High Courts17 Aug 2011
Food Corporation of India Vs Commissioner of Commercial Tax, U.P., Lucknow and Others
Allahabad High Court · (2012) 47 VST 23
Constitution of India, 1950 — Article 226Uttar Pradesh Trade Tax Act, 1948 — Section 21, 21(2), 22
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 90 of 231
High Courts17 Aug 2011Dismissed
Prabhu and Others Vs Additional Commissioner-II and Others
Allahabad High Court · (2011) 08 AHC CK 0275
Civil Procedure Code, 1908 (CPC) — Section 144Constitution of India, 1950 — Article 300(A)Uttar Pradesh Imposition of Ceiling on Land Holdings Act, 1960 — Section 10(2), 27, 27(4)
High Courts17 Aug 2011Dismissed
Vijay Kumar Gupta Vs Food Corporation of India and Others
Allahabad High Court · (2011) 08 AHC CK 0274
High Courts17 Aug 2011Dismissed
The Commissioner of Income Tax-I Vs Vikram Cotton Mills Ltd.
Allahabad High Court · (2011) 08 AHC CK 0272
Income Tax Act, 1961 — Section 143(2), 148, 206A
High Courts17 Aug 2011Dismissed
The Commissioner of Income Tax-I Vs A.H. Khan
Allahabad High Court · (2011) 08 AHC CK 0271
Income Tax Act, 1961 — Section 147, 148, 271(1), 68, 69
High Courts17 Aug 2011Dismissed
The Commissioner of Income Tax-II Vs Garg Lottery Agency
Allahabad High Court · (2011) 08 AHC CK 0270
Income Tax Act, 1961 — Section 142(1), 143(2), 143(3), 144, 260A
High Courts17 Aug 2011Allowed
The Commissioner of Income Tax-II Vs Audh Educational Society
Allahabad High Court · (2011) 203 TAXMAN 166
Income Tax Act, 1961 — Section 11, 12A, 13, 13(1), 13(2)
High Courts17 Aug 2011Allowed
Commissioner of Income Tax Vs Vijeta Educational Society
Allahabad High Court · (2011) 08 AHC CK 0254
Income Tax Act, 1961 — Section 10(23B), 10(23C), 11, 12A, 13
High Courts17 Aug 2011Dismissed
Asharfi (Dead) by L.Rs. and Chautri (Dead) Vs The Deputy Director of Consolidation and Others
Allahabad High Court · (2011) 08 AHC CK 0216
High Courts17 Aug 2011Allowed
Brook Bond Lipton India Ltd. Vs C.E.R.
Allahabad High Court · (2011) 188 ECR 27
Central Excise Rules, 1944 — Rule 56A, 57A, 57E, 57G, 57ICentral Excises and Salt Act, 1944 — Section 4, 4(1)Customs Tariff Act, 1975 — Section 3
High Courts17 Aug 2011Allowed
Chandrapal Singh Vs Joint Director of Education and Others
Allahabad High Court · (2011) 08 AHC CK 0184
Constitution of India, 1950 — Article 16(1)
High Courts17 Aug 2011Dismissed
The Commissioner of Income Tax Vs Adarsh Travel Bus Service
Allahabad High Court · (2011) 08 AHC CK 0125
Income Tax Act, 1961 — Section 139(1), 143(1), 143(2), 148, 260A
High Courts17 Aug 2011Dismissed
Aligarh Muslim University Vs Board of Revenue and Others
Allahabad High Court · (2011) 08 AHC CK 0123
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 17 Rule 3, Order 9 Rule 13, 151, 80Constitution of India, 1950 — Article 226Uttar Pradesh Panchayat Raj Act, 1947 — Section 106, 2(1)
High Courts17 Aug 2011Allowed
Ajeet Kumar Singh Vs Hardoi District Co-Operative Bank Ltd. and Another
Allahabad High Court · (2012) 1 ADJ 53
Constitution of India, 1950 — Article 311, 351A
High Courts17 Aug 2011Allowed
Ramakant Pathak Vs State of U.P. and Others
Allahabad High Court · (2011) 3 ACR 3039 : (2011) 8 ADJ 802
Criminal Procedure Code, 1973 (CrPC) — Section 110, 482
High Courts17 Aug 2011Allowed
Upendra Singh Vs State of U.P. and Others
Allahabad High Court · (2011) 08 AHC CK 0104
Constitution of India, 1950 — Article 226Uttar Pradesh Intermediate Education Act, 1921 — Section 18
High Courts17 Aug 2011Dismissed
Anoop Kumar Vs State of U.P.
Allahabad High Court · (2011) 3 ACR 3254 : (2011) 8 ADJ 348
Penal Code, 1860 (IPC) — Section 272, 273Prevention of Food Adulteration Act, 1954 — Section 16, 7
High Courts17 Aug 2011Dismissed
Shyam Kishore Mishra Vs State of U.P. and Others
Allahabad High Court · (2011) 9 ADJ 139 : (2011) 6 AWC 5488 : (2011) 131 FLR 419
High Courts17 Aug 2011
M/s. Aziz Plastic Industries and Another Vs State of U.P. and Others
Allahabad High Court · (2011) 10 ADJ 455
State Financial Corporations Act, 1951 — Section 29
High Courts17 Aug 2011Dismissed
Aligarh Muslim University Vs Har Prasad and Others
Allahabad High Court · (2011) 08 AHC CK 0038
Civil Procedure Code, 1908 (CPC) — Section 80Uttar Pradesh Panchayat Raj Act, 1947 — Section 106Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229B, 333A