High Courts14 Feb 2011Allowed
Committee of Management, Baba Laksheshwar Nath Dham Mahavidyalaya Vs State of U.P. and Others
Allahabad High Court · (2011) 3 ADJ 284 : (2011) 8 RCR(Civil) 1503
Societies Registration Act, 1860 — Section 15, 4
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 205 of 231
High Courts14 Feb 2011Dismissed
Committee of Management, Sarvodaya Inter College Dinari Moradabad and Another Vs District Inspector of School Moradabad and Others
Allahabad High Court · (2011) 7 ADJ 751
Uttar Pradesh Public Services Act, 1994 — Section 3(1)
High Courts14 Feb 2011Dismissed
Commissioner of Income Tax Vs Lucknow Educational and Social Welfare Society
Allahabad High Court · (2012) 340 ITR 86
Income Tax Act, 1961 — Section 12AA, 12AA(1)
High Courts14 Feb 2011Dismissed
Mahmood and Others Vs State of U.P.
Allahabad High Court · (2011) 3 ADJ 494 : (2011) 8 RCR(Criminal) 2119
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 309Penal Code, 1860 (IPC) — Section 120B, 302
High Courts14 Feb 2011Dismissed
Dinesh Kumar Srivastava Vs State of U.P. and Others
Allahabad High Court · (2011) 3 ADJ 176
Constitution of India, 1950 — Article 226Uttar Pradesh Lekhpals Service Rules, 2006 — Rule 24(1), 24(2)
High Courts14 Feb 2011Dismissed
Manish Kumar Musaddi Vs State of U.P.
Allahabad High Court · (2011) 2 ADJ 772 : (2011) 6 AWC 6479
Uttar Pradesh Recruitment of Dependents of Government Servant (Dying-In-Harness) Rules, 1974 — Rule 10, 2(c)
High Courts14 Feb 2011Dismissed
Vijay Shanker Vs S.E. (R.E.S.) Circle, Allahabad and others
Allahabad High Court · (2011) 5 AWC 4732 : (2011) 131 FLR 196
Constitution of India, 1950 — Article 226
High Courts14 Feb 2011Allowed
Smt. Sumitra Devi Vs Sushila Devi and Others
Allahabad High Court · (2011) 4 ADJ 796 : (2011) 4 AWC 3366
Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 3(2)Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 11, 168A
High Courts14 Feb 2011Dismissed
Lal Bahadur Singh Vs State of U.P.
Allahabad High Court · (2011) 02 AHC CK 0331
Constitution of India, 1950 — Article 226Prevention of Corruption Act, 1988 — Section 13, 19
High Courts14 Feb 2011Dismissed
Rakesh Singh Vs Sonia Gandhi
Allahabad High Court · (2011) 02 AHC CK 0322
Citizenship Act, 1955 — Section 5, 5(1), 6Citizenship Rules, 2009 — Rule 10(1), 10(2), 38, 4(1)Constitution of India, 1950 — Article 102, 11, 84
High Courts14 Feb 2011Disposed Off
Kisan National Education Trust and Another Vs Asstt. Registrar, Firm, Societies and Chits and Others
Allahabad High Court · (2011) 02 AHC CK 0315
High Courts14 Feb 2011Disposed Of
Ekta Enterprises Vs State of U.P. and Others
Allahabad High Court · (2011) 02 AHC CK 0263
High Courts14 Feb 2011Disposed Of
C/M, Raja Tej Singh Uchchattar Madhy amik Vidyalaya, Mainpuri Vs State of U.P & Ors.
Allahabad High Court · (2011) 02 AHC CK 0210
Societies Registration Act, 1860 — Section 25Uttar Pradesh Intermediate Education Act, 1921 — Section 16A
High Courts14 Feb 2011
B.I.F.R. Vs Jyoti Extractions (P) Ltd.
Allahabad High Court · (2011) 5 ADJ 19
Companies (Court) Rules, 1959 — Rule 6, 9
High Courts14 Feb 2011Dismissed
Babli Kumari Vs State of U.P. and Others
Allahabad High Court · (2011) 02 AHC CK 0109
High Courts14 Feb 2011Allowed
Adarsh Shiksha Mandir Inter College Vs State of U.P. and Others
Allahabad High Court · (2011) 3 ADJ 605 : (2012) 1 AWC 337 : (2011) 2 UPLBEC 943
Constitution of India, 1950 — Article 14Uttar Pradesh Intermediate Education Regulations, 1921 — Regulation 2, 2(3)
High Courts14 Feb 2011Allowed
Shashi Kala Vs State of U.P. and Others
Allahabad High Court · (2011) 3 ADJ 748
Uttar Pradesh Secondary Education Services Commission and Selection Boards (Amendment) Act, 1992 — Section 18, 33C
High Courts14 Feb 2011
Dharmendra Kumar Vs U.P. Rajya Sahkari Krishi and Gramya Vikash Bank, Balia and Others
Allahabad High Court · (2011) 02 AHC CK 0067
Uttar Pradesh Co-operative Societies Act, 1965 — Section 70, 71Uttar Pradesh Co-operative Societies Rules, 1968 — Rule 225
High Courts14 Feb 2011Allowed
Basic Shiksha Adhikari Vs Paras Nath Gupta and Others
Allahabad High Court · (2012) 132 FLR 359
High Courts12 Feb 2011Disposed Of
Sanjeev Awasthi and Another Vs State of U.P.
Allahabad High Court · (2011) 02 AHC CK 0262
Criminal Procedure Code, 1973 (CrPC) — Section 164, 167, 173, 482Evidence Act, 1872 — Section 114(E)Penal Code, 1860 (IPC) — Section 489A, 489B, 489C