High Courts18 Feb 2011Allowed
Vipin Kumar Singh Vs State of U.P.& Ors.
Allahabad High Court · (2011) 02 AHC CK 0216
Stamp Act, 1899 — Section 2(5)
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 202 of 231
High Courts18 Feb 2011Allowed
Sanauwar Alam Vs State of U.P.
Allahabad High Court · (2011) 8 RCR(Criminal) 2224
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 8
High Courts18 Feb 2011Dismissed
Sanjay Khatri Vs State of U.P.
Allahabad High Court · (2011) 8 RCR(Criminal) 2049
Criminal Procedure Code, 1973 (CrPC) — Section 482Penal Code, 1860 (IPC) — Section 147, 149, 332, 353, 452
High Courts18 Feb 2011Dismissed
Nutech Pakcaging Limited and Another Vs State of U.P. and Others
Allahabad High Court · (2011) 3 ADJ 850 : AIR 2011 All 295 : (2011) 4 AWC 3811 : (2011) 112 RD 710 : (2011) 2 UPLBEC 1062
Contract Act, 1872 — Section 128Recovery of Debts Due to Banks and Financial Institutions Act, 1993 — Section 18, 31Sick Industrial Companies (Special Provisions) Act, 1985 — Section 15, 16, 17, 22, 22(1)
High Courts18 Feb 2011
The Superintendent of Post Offices and Others Vs Shri Hanuman Giri
Allahabad High Court · (2011) 02 AHC CK 0135
High Courts18 Feb 2011
Babban Yadav Vs State of U.P.
Allahabad High Court · (2011) 02 AHC CK 0134
Penal Code, 1860 (IPC) — Section 279, 304A, 337, 338, 427Penal Code, 1860 (IPC) — Section 279, 304A, 337, 338, 427Penal Code, 1860 (IPC) — Section 279, 304A, 337, 338, 427
High Courts18 Feb 2011
Shyam Narain Pandey Vs State of U.P. and Others
Allahabad High Court · (2011) 4 Crimes 392
Food Safety and Standards Act, 2006 — Section 1(3), 97(1)General Clauses Act, 1897 — Section 6Prevention of Food Adulteration Act, 1954 — Section 10, 11, 13, 23, 24
High Courts18 Feb 2011Allowed
Bharat Prasad Singh Vs State of U.P. and Others
Allahabad High Court · (2011) 3 ACR 3030
Criminal Procedure Code, 1973 (CrPC) — Section 321Prevention of Corruption Act, 1988 — Section 13(2), 13D(1), 13E(1), 2(3)
High Courts18 Feb 2011Dismissed
Rakesh Jain Vs Wellwon Builders (India) Private Ltd.
Allahabad High Court · (2011) 3 ADJ 534 : (2011) 4 ARBLR 160
Arbitration Act, 1940 — Section 11, 5, 8Arbitration and Conciliation Act, 1996 — Section 11, 12, 13Civil Procedure Code, 1908 (CPC) — Section 9
High Courts18 Feb 2011Allowed
Shiv Shanker Vs Commissioner Allahabad Division and Others
Allahabad High Court · (2011) 02 AHC CK 0083
Arms Act, 1959 — Section 17Criminal Procedure Code, 1973 (CrPC) — Section 107, 116, 151Penal Code, 1860 (IPC) — Section 147, 323, 325
High Courts18 Feb 2011Dismissed
Commissioner of Income Tax Vs Krishi Utpadan Mandi Samiti
Allahabad High Court · (2011) 336 ITR 77(1) : (2011) 200 TAXMAN 362
Income Tax Act, 1961 — Section 12AA, 153C, 251
High Courts18 Feb 2011Dismissed
West Watch Company Vs Prescribed Autority/Small Causes Court and Another
Allahabad High Court · (2011) 3 ADJ 361
Civil Procedure Code, 1908 (CPC) — Section 151, 152, 19Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1), 22, 34, 34(1), 38Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Rules, 1972 — Rule 22, 229
High Courts18 Feb 2011Dismissed
Dr. Pashupati Nath Upadhyay Vs State of U.P. and Others
Allahabad High Court · (2011) 4 ADJ 196 : (2011) 2 UPLBEC 1215
High Courts18 Feb 2011Dismissed
Commissioner of Income Tax, Faizabad Vs Krishi Utpadan Mandi Samiti
Allahabad High Court · (2011) 11 TAXMAN 270
Income Tax Act, 1961 — Section 12AA, 153C, 251
High Courts18 Feb 2011Dismissed
Jamaluddin Khan Vs State of U.P. and Another
Allahabad High Court · (2011) 3 ADJ 898 : (2011) 129 FLR 445 : (2011) 2 UPLBEC 1227
Allahabad High Court Rules, 1952 — Rule 4B, 56, 56(C)
High Courts17 Feb 2011Allowed
Paras Nath Gupta Vs State of U.P. and Others
Allahabad High Court · (2011) 4 ADJ 237 : (2011) 129 FLR 514
High Courts17 Feb 2011Allowed
Sandeep Vs State of U.P.
Allahabad High Court · (2011) 3 ACR 2498 : (2011) 8 RCR(Criminal) 791
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313, 342Evidence Act, 1872 — Section 106Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts17 Feb 2011Disposed Of
Hari Chand Vs State of U.P. though Collector
Allahabad High Court · (2011) 3 ADJ 670 : AIR 2011 All 106 : (2012) 1 AWC 316 : (2011) 112 RD 599
Stamp Act, 1899 — Section 33, 35, 40, 45, 47A
High Courts17 Feb 2011Dismissed
Shiv Ji Singh and Others Vs Addl. Collector (Finance and Revenue) and Another
Allahabad High Court · (2011) 113 RD 469
Uttar Pradesh Zamindari Abolition and Land Reforms Act, 1950 — Section 122B
High Courts17 Feb 2011Disposed Of
Rajendra Singh Vs Sri Sushil Kumar, Principal Secy. Minor Irrigation Deptt.
Allahabad High Court · (2011) 02 AHC CK 0313