High Courts08 Aug 2011Allowed
Dr. Rajesh Kumar Singh Vs State of U.P. and Others
Allahabad High Court · (2011) 8 ADJ 723 : (2012) 2 AWC 1131 : (2012) 132 FLR 18 : (2011) 3 UPLBEC 2252
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 95 of 231
High Courts08 Aug 2011Dismissed
Smt. Fatima Vs State of U.P.
Allahabad High Court · (2012) 1 ADJ 604
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 198
High Courts05 Aug 2011Allowed
Dhan Raj and Others Vs State of U.P. and Others
Allahabad High Court · (2011) 08 AHC CK 0264
Constitution of India, 1950 — Article 14, 16, 226
High Courts05 Aug 2011Dismissed
Sarvjeet Singh and Others Vs State of U.P. and Another
Allahabad High Court · (2011) 3 ACR 3042 : (2011) 7 RCR(Criminal) 2443
Criminal Procedure Code, 1973 (CrPC) — Section 200, 203Penal Code, 1860 (IPC) — Section 323, 452, 504, 506
High Courts05 Aug 2011Allowed
Ajai Prakash Mishra Vs State of U.P. State of U.P. Vs Ajai Prakash Mishra and Another
Allahabad High Court · (2011) 7 ADJ 835
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 161, 313, 313(4), 315Evidence Act, 1872 — Section 106, 32Penal Code, 1860 (IPC) — Section 201, 302, 306
High Courts05 Aug 2011Allowed
Triveni Engineering Industries Ltd. Vs State of U.P.and others
Allahabad High Court · (2011) 08 AHC CK 0154
Uttar Pradesh Zamindari Abolition and Land Reforms Rules, 1952 — Rule 115F
High Courts05 Aug 2011Dismissed
State of U.P. Vs Smt. Chandrawati
Allahabad High Court · (2011) 7 ADJ 758 : (2011) 5 AWC 4667
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 3General Clauses Act, 1897 — Section 6ALimitation Act, 1963 — Article 137
High Courts05 Aug 2011Allowed
Bhagwan Sahai and Others Vs State of U.P. and Others
Allahabad High Court · (2011) 8 ADJ 66 : (2012) 1 AWC 149 : (2011) 114 RD 403
Constitution of India, 1950 — Article 226
High Courts05 Aug 2011Allowed
Nafisul Hasan Naqvi Vs State of U.P. and Others
Allahabad High Court · (2011) 3 ACR 3026
Criminal Procedure Code, 1973 (CrPC) — Section 110, 111, 482
High Courts05 Aug 2011
State of U.P. Vs Mohd.Jakaria and Others
Allahabad High Court · (2011) 08 AHC CK 0062
Criminal Procedure Code, 1973 (CrPC) — Section 378(3)Penal Code, 1860 (IPC) — Section 147, 148, 302, 307
High Courts05 Aug 2011Dismissed
Suresh Kumar Vs State of U.P. and Others
Allahabad High Court · (2011) 8 ADJ 755 : (2012) 2 AWC 1129 : (2012) 132 FLR 9
High Courts04 Aug 2011
Manoj Kumar @ Bhim Vs State of U.P.
Allahabad High Court · (2011) 3 ACR 3348 : (2011) 7 ADJ 800
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401Motor Vehicles Act, 1988 — Section 207Penal Code, 1860 (IPC) — Section 395, 397
High Courts04 Aug 2011Allowed
Mohd. Kayum Vs State of U.P. and Others
Allahabad High Court · (2011) 11 ADJ 559
Penal Code, 1860 (IPC) — Section 323, 324, 452, 504, 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 — Section 3
High Courts04 Aug 2011Dismissed
State of U.P. Vs Anand Kumar Gupta and Others
Allahabad High Court · (2011) 08 AHC CK 0262
Criminal Procedure Code, 1973 (CrPC) — Section 378(3)Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 304B, 498A
High Courts04 Aug 2011Allowed
Farrukhabad Dugdh Utpadak Sahkari Sangh Ltd. Vs Presiding Officers and Others
Allahabad High Court · (2013) 5 ADJ 47
Constitution of India, 1950 — Article 141, 226Industrial Disputes Act, 1947 — Section 3
High Courts04 Aug 2011Allowed
Lal Sharan Vs State of U.P. and Others
Allahabad High Court · (2011) 10 ADJ 311 : (2012) 2 AWC 1659
Constitution of India, 1950 — Article 148, 309
High Courts04 Aug 2011Allowed
Ved Prakash Vs Board of Revenue U.P. LKO. and Others
Allahabad High Court · (2011) 7 ADJ 940 : (2011) 6 AWC 5463
Limitation Act, 1963 — Section 5Uttar Pradesh Zamindari Abolition and Land Reforms Rules, 1952 — Rule 285I
High Courts04 Aug 2011Disposed Of
Ansal Housing and Construction Ltd. and Another Vs State of U.P. and Others
Allahabad High Court · (2011) 8 ADJ 570 : (2012) 115 RD 48
Stamp Act, 1899 — Section 33, 33(5), 47A, 56AStamp Rules — Rule 350
High Courts04 Aug 2011Dismissed
Hargen Vs State of U.P. and Others
Allahabad High Court · (2011) 6 AWC 6469 : (2011) 114 RD 223
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 4, 49, 5, 9(2), 9A
High Courts04 Aug 2011
Shyam Enterprises Vs Commissioner of Income Tax
Allahabad High Court · (2012) 349 ITR 418
Finance Act, 1973 — Section 2(7)(c)Income Tax Act, 1961 — Section 260A, 32, 43(1), 43(3), 80IA