High Courts22 Feb 2011Dismissed

Anil Jaiswal Vs Vandana Puri

Allahabad High Court · (2011) 02 AHC CK 0225

Uttar Pradesh Urban Buildings (Regulation of Letting, Rent and Eviction) Act, 1972 — Section 16(1)(b)
High Courts22 Feb 2011Dismissed

Ishwar Chandra Gupta Vs State of U.P. and Others

Allahabad High Court · (2011) 3 ADJ 314 : AIR 2011 All 88

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13Constitution of India, 1950 — Article 19(1), 254, 254(2), 300, 48ACriminal Procedure Code, 1973 (CrPC) — Section 79
High Courts21 Feb 2011Dismissed

Gulshan Kumar Vs Director Rajya Krishi Utpadan Mandi Parishad and Others

Allahabad High Court · (2011) 5 ADJ 655 : (2011) 4 AWC 3835 : (2011) 130 FLR 153 : (2011) 113 RD 771

Constitution of India, 1950 — Article 12, 14Uttar Pradesh Krishi Utpadan Mandi Adhiniyam, 1964 — Section 26Uttar Pradesh Regularisation of Ad hoc Appointments (On Posts Within the Purview of the Public Service Commission) Rules, 1979 — Rule 7
High Courts21 Feb 2011Allowed

Steel Authority of India Ltd. Vs State of U.P. and Others

Allahabad High Court · (2011) 4 ADJ 45 : (2011) 4 AWC 3557 : (2011) 129 FLR 506

Airports Authority of India Act, 1994 — Section 3Coal Mines Provident Fund and Miscellaneous Provisions Act, 1948 — Section 3ADock Workers (Regulation of Employment) Act, 1948 — Section 5A, 5B