High Courts17 Feb 2011Allowed
Gyanesh Kumar Gupta Vs VIIth A.D.J. and Others
Allahabad High Court · (2011) 02 AHC CK 0278
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 203 of 231
High Courts17 Feb 2011Disposed Of
Mahadev Vs State
Allahabad High Court · (2011) 113 RD 474
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 122B, 225A
High Courts17 Feb 2011Dismissed
Kashi Sharma and others Vs P.B.Sri Ambalal Patel and others
Allahabad High Court · (2011) 02 AHC CK 0223
High Courts17 Feb 2011Dismissed
Nirdosh W/o Sri Ved Prakash Vs State of Uttarakhand and others
Allahabad High Court · (2011) 02 AHC CK 0201
Constitution of India, 1950 — Article 341, 342
High Courts17 Feb 2011
Dugdh Utpadak Sahkari Sangh Ltd. Vs Presiding Officer, Labour Court and Others
Allahabad High Court · (2011) 02 AHC CK 0155
Uttar Pradesh Industrial Disputes Act, 1947 — Section 6N
High Courts17 Feb 2011Dismissed
Sabhajeet Mishra Vs State of Uttar Pradesh and Others
Allahabad High Court · (2011) 02 AHC CK 0128
High Courts17 Feb 2011Dismissed
Smt. Jai Rani Bhatnagar Vs State of U.P. and Others
Allahabad High Court · (2011) 02 AHC CK 0115
Constitution of India, 1950 — Article 226
High Courts17 Feb 2011Allowed
Purvanchal Vidyut Vitran Nigam Ltd. and Another Vs State of U.P. and Others
Allahabad High Court · (2011) 3 ADJ 490 : (2011) 129 FLR 390 : (2011) LLR 631 : (2011) 1 UPLBEC 641
Uttar Pradesh Industrial Disputes Act, 1947 — Section 25F, 6N
High Courts17 Feb 2011Allowed
Smt. Anita Sharma and Another Vs B.S.A. and Others
Allahabad High Court · (2011) 02 AHC CK 0093
High Courts17 Feb 2011
Committee of Management, Vaidic Inter College and Another Vs State of U.P. and Others
Allahabad High Court · (2011) 3 ADJ 720 : (2012) 1 AWC 319 : (2011) 2 UPLBEC 1676
High Courts17 Feb 2011Allowed
Beni Prasad Vs State of U.P. and Others
Allahabad High Court · (2011) 4 ADJ 585 : (2011) 4 AWC 3564
Navy Act, 1957 — Section 12, 17(4)
High Courts17 Feb 2011Dismissed
Raghuraj and Others Vs Dy. Director of Consolidation and Others
Allahabad High Court · (2011) 113 RD 507
High Courts17 Feb 2011
Roopchand Vs Member, Board of Revenue, Circuit Court and Others
Allahabad High Court · (2011) 113 RD 508
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 154, 166, 167
High Courts17 Feb 2011
Smt. Kamlesh Vs State of U.P. and Another
Allahabad High Court · (2011) 112 RD 552
Uttar Pradesh Land Revenue Act, 1901 — Section 33, 39
High Courts17 Feb 2011Allowed
Udai Veer Singh Vs State of U. P. and others
Allahabad High Court · (2011) 5 AWC 4724 : (2011) 131 FLR 78
Constitution of India, 1950 — Article 226Uttar Pradesh Government Servants (Discipline and Appeal) Rules, 1999 — Rule 4(1)Uttar Pradesh Transport Department Enforcement Staff (Group D) Service Rules, 1979 — Rule 3
High Courts15 Feb 2011Allowed
Jodhpal Singh Vs State of U.P. and Others
Allahabad High Court · (2011) 4 AWC 3372 : (2011) 8 RCR(Civil) 2937
High Courts15 Feb 2011Disposed Off
Pankaj Pathak and Others Vs State of U.P. and Others
Allahabad High Court · (2011) 3 ADJ 358 : (2011) 7 RCR(Criminal) 375
Dowry Prohibition Act, 1961 — Section 3, 4Penal Code, 1860 (IPC) — Section 323, 498A, 504, 506
High Courts15 Feb 2011Dismissed
Committee of Management Ram Deo Hardeo Intermediate College Silhata Ballia and Another Vs State of U.P. and Others
Allahabad High Court · (2011) 3 AWC 2254
Constitution of India, 1950 — Article 14, 226
High Courts15 Feb 2011Dismissed
State of U.P. Vs R.K. Sonwani
Allahabad High Court · (2011) 3 ADJ 469
Constitution of India, 1950 — Article 226, 227Uttar Pradesh Government Servants (Discipline and Appeal) Rules, 1999 — Rule 10(2), 2, 3
High Courts15 Feb 2011Dismissed
Mangalsen Vs State of U.P. and Others
Allahabad High Court · (2011) 3 ADJ 791 : (2012) 1 AWC 324
Urban Land (Ceiling and Regulation) Act, 1976 — Section 10, 10(1), 10(3), 10(5), 10(6)Urban Land (Ceiling and Regulation) Repeal Act, 1999 — Section 3, 4Urban Land (Ceiling and Regulation) Act, 1976 — Section 10, 10(1), 10(3), 10(5), 10(6)