Forest Act, 1927 — Section 20, 4, 4(2)Uttar Pradesh Consolidation of Holdings Act, 1953 — Section 49Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 229B

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High Courts15 Feb 2011Dismissed

Yamin @ Meenu Vs Om Prakash and Another

Allahabad High Court · (2011) 02 AHC CK 0130

Civil Procedure Code, 1908 (CPC) — Section 100

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High Courts15 Feb 2011Dismissed

Union of India (UOI) and Another Vs Brahm Pratap Singh and Others

Allahabad High Court · (2011) 02 AHC CK 0126

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High Courts15 Feb 2011Allowed

Madan Mohan Sharma Vs S.D.M. Jasrana and Others

Allahabad High Court · (2011) 02 AHC CK 0125

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High Courts15 Feb 2011

Narendra Pratap Singh and Others Vs Board of Revenue and Others Narendra Pratap Singh and Others Vs Atma Ram Singh

Allahabad High Court · (2011) 4 ADJ 264 : (2011) 4 AWC 3799 : (2011) 112 RD 627

Constitution of India, 1950 — Article 226Constitution of India, 1950 — Article 226

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High Courts15 Feb 2011Allowed

C/M Dr. Ashok Rajpoot Smarak Uchchatar Madhyamik and Another Vs State of U.P. and Others

Allahabad High Court · (2011) 02 AHC CK 0114

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High Courts15 Feb 2011Allowed

Prem Singh and Others Vs The State of U.P. and Others

Allahabad High Court · (2011) 02 AHC CK 0102

Land Acquisition Act, 1894 — Section 4, 4(1), 5A, 6, 6(1)

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High Courts15 Feb 2011Allowed

State of U.P. and Another Vs Laxmi Prasad

Allahabad High Court · (2011) 02 AHC CK 0097

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High Courts15 Feb 2011Allowed

Jadawati Devi Vs State of U.P. and Others

Allahabad High Court · (2011) 02 AHC CK 0088

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High Courts15 Feb 2011Dismissed

Rakesh Pandey Vs State of U.P. and others

Allahabad High Court · (2011) 8 RCR(Civil) 2433 : (2011) 114 RD 67(1)

Constitution of India, 1950 — Article 226

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High Courts15 Feb 2011

Shri Shanker Ji Maharaj Virajman Bhumi No. 1325 and Another Vs Nathhi Singh

Allahabad High Court · (2011) 113 RD 284

Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1

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High Courts15 Feb 2011Dismissed

Jagdish Dwivedi Vs Munshi Ram Bharadwaj

Allahabad High Court · (2011) 3 ADJ 757

Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 7 Rule 11Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 4

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