High Courts21 Feb 2011Allowed
Hira Devi Vs State of U.P. and Others
Allahabad High Court · (2011) 02 AHC CK 0324
Uttar Pradesh Recruitment of Dependents of Government Servant (Dying-In-Harness) Rules, 1974 — Rule 2C
COURT ARCHIVE
Allahabad High Court judgments, 2011
4,609 judgments · page 201 of 231
High Courts21 Feb 2011Dismissed
Irfan Ahmad Vs State of U.P. and Others
Allahabad High Court · (2011) 8 RCR(Criminal) 2081
Criminal Procedure Code, 1973 (CrPC) — Section 167(2)General Clauses Act, 1897 — Section 9
High Courts21 Feb 2011Allowed
Ishtiyaq Vs State of U.P
Allahabad High Court · (2011) 02 AHC CK 0274
Penal Code, 1860 (IPC) — Section 302, 34Penal Code, 1860 (IPC) — Section 302, 34Penal Code, 1860 (IPC) — Section 302, 34
High Courts21 Feb 2011Allowed
Anil Kumar and another Vs State of U.P.
Allahabad High Court · (2011) 8 RCR(Criminal) 1968
Penal Code, 1860 (IPC) — Section 302
High Courts21 Feb 2011Dismissed
Brij Bhushan Rai Vs Union of India and others
Allahabad High Court · (2011) 02 AHC CK 0194
Constitution of India, 1950 — Article 226
High Courts21 Feb 2011Dismissed
Saud Ali Khan Vs Manoranjan Agarwal
Allahabad High Court · (2011) 02 AHC CK 0193
Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 21(1), 34, 34(c)
High Courts21 Feb 2011Allowed
Balram Singh and Another Vs C/M, Harjinder Nagar Inter College and Others
Allahabad High Court · (2011) 02 AHC CK 0151
High Courts21 Feb 2011
Sudama Vs State of U.P
Allahabad High Court · (2011) 02 AHC CK 0147
Penal Code, 1860 (IPC) — Section 302Penal Code, 1860 (IPC) — Section 302Penal Code, 1860 (IPC) — Section 302
High Courts21 Feb 2011Allowed
Metro Cash and Carry India Private Ltd. Vs State of U.P. and Another
Allahabad High Court · (2011) 3 ADJ 839
Stamp Act, 1899 — Section 33, 47, 47A, 47A(3), 56(1A)Uttar Pradesh Stamp (Valuation of Property) Rules, 1997 — Rule 7
High Courts21 Feb 2011Dismissed
Shri Purshottam Prasad Maurya Vs U.P. Power Corporation Ltd., Lucknow and others
Allahabad High Court · (2011) 131 FLR 86 : (2011) 3 UPLBEC 1928
High Courts21 Feb 2011Disposed Of
J.S.L. Stainless Limited and Another Vs Commissioner of Commercial Taxes
Allahabad High Court · (2011) 46 VST 523
Uttar Pradesh Value Added Tax Act, 2008 — Section 48(7), 50
High Courts18 Feb 2011
Munuwa Vs State of U.P. and Others
Allahabad High Court · (2011) 5 ADJ 721 : (2011) 2 UPLBEC 1399
Constitution of India, 1950 — Article 12, 21
High Courts18 Feb 2011Dismissed
In Re: Triveni Engineering and Industries and Another
Allahabad High Court · (2011) 2 CompLJ 228
Civil Procedure Code, 1908 (CPC) — Section 148ACompanies (Court) Rules, 1959 — Rule 67Companies Act, 1956 — Section 391, 394
High Courts18 Feb 2011Dismissed
Passwan Gas Agency Distributor Bharat Gas Vs Union of India (UOI) and Others
Allahabad High Court · (2011) 3 ADJ 621
Arbitration and Conciliation Act, 1996 — Section 11
High Courts18 Feb 2011Dismissed
Ramji Vs Smt. Chandrawati
Allahabad High Court · (2011) 02 AHC CK 0353
Criminal Procedure Code, 1973 (CrPC) — Section 125Evidence Act, 1872 — Section 41Penal Code, 1860 (IPC) — Section 494
High Courts18 Feb 2011Disposed Of
Sanjay Kumar Shukla and Others Vs State of U.P. and Others
Allahabad High Court · (2011) 02 AHC CK 0337
High Courts18 Feb 2011Dismissed
Maujood Ahmad Siddiqui and Others Vs State of U.P. and Others
Allahabad High Court · (2011) 02 AHC CK 0318
High Courts18 Feb 2011Dismissed
Abdul Mabood Raza Vs Aligarh Muslim University and Others
Allahabad High Court · (2011) 3 ADJ 575 : (2012) 1 AWC 314
High Courts18 Feb 2011Dismissed
Lal Bahadur Vs D.I.O.S. and Another
Allahabad High Court · (2011) 02 AHC CK 0272
High Courts18 Feb 2011Disposed Of
Committee of Management, Kanyavidyalayakisrauli, District Farrukhabad and Another Vs State of U.P. and Others
Allahabad High Court · (2011) 02 AHC CK 0226
Societies Registration Act, 1860 — Section 25, 25(1), 4