H(1)
High Courts06 Sept 2011Dismissed
Commissioner of Income Tax Vs Raghuraji Agro Industries Pvt. Ltd.
Allahabad High Court · (2011) 09 AHC CK 0071
Income Tax Act, 1961 — Section 260
High Courts06 Sept 2011
Smt. Gayatri Tiwari Vs State of U.P. and Others
Allahabad High Court · (2011) 09 AHC CK 0064
Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(2), 17
High Courts06 Sept 2011
Samu Ram Vs State of U.P. and Others
Allahabad High Court · (2011) 09 AHC CK 0063
Constitution of India, 1950 — Article 226Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13, 13(2), 17
High Courts06 Sept 2011Allowed
U.P. S.R.T.C. Vs Ramkishan and Others
Allahabad High Court · (2011) 09 AHC CK 0052
Industrial Disputes Act, 1947 — Section 17B
High Courts06 Sept 2011
M/s. Etawah Dugdh Utpadak Sahkari Sangh Limited Vs Labour Court, Kanpur Nagar, Kanpur and another
Allahabad High Court · (2011) 131 FLR 714 : (2012) LLR 68
Industrial Disputes Act, 1947 — Section 10, 33A, 33C, 33C(2)Uttar Pradesh Industrial Disputes Act, 1947 — Section 11B, 6H, 6H(1)
High Courts06 Sept 2011Dismissed
Brijesh Kumar Sharma Vs State of U.P. and Others
Allahabad High Court · (2011) 09 AHC CK 0036
Uttar Pradesh Land Revenue Act, 1901 — Section 34